Supreme Court21 Jan 1998Disposed Of
M.C.D. Vs Praveen Kumar Jain and Others
Supreme Court Of India · AIR 1999 SC 1540 : (1998) AIRSCW 4012 : (1998) 2 LLJ 674 : (1998) 9 SCC 468 : (1998) SCC(L&S) 1222
Industrial Disputes Act, 1947 — Section 17B, 25F
COURT ARCHIVE
Supreme Court Of India judgments, 1998
1,136 judgments · page 54 of 57
Supreme Court20 Jan 1998Dismissed
S.K. Paramasivam Etc. Vs Government of Tamil Nadu and Others
Supreme Court Of India · (1998) 1 AD 370 : AIR 1998 SC 812 : (1998) AIRSCW 532 : (1998) 1 CTC 292 : (1998) 1 JT 163 : (1998) 2 MLJ 8 : (1998) 1 SCALE 139 : (1998) 2 SCC 229 : (1998) 1 Supreme 283 : (1998) 1 UJ 417
Tamil Nadu Co-operative Societies Act, 1983 — Section 21Tamil Nadu Co-operative Societies Rules, 1988 — Rule 51A
Supreme Court20 Jan 1998
Raj Bahadur Sharma (Dead) Thr. L.RS. Vs Union of India and Others
Supreme Court Of India · AIR 1998 SC 2393 : (1998) AIRSCW 2386 : (1998) 1 JT 158 : (1998) LabIC 2733 : (1998) 1 LLJ 1047 : (1998) 1 SCALE 142 : (1998) 9 SCC 458 : (1998) SCC(L&S) 1217 : (1998) 1 Supreme 281 : (1998) 1 UJ 403 : (1998) 1 UPLBEC 578
Supreme Court20 Jan 1998dismissed
U.P.S.E.B. Vs ATMA Steels and Others
Supreme Court Of India · AIR 1998 SC 846 : (1998) AIRSCW 594 : (1998) 1 JT 313 : (1998) 1 RLW 135 : (1998) 1 SCALE 260 : (1998) 2 SCC 597 : (1998) 1 SCR 228 : (1998) 1 Supreme 383 : (1998) 1 UJ 333
Electricity Act, 1910 — Section 26(7), 36(2)
Supreme Court20 Jan 1998Disposed Of
Government of T.N. and Another Vs K.N. Rathinavelu
Supreme Court Of India · (1998) 6 AD 5 : AIR 1998 SC 3037 : (1998) AIRSCW 2895 : (1998) 79 FLR 789 : (1998) 4 JT 325 : (1998) LabIC 3487 : (1999) 1 LLJ 678 : (1998) 3 SCC 452 : (1998) SCC(L&S) 904 : (1998) 9 Supreme 218
Supreme Court19 Jan 1998Partly Allowed
Deputy Commissioner of Sales Tax (Law) Vs Madras Rubber Factory Limited
Supreme Court Of India · (1998) 8 JT 436 : (1998) 9 SCC 329
Supreme Court19 Jan 1998
Union of India (UOI) Vs Hindustan Development Corpn. Ltd.
Supreme Court Of India · AIR 1999 SC 1493 : (1998) AIRSCW 3837 : (1998) 77 ECR 431 : (1998) 100 ELT 14 : (1998) 8 JT 526 : (1998) 9 SCC 576
Supreme Court19 Jan 1998Allowed
Commissioner of Income Tax, Gujarat-I Vs N. Kishore Settlement
Supreme Court Of India · (1999) 236 ITR 35 : (1999) 9 SCC 159
Income Tax Act, 1961 — Section 256
Supreme Court19 Jan 1998dismissed
Dr. Sumedha Tripathi (Ms.) Vs State of Bihar and Others
Supreme Court Of India · (2000) 1 LLJ 26
Supreme Court19 Jan 1998Dismissed
The Land Acquisition Officer, Revenue Divisional Officer, Chittoor Vs Smt. L. Kamalamma (Dead) by Lrs. and Others K. Krishnamachari and Others
Supreme Court Of India · (1998) 1 AD 424 : AIR 1998 SC 781 : (1998) AIRSCW 497 : (1998) 1 ALT 27 : (1998) 1 JT 141 : (1998) 2 MLJ 92 : (1998) 1 SCALE 133 : (1998) 2 SCC 385 : (1998) 1 Supreme 251 : (1998) 1 UJ 365
Land Acquisition Act, 1894 — Section 18, 4(1), 54, 6
Supreme Court19 Jan 1998Dismissed
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1998 SC 2605 : (1998) AIRSCW 2639 : (1998) 9 SCC 381
Supreme Court16 Jan 1998Allowed
Almitra H. Patel and Another Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 1 AD 341 : AIR 1998 SC 993 : (1998) AIRSCW 759 : (1998) 1 JT 146 : (1998) 4 SCALE 9 : (1998) 1 SCALE 131 : (1998) 2 SCC 416 : (1998) 1 SCR 220 : (1998) 1 Supreme 263 : (1998) 1 UJ 240
Supreme Court16 Jan 1998dismissed
Committee of Management Dayanand Arya Kanya Degree College, Moradabad and Others Vs Director of Higher Education Allahabad and Others
Supreme Court Of India · AIR 1998 SC 991 : (1998) AIRSCW 758 : (1998) 79 FLR 920 : (1998) 1 JT 205 : (1998) 1 SCALE 176 : (1998) 4 SCC 104 : (1998) 1 SCR 225 : (1999) 1 SLJ 191 : (1998) 1 Supreme 308 : (1998) 1 UPLBEC 576
Uttar Pradesh State Universities Act, 1973 — Section 35(3)
Supreme Court16 Jan 1998Allowed
State of Punjab Vs Raj Singh and Another
Supreme Court Of India · (1998) ACR 735 : AIR 1998 SC 768 : (1998) AIRSCW 483 : (1998) 1 ALD(Cri) 332 : (1998) 1 ALT(Cri) 220 : (1998) CriLJ 1104 : (1998) 1 Crimes 122 : (1998) 1 JT 145 : (1998) 2 LW(Cri) 441 : (1998) 1 SCALE 130 : (1998) 2 SCC 391 : (1998) 1 SCR 223 : (1998) 1 S
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195(1), 340Penal Code, 1860 (IPC) — Section 419, 420, 467, 468
Supreme Court16 Jan 1998Dismissed
Shankarayya and Another Vs United India Insurance Co. Ltd. and Another
Supreme Court Of India · (1999) 1 ACC 497 : (1998) ACJ 513 : (1998) 6 AD 33 : AIR 1998 SC 2968 : (1998) AIRSCW 2819 : (1998) 4 JT 300 : (1998) 2 MLJ 124 : (1998) 119 PLR 624 : (1998) 3 SCC 140 : (1998) 8 Supreme 579
Motor Vehicles Act, 1988 — Section 170
Supreme Court16 Jan 1998Dismissed
Northern Coalfields Ltd. Vs Mata Prasad
Supreme Court Of India · (1998) 8 JT 35 : (1998) 9 SCC 376
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 13(1), 14(2)
Supreme Court16 Jan 1998Allowed
Tasnimtaj and Others Vs Managing Director, KSRTC and Another
Supreme Court Of India · (1999) ACJ 192 : AIR 1998 SC 3036 : (1998) AIRSCW 2894 : (1999) 1 BLJR 103 : (1998) 4 JT 315 : (1998) 3 SCC 145 : (1998) 9 Supreme 80
Supreme Court15 Jan 1998Dismissed
Sugarcane G and S Sugars Shareholders Assocn. Vs T.N. Pollution Control Board and Others
Supreme Court Of India · AIR 1998 SC 2614 : (1998) AIRSCW 2654 : (1998) 2 JT 671 : (1998) 8 Supreme 288 : (1998) 1 UJ 705
Supreme Court15 Jan 1998Allowed
Collector of Customs, Bombay Vs Modi Spinning and Weaving Mills Co. Ltd.
Supreme Court Of India · AIR 1998 SC 2649 : (1998) AIRSCW 2695 : (1999) 63 ECC 5 : (1998) 98 ELT 289 : (1998) 8 SCC 340
Customs Act, 1962 — Section 128, 130, 131(3), 131(5), 28
Supreme Court15 Jan 1998Allowed
State of U.P. and Others Vs Paras Nath
Supreme Court Of India · AIR 1998 SC 2612 : (1998) AIRSCW 2647 : (1998) LabIC 3103 : (1999) 2 LLJ 454 : (1999) MPLJ 172 : (1999) 1 MPLJ 172 : (1998) 2 SCC 412 : (1998) SCC(L&S) 570 : (1998) 1 UPLBEC 742