Supreme Court22 Jan 1998Allowed
The Commissioner of Income Tax Vs Urmila Ramesh
Supreme Court Of India · (1998) 01 SC CK 0128
Income Tax Act, 1961 — Section 10, 10(2), 2(22), 23A, 261
COURT ARCHIVE
Supreme Court Of India judgments, 1998
1,136 judgments · page 53 of 57
Supreme Court22 Jan 1998Allowed
Sajan Kumar Bhawsinka Vs Commissioner of Income Tax, Orissa and Another
Supreme Court Of India · AIR 1999 SC 2857 : (1999) AIRSCW 2258 : (2000) 89 CLT 84 : (1999) 152 CTR 499 : (1999) 236 ITR 38 : (1999) 9 SCC 132
Income Tax Act, 1961 — Section 264
Supreme Court22 Jan 1998Dismissed
Executive Engineer, Electricity Distribution Division, U.P.S.E.B., Bareilly Vs Hydro Electric Employees'' Union and Others
Supreme Court Of India · AIR 1999 SC 1520 : (1998) 79 FLR 402 : (1998) 9 JT 349 : (1999) 1 SCC 253
Constitution of India, 1950 — Article 13
Supreme Court22 Jan 1998dismissed
B.A. Balasubramaniam and Bros. Co. Vs Commissioner of Income Tax
Supreme Court Of India · AIR 1999 SC 2869 : (1999) AIRSCW 2472 : (1999) 157 CTR 556 : (1999) 236 ITR 977 : (1999) 9 SCC 135
Income Tax Act, 1961 — Section 271(1)
Supreme Court22 Jan 1998dismissed
Moti Trust Kota Vs Commr. of Income Tax, Jaipur
Supreme Court Of India · (1999) 153 CTR 51 : (1999) 236 ITR 37 : (1999) 9 SCC 133
Income Tax Act, 1961 — Section 161, 164
Supreme Court22 Jan 1998Allowed
Kishan Lal Vs Union of India and Another
Supreme Court Of India · (1998) 1 AD 429 : AIR 1998 SC 862 : (1998) AIRSCW 615 : (1998) 145 CTR 450 : (1998) 75 ECR 11 : (1998) 1 JT 317 : (1998) 1 SCALE 254 : (1998) 2 SCC 392 : (1998) 1 SCR 320 : (1998) 1 Supreme 338
Income Tax Act, 1961 — Section 220(2A)
Supreme Court22 Jan 1998dismissed
State of Andhra Pradesh Vs v.C. Subbarayudu and Others
Supreme Court Of India · AIR 1998 SC 848 : (1998) AIRSCW 597 : (1998) 1 JT 198 : (1998) 2 MLJ 98 : (1998) 1 SCALE 170 : (1998) 2 SCC 516 : (1998) SCC(L&S) 605 : (1998) 1 SCR 299 : (1998) 1 Supreme 297 : (1998) 1 UPLBEC 570
Constitution of India, 1950 — Article 14, 309, 371
Supreme Court22 Jan 1998Dismissed
C.V. Govindappa and Others Vs State of Karnataka
Supreme Court Of India · (1998) ACR 732 : (1998) 1 AD 362 : AIR 1998 SC 792 : (1998) AIRSCW 510 : (1998) 1 ALD(Cri) 336 : (1998) CriLJ 1107 : (1998) 1 Crimes 127 : (1998) 1 DMC 240 : (1998) 1 JT 193 : (1998) 1 SCALE 166 : (1998) 2 SCC 763 : (1998) 1 Supreme 304 : (1998) 1 UJ 378
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 498A
Supreme Court22 Jan 1998Allowed
Vinayak Shivajirao Pol Vs The State of Maharashtra
Supreme Court Of India · AIR 1998 SC 1096 : (1998) AIRSCW 886 : (1998) 1 ALD(Cri) 368 : (1998) 1 ALT(Cri) 213 : (1998) CriLJ 1558 : (1998) 1 Crimes 131 : (1998) 1 JT 184 : (1998) 1 SCALE 159 : (1998) 2 SCC 233 : (1998) 1 SCR 309 : (1998) 1 Supreme 312
Penal Code, 1860 (IPC) — Section 302
Supreme Court22 Jan 1998Allowed
Azhar Hasan and Others Vs Distt. Judge, Saharanpur and Others
Supreme Court Of India · AIR 1998 SC 2960 : (1998) 4 JT 313 : (1998) 2 MLJ 126 : (1998) RD 493 : (1998) 3 SCC 246
Supreme Court21 Jan 1998Allowed
Keshav Ram Agnihotri Vs Distt. Inspector of Schools, U.P. and Others
Supreme Court Of India · (1998) 4 JT 472 : (1998) 4 SCC 72 : (1998) SCC(L&S) 998
Supreme Court21 Jan 1998Allowed
P. Mariappa Gounder (Dead) by Lrs. Vs Commissioner of Income Tax, Madras
Supreme Court Of India · (1998) 6 AD 1 : AIR 1998 SC 2966 : (1998) AIRSCW 2816 : (1998) 232 ITR 2 : (1998) 4 JT 328 : (1998) 3 SCC 552 : (1998) 3 SCC 352 : (1998) 9 Supreme 145
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
Supreme Court21 Jan 1998dismissed
Sher Singh and Others Vs Surinder Kumar and Others
Supreme Court Of India · (1998) 4 AD 654 : AIR 1998 SC 2289 : (1998) AIRSCW 2191 : (1998) 79 FLR 645 : (1998) 3 JT 728 : (1998) 2 RLW 332 : (1998) 3 SCALE 447 : (1998) 9 SCC 652 : (1998) SCC(L&S) 1517 : (1998) 1 SCR 295 : (1998) 4 Supreme 455
Supreme Court21 Jan 1998
The Commissioner of Income Tax Vs M/s. Express News Papers Limited
Supreme Court Of India · (1998) 230 ITR 477 : (1998) 1 JT 347 : (1998) 1 SCALE 273 : (1998) 3 SCC 106 : (1998) 1 SCR 288
Supreme Court21 Jan 1998Allowed
State of Rajasthan Vs Satyanarayan
Supreme Court Of India · AIR 1998 SC 2060 : (1998) AIRSCW 1919 : (1998) 2 ALD(Cri) 851 : (1998) 1 ALD(Cri) 354 : (1999) 1 ALT(Cri) 5 : (1998) 2 BLJR 1115 : (1998) CriLJ 2911 : (1998) 1 JT 426 : (1998) 1 SCALE 304 : (1998) 8 SCC 404 : (1998) 1 Supreme 433
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court21 Jan 1998dismissed
Indian Railway Sas Staff Association and others Vs Union of India and others
Supreme Court Of India · (1998) 1 AD 374 : AIR 1998 SC 805 : (1998) AIRSCW 524 : (1998) 1 JT 167 : (1998) 1 SCALE 149 : (1998) 2 SCC 651 : (1998) 1 SCR 240 : (1998) 1 Supreme 287 : (1998) 1 UPLBEC 599 : (1998) 1 UPLBEC 559
Constitution of India, 1950 — Article 14, 16, 39Punjab Privately Managed Recongnised Schools Employees (Security of Service) Act, 1979 — Section 7
Supreme Court21 Jan 1998Allowed
Smt. Bismillah Begum (dead), by Lrs. Vs Rahmatullah Khan (dead) by Lrs.
Supreme Court Of India · (1998) 1 AD 408 : AIR 1998 SC 970 : (1998) AIRSCW 734 : (1998) 1 ALT 24 : (1998) 46 BLJR 1151 : (1998) 1 CTC 621 : (1998) 1 JT 262 : (1998) 1 LW 825 : (1998) 2 MLJ 6 : (1998) RD 342 : (1998) 1 SCALE 178 : (1998) 2 SCC 226 : (1998) 1 SCR 284 : (1998) 1 Sup
Constitution of India, 1950 — Article 281Specific Relief Act, 1963 — Section 16
Supreme Court21 Jan 1998Disposed Of
U.P. Avas Evam Vikas Parishad Vs Jainul Islam and Another
Supreme Court Of India · AIR 1998 SC 1028 : (1998) AIRSCW 801 : (1998) 1 JT 231 : (1998) 2 MLJ 104 : (1998) 1 SCALE 185 : (1998) 2 SCC 467(2) : (1998) 2 SCC 467 : (1998) 1 SCR 254 : (1998) 1 Supreme 340 : (1998) 1 UJ 292 : (1998) 1 UPLBEC 650
Bombay Town Planning Act, 1954 — Section 84Constitution of India, 1950 — Article 14, 254(2), 32Land Acquisition (Amendment) Act, 1984 — Section 23(1A), 23(2), 28
Supreme Court21 Jan 1998Allowed
Om Prakash and Another Vs State of Rajasthan
Supreme Court Of India · (1998) 1 AD 589 : AIR 1998 SC 1220 : (1998) AIRSCW 1058 : (1998) 1 ALD(Cri) 341 : (1998) CriLJ 1636 : (1998) 1 Crimes 139 : (1998) 1 JT 395 : (1998) 1 SCALE 299 : (1998) 1 Supreme 414
Penal Code, 1860 (IPC) — Section 392, 395
Supreme Court21 Jan 1998Dismissed
United Bank of India Vs Meenakshi Sundaram and Others
Supreme Court Of India · AIR 1998 SC 789 : (1998) AIRSCW 506 : (1998) 1 GLT 6 : (1998) 1 JT 179 : (1998) 1 SCALE 145 : (1998) 2 SCC 609 : (1998) SCC(L&S) 679 : (1998) 1 SCR 233 : (1998) 1 Supreme 276 : (1998) 1 UPLBEC 487
Constitution of India, 1950 — Article 14