Supreme Court30 Aug 2007Dismissed
Kirpal Kaur and Another Vs V.M. Singh and Others
Supreme Court Of India · (2008) 5 ALT 24 : (2007) 4 JCR 85 : (2008) 149 PLR 292 : (2007) 103 RD 597 : (2007) 10 SCALE 492 : (2007) 13 SCC 194 : (2007) 9 SCR 615
COURT ARCHIVE
Supreme Court Of India judgments, 2007
1,482 judgments · page 26 of 75
Supreme Court30 Aug 2007Partly Allowed
Commissioner of Central Excise, Nagpur Vs Ballarpur Industries Ltd.
Supreme Court Of India · (2007) AIRSCW 5675 : (2007) 121 ECC 81 : (2007) 147 ECR 81 : (2007) 215 ELT 489 : (2007) 10 JT 577 : (2007) 10 SCALE 500 : (2007) 8 SCC 89 : (2007) 9 SCR 650 : (2007) 11 STT 6 : (2007) 6 Supreme 205
Central Excise (Valuation) Rules, 1975 — Rule 6, 7Central Excise Rules, 1944 — Rule 173C, 57A, 57CC, 57CC(1), 57CC(7)Central Excises and Salt Act, 1944 — Section 11A, 35L, 37, 4, 4(1), 4(2)
Supreme Court29 Aug 2007Disposed Of
Marathwada Agricultural University and Others Vs Marathwada Krishi Vidyapith, M.S.K.S. and Others
Supreme Court Of India · AIR 2007 SC 2969 : (2007) AIRSCW 5410 : (2008) 1 BomCR 307 : (2007) 114 FLR 1188 : (2007) 10 JT 448 : (2007) 10 SCALE 381 : (2007) 8 SCC 497 : (2007) 2 SCC(L&S) 928 : (2007) 9 SCR 548 : (2007) 5 Supreme 963 : (2008) 1 UPLBEC 157
Constitution of India, 1950 — Article 141
Supreme Court29 Aug 2007Allowed
Continental Foundation Joint Venture Sholding, Nathpa H.P. Vs Commissioner of Central Excise, Chandigarh-I
Supreme Court Of India · (2007) 121 ECC 140 : (2007) 147 ECR 140 : (2007) 216 ELT 177 : (2007) 11 JT 286 : (2007) 10 SCALE 459 : (2007) 10 SCC 337 : (2007) 9 SCR 554 : (2007) 2 UJ 1075
Central Excises and Salt Act, 1944 — Section 11A
Supreme Court29 Aug 2007Allowed
Chacko and Another Vs Mahadevan
Supreme Court Of India · AIR 2007 SC 2967 : (2007) AIRSCW 5408 : (2007) 6 ALLMR 410 : (2007) 4 AWC 3577 Supp : (2007) 2 BLJR 2522 : (2008) 105 CLT 139 : (2007) 4 JCR 90 : (2007) 10 JT 461 : (2007) 4 KLT 753 : (2007) 6 MhLj 594 : (2007) 6 MLJ 657 : (2008) MPLJ 8 : (2007) 4 PLJR 14
Civil Procedure Code, 1908 (CPC) — Section 100, 96
Supreme Court29 Aug 2007Allowed
Bharat Sewa Sansthan Vs U.P. Electronics Corporation Limited
Supreme Court Of India · AIR 2007 SC 2961 : (2007) AIRSCW 5983 : (2008) 5 ALT 17 : (2007) 3 ARBLR 299 : (2007) 4 AWC 3565 Supp : (2007) 10 JT 463 : (2008) 1 MhLj 555 : (2007) 4 PLJR 131 : (2007) 10 SCALE 446 : (2007) 7 SCC 737 : (2007) 9 SCR 533
Arbitration and Conciliation Act, 1996 — Section 8, 8(1)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Constitution of India, 1950 — Article 142
Supreme Court27 Aug 2007Allowed
Lal Dei and Others Vs Himachal Road Transport
Supreme Court Of India · (2008) 2 MhLj 25 : (2007) 8 SCC 319
Supreme Court27 Aug 2007Allowed
Raghunandan Vs State of M.P.
Supreme Court Of India · (2008) 1 MPJR 46
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court27 Aug 2007Allowed
Haryana State Industrial Development Corporation Vs Cork Manufacturing Co.
Supreme Court Of India · AIR 2008 SC 56 : (2007) AIRSCW 6084 : (2007) 6 ALD 85 : (2007) 4 AWC 3774 Supp : (2007) 10 JT 473 : (2007) 10 SCALE 515 : (2007) 8 SCC 120 : (2007) 9 SCR 508
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 100, 151Constitution of India, 1950 — Article 136
Supreme Court27 Aug 2007Allowed
State of Maharashtra Vs Dattatraya Digamber Birajdar
Supreme Court Of India · AIR 2007 SC 3056 : (2007) AIRSCW 5527 : (2007) 6 BomCR 699 : (2007) 114 FLR 1191 : (2007) 4 JCR 92 : (2007) 10 JT 459 : (2007) 10 SCALE 442 : (2007) 12 SCC 172 : (2008) 2 SCC(L&S) 126 : (2007) 9 SCR 504 : (2007) 6 Supreme 64 : (2008) 1 UPLBEC 169
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5)
Supreme Court27 Aug 2007Allowed
United Bank of India Vs Sidhartha Chakraborty
Supreme Court Of India · AIR 2007 SC 3071 : (2007) AIRSCW 5548 : (2007) 115 FLR 1 : (2007) 4 JCR 69 : (2007) 10 JT 451 : (2007) 10 SCALE 437 : (2007) 2 SCC(L&S) 744 : (2007) 10 SCR 498 : (2007) 6 Supreme 3 : (2008) 1 UPLBEC 161
Industrial Disputes Act, 1947 — Section 10, 31(1), 33, 33(1), 33(2)
Supreme Court27 Aug 2007Disposed Of
Union of India (UOI) Vs Arun Jyoti Kundu and Others
Supreme Court Of India · (2007) 6 ALLMR 412 : (2007) 10 SCALE 368 : (2007) 2 SCC(L&S) 695 : (2007) 10 SCR 463 : (2008) 1 SLJ 424
Supreme Court27 Aug 2007Dismissed
Rama Rao and Others Vs M.G. Maheshwara Rao and Others
Supreme Court Of India · (2007) AIRSCW 6909 : (2007) 6 ALLMR 966 : (2007) 10 JT 504 : (2007) 10 SCALE 384 : (2007) 9 SCR 446 : (2008) 2 SLJ 177 : (2007) 6 Supreme 67
Supreme Court27 Aug 2007Dismissed
Raj Kumar and Others Vs Haryana State and Others
Supreme Court Of India · AIR 2007 SC 3124 : (2007) AIRSCW 5625 : (2007) 6 ALD 5 : (2007) 4 AWC 3562 Supp : (2007) 4 JCR 72 : (2007) 10 JT 454 : (2008) 1 LW 181 : (2007) 6 MLJ 1083 : (2008) 104 RD 111 : (2007) 10 SCALE 375 : (2007) 7 SCC 609 : (2007) 9 SCR 455 : (2007) 6 Supreme 7
Land Acquisition Act, 1894 — Section 25, 4, 6
Supreme Court27 Aug 2007Dismissed
Raghunandan Vs State of Madhya Pradesh
Supreme Court Of India · (2007) 3 ACR 3369 : AIR 2007 SC 2973 : (2007) AIRSCW 5415 : (2007) CriLJ 4305 : (2007) 10 JT 431 : (2008) 1 RLW 453 : (2007) 10 SCALE 353 : (2007) 9 SCC 347 : (2007) 9 SCR 475 : (2007) 6 Supreme 59
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court27 Aug 2007Dismissed
Girja Prasad (Dead) by LRs. Vs State of Madhya Pradesh
Supreme Court Of India · (2007) 3 ACR 3372 : AIR 2007 SC 3106 : (2007) AIRSCW 5589 : (2007) 2 ALD(Cri) 924 : (2007) 10 JT 421 : (2007) 4 KLT 99 : (2007) 4 RLW 3311 : (2007) 10 SCALE 358 : (2007) 7 SCC 625 : (2007) 6 Supreme 49
Criminal Procedure Code, 1973 (CrPC) — Section 394(2)Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 4, 4(1), 5(1), 5(2)
Supreme Court27 Aug 2007Allowed
Girnar Traders Vs State of Maharashtra and Others
Supreme Court Of India · AIR 2007 SC 3180 : (2007) AIRSCW 5782 : (2007) 4 AWC 3851 Supp : (2008) 1 BomCR 454 : (2007) 10 SCALE 391 : (2007) 7 SCC 555 : (2007) 9 SCR 383 : (2007) 6 Supreme 25
Bombay Municipal Corporation Act, 1888 — Section 90(1), 90(3)Bombay Town Planning Act, 1954 — Section 3(1), 4(1)Calcutta Improvement Act, 1911 — Section 55
Supreme Court27 Aug 2007Allowed
Laldei and Others Vs Himachal Road Transport
Supreme Court Of India · (2007) 08 SC CK 0001
Supreme Court24 Aug 2007Dismissed
Saroja Vs Chinnaswamy (dead) by LRs and Another
Supreme Court Of India · (2007) 6 ALD 22 : (2008) 2 MPJR 48
Civil Procedure Code, 1908 (CPC) — Section 11
Supreme Court24 Aug 2007Allowed
Meghal Homes Pvt. Ltd. Vs Shree Niwas Girni K.K. Samiti and Others
Supreme Court Of India · AIR 2007 SC 3079 : (2007) AIRSCW 5558 : (2007) 4 BC 491 : (2008) 2 BomCR 344 : (2007) 139 CompCas 418 : (2007) 10 JT 389 : (2008) 149 PLR 408 : (2007) 10 SCALE 298 : (2007) 7 SCC 753 : (2007) 78 SCL 482 : (2007) 9 SCR 330 : (2007) 6 Supreme 387 : (2007) 2
Companies Act, 1956 — Section 390, 391, 392, 393, 394