Supreme Court25 Jan 1999Dismissed

M/S. Sardar Construction Co. Vs State of Gujarat

Supreme Court Of India · AIR 1999 SC 2422 : (1999) AIRSCW 2548 : (1999) 1 ARBLR 700 : (1999) 2 JT 271 : (1999) 2 SCALE 138(1) : (1999) 2 SCALE 138 : (1999) 3 SCC 114 : (1999) 1 SCR 233 : (1999) 3 Supreme 24

Civil Procedure Code, 1908 (CPC) — Section 2Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 21, 8
Supreme Court22 Jan 1999Disposed Of

Gajraj Vs Sudha and Others

Supreme Court Of India · (1999) 2 OLR 63 : (1999) 3 SCC 109

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 5
Supreme Court22 Jan 1999Dismissed

Sanjeev Kumar Vs State of Himachal Pradesh

Supreme Court Of India · (1999) 1 ACR 465 : AIR 1999 SC 782 : (1999) AIRSCW 398 : (1999) 1 ALD(Cri) 322 : (1999) CriLJ 1138 : (1999) 1 JT 116 : (1999) 1 SCALE 120 : (1999) 2 SCC 288 : (1999) 1 SCR 217 : (1999) 1 Supreme 174

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 211, 212, 302
Supreme Court21 Jan 1999dismissed

A.K. Sarma and Another Vs Union of India Another

Supreme Court Of India · AIR 1999 SC 897 : (1999) AIRSCW 569 : (1999) 1 GLT 2 : (1999) 1 JT 113 : (1999) 2 LLJ 387 : (1999) 1 SCALE 98 : (1999) 2 SCC 178 : (1999) SCC(L&S) 535 : (2000) 1 SLJ 257 : (1999) 1 Supreme 171 : (1999) 1 UJ 273 : (1999) 1 UPLBEC 414

Supreme Court21 Jan 1999Partly Allowed

State Bank of India Vs Yasangi Venkateswara Rao

Supreme Court Of India · AIR 1999 SC 896 : (1999) AIRSCW 568 : (1999) 1 ARBLR 366 : (1999) 95 CompCas 805 : (1999) 1 CompLJ 385 : (1999) 1 JT 145 : (1999) 3 LW 130 : (1999) 1 SCALE 131 : (1999) 2 SCC 375 : (1999) 1 SCR 213 : (1999) 1 Supreme 196 : (1999) 1 UJ 443

Banking Regulation Act, 1949 — Section 21A
Supreme Court21 Jan 1999dismissed

Ram Sevak Singh Vs U.P. Singh and Others

Supreme Court Of India · AIR 1999 SC 737 : (2000) AIRSCW 2017 : (1999) AIRSCW 344 : (1999) 81 FLR 651 : (1999) 1 JT 106 : (1999) 1 SCALE 101 : (1999) 2 SCC 189 : (1999) SCC(L&S) 538 : (2000) 1 SLJ 117 : (1999) 1 Supreme 199 : (1999) 1 UJ 385 : (1999) 1 UPLBEC 451

Supreme Court21 Jan 1999Dismissed

Anil R. Deshmukh Vs Onkar N. Wagh and Others

Supreme Court Of India · AIR 1999 SC 732 : (1999) AIRSCW 338 : (1999) 1 ALLMR 664 : (1999) 1 JT 135 : (1999) 1 SCALE 103 : (1999) 2 SCC 205 : (1999) 1 SCR 188 : (1999) 1 Supreme 153 : (1999) 1 UJ 326

Conduct of Elections Rules, 1961 — Rule 94Representation of the People Act, 1951 — Section 117, 81, 82, 83, 86
Supreme Court21 Jan 1999Dismissed

H.D. Revanna Vs G. Puttaswamy and Others

Supreme Court Of India · AIR 1999 SC 768 : (1999) AIRSCW 382 : (1999) 1 SCALE 112 : (1999) 2 SCC 217 : (1999) 1 SCR 198 : (1999) 1 Supreme 183

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 63, 94AKarnataka High Court Rules, 1959 — Rule 4