Supreme Court06 Jan 1999Allowed

State of Andhra Pradesh Vs Vatsavyi Kumara Venkata Krishna Verma

Supreme Court Of India · AIR 1999 SC 745 : (1999) AIRSCW 354 : (1999) 3 ALT 39 : (1999) 1 JT 87 : (2000) 1 LW 379 : (1999) 1 SCALE 79 : (1999) 2 SCC 297 : (1999) 1 SCR 1 : (1999) 1 Supreme 236

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21, 3, 7, 8(1)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 17(2)Civil Procedure Code, 1908 (CPC) &mda