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Supreme Court Of India judgments, 1999

1,289 judgments · page 56 of 65

Supreme Court17 Feb 1999Allowed

State of Kerala and Others Vs O.C. Kuttan and Others

Supreme Court Of India · (1999) 1 ACR 541 : AIR 1999 SC 1044 : (1999) AIRSCW 679 : (1999) 1 ALD(Cri) 488 : (1999) CriLJ 1623 : (1999) 1 Crimes 104 : (1999) 1 JT 486 : (1999) 1 KLT 747 : (2000) 1 LW(Cri) 147 : (1999) 1 SCALE 505 : (1999) 2 SCC 651 : (1999) 1 SCR 696 : (1999) 2 Sup

Constitution of India, 1950 — Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 344, 366A, 372, 376
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Supreme Court17 Feb 1999dismissed

The State of Rajasthan Vs Major Singh and Others

Supreme Court Of India · (1999) 1 ACR 546 : AIR 1999 SC 1073 : (1999) AIRSCW 716 : (1999) 1 ALD(Cri) 492 : (1999) 1 ALT(Cri) 175 : (1999) CriLJ 1631 : (1999) 1 JT 494 : (1999) 1 SCALE 511 : (1999) 9 SCC 106 : (1999) 2 Supreme 116

Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
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Supreme Court17 Feb 1999Dismissed

Food Corporation of India Vs M/s. Evdomen Corporation

Supreme Court Of India · AIR 1999 SC 2352 : (1999) AIRSCW 2454 : (1999) 2 ARBLR 220 : (1999) 1 JT 506 : (1999) 1 SCALE 503 : (1999) 2 SCC 446 : (1999) 2 Supreme 121 : (1999) 2 UJ 899

Arbitration Act, 1940 — Section 14(2), 2(C), 30, 31(1), 41Civil Procedure Code, 1908 (CPC) — Section 120, 16, 17, 20
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Supreme Court17 Feb 1999Dismissed

Ms. Githa Hariharan and Another Vs Reserve Bank of India and Another

Supreme Court Of India · AIR 1999 SC 1149 : (1999) AIRSCW 811 : (1999) 2 ALLMR 416 : (1999) 2 ALT 1 : (1999) 1 BLJR 777 : (1999) 95 CompCas 913 : (1999) 1 CTC 481 : (1999) 1 DMC 337 : (1999) 236 ITR 380 : (1999) 1 JT 524 : (1999) 2 LW 723 : (1999) 2 MLJ 62 : (1999) 2 MPLJ 1 : (19

Constitution of India, 1950 — Article 14, 15, 227, 32Guardians and Wards Act, 1890 — Section 19Hindu Minority and Guardianship Act, 1956 — Section 4, 6
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Supreme Court16 Feb 1999Allowed

Hindu Public and Another Etc. Vs Rajdhani Puja Samithee and Others Etc.

Supreme Court Of India · AIR 1999 SC 964 : (1999) AIRSCW 582 : (1999) 88 CLT 60 : (1999) 1 JT 509 : (2000) 1 LW 389 : (1999) 2 MLJ 121 : (1999) 1 SCALE 471 : (1999) 2 SCC 583 : (1999) 1 SCR 635 : (1999) 2 Supreme 107

Endowments Act, 1863 — Section 27Evidence Act, 1872 — Section 91, 92Orissa Hindu Religious Endowments Act, 1951 — Section 27, 41
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Supreme Court16 Feb 1999Dismissed

Vijayan @ Rajan Vs State of Kerala

Supreme Court Of India · (1999) 1 ACR 551 : AIR 1999 SC 1086 : (1999) AIRSCW 732 : (1999) 1 ALD(Cri) 479 : (1999) 1 ALT(Cri) 156 : (1999) CriLJ 1638 : (1999) 1 Crimes 92 : (1999) 1 JT 499 : (1999) 1 KLT 760 : (1999) 3 RLW 410 : (1999) 1 SCALE 479 : (1999) 3 SCC 54 : (1999) 1 SCR

Arms Act, 1959 — Section 25, 35Penal Code, 1860 (IPC) — Section 109, 120, 34
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Supreme Court16 Feb 1999Allowed

Mathew M. Thomas and Ors Vs Commissioner of Income Tax

Supreme Court Of India · AIR 1999 SC 999 : (1999) AIRSCW 625 : (1999) 152 CTR 172 : (1999) 111 ELT 4 : (1999) 236 ITR 691 : (1999) 1 JT 481 : (1999) 1 KLT 740 : (1999) 1 SCALE 485 : (1999) 2 SCC 543 : (1999) 1 SCR 651 : (1999) 2 Supreme 82

Income Tax Act, 1961 — Section 119, 269C, 269H, 269D, 269UD, 269RR
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