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Supreme Court Of India judgments, 1997

1,607 judgments · page 5 of 81

Supreme Court09 Dec 1997Dismissed

P. Virudhachalam and Others Vs Management of Lotus Mills and Another

Supreme Court Of India · AIR 1998 SC 554 : (1998) AIRSCW 145 : (1997) 9 JT 734 : (1998) 1 LLJ 389 : (1998) 2 MLJ 54 : (1998) 1 PLJR 51 : (1997) 7 SCALE 520 : (1998) 1 SCC 650 : (1998) SCC(L&S) 342 : (1997) 6 SCR 263 Supp : (1997) 10 Supreme 389 : (1998) 1 UJ 202 : (1998) 1 UPLBEC

Industrial Disputes Act, 1947 — Section 10, 12(3), 18(3), 2, 25C
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Supreme Court09 Dec 1997Allowed

Commissioner, Agra and Others Vs Rohtas Singh and Others

Supreme Court Of India · AIR 1998 SC 685 : (1998) AIRSCW 348 : (1998) CriLJ 838 : (1997) 9 JT 721 : (1998) 1 LW 90 : (1997) 7 SCALE 497 : (1998) 1 SCC 349 : (1997) 6 SCR 317 Supp : (1997) 10 Supreme 319 : (1998) 1 UJ 245 : (1998) 1 UPLBEC 56

Allahabad High Court Rules, 1952 — Rule 6Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 15, 2, 23
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Supreme Court09 Dec 1997Dismissed

Devadoss (Dead) by Lrs. and Another Vs Veera Makali Amman Koil Athalur

Supreme Court Of India · AIR 1998 SC 750 : (1998) AIRSCW 454 : (1997) 10 JT 70 : (1998) 1 MLJ 82 : (1997) 7 SCALE 532 : (1998) 9 SCC 286 : (1997) 6 SCR 282 Supp : (1998) 5 Supreme 125

Tamil Nadu Estates (Abolition and Conversion into Ryotwari) (Amendment) Act, 1966 — Section 2(13), 65(1)Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 9(2)
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Supreme Court09 Dec 1997Dismissed

Harpal Singh Vs The State of Haryana

Supreme Court Of India · AIR 1998 SC 1553 : (1998) AIRSCW 903 : (1998) CriLJ 1563 : (1997) 4 Crimes 407 : (1997) 7 SCALE 629 : (1997) 10 Supreme 404

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court08 Dec 1997Allowed

Nilgiris Bar Association Vs T.K. Mahalingam and Another

Supreme Court Of India · AIR 1997 SC 4386 : (1998) 1 ALT(Cri) 102 : (1998) CriLJ 675 : (1997) 9 JT 690 : (1998) 1 LW(Cri) 5 : (1998) 1 PLJR 81 : (1997) 7 SCALE 472 : (1998) 1 SCC 550 : (1997) 6 SCR 246 Supp

Penal Code, 1860 (IPC) — Section 419, 420Probation of Offenders Act, 1958 — Section 3, 4, 4(1)
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Supreme Court08 Dec 1997Dismissed

Oriental Insurance Co. Ltd. Vs Inderjit Kaur and Others

Supreme Court Of India · (1998) ACJ 123 : AIR 1998 SC 588 : (1998) 1 BLJR 697 : (1998) 91 CompCas 306 : (1997) 9 JT 760 : (1998) 1 LW 11 : (1998) 1 MLJ 78 : (1998) 118 PLR 192 : (1997) 7 SCALE 488 : (1998) 1 SCC 371 : (1997) 6 SCR 255 Supp

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 146, 147(5), 149(1)
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Supreme Court08 Dec 1997Allowed

Union of India (UOI) and Others Vs Major A. Hussain (IC-14827)

Supreme Court Of India · AIR 1998 SC 577 : (1998) AIRSCW 171 : (1997) 9 JT 676 : (1996) LabIC 581 : (1996) 1 LLJ 781 : (1998) 1 PLJR 41 : (1997) 7 SCALE 477 : (1995) 6 SCALE 214 : (1998) 1 SCC 537 : (1997) 10 Supreme 377 : (1998) 1 UJ 165 : (1998) 1 UPLBEC 330

Army Act, 1950 — Section 191, 63Army Rules, 1954 — Rule 105, 149, 177, 180, 184Constitution of India, 1950 — Article 226, 227
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Supreme Court05 Dec 1997Dismissed

Bhaskaran Vs State of Kerala Manoharan alias Babu Vs State of Kerala

Supreme Court Of India · (1998) ACR 567 : AIR 1998 SC 476 : (1998) AIRSCW 57 : (1998) 2 ALD(Cri) 104 : (1998) 1 ALT(Cri) 99 : (1998) CriLJ 684 : (1997) 4 Crimes 364 : (1997) 9 JT 714 : (1997) 7 SCALE 400 : (1998) 9 SCC 12 : (1997) 10 Supreme 167

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court05 Dec 1997Allowed

State of T.N. Vs Suresh and Another Perajmal Ballaji and Others Vs State of T.N. and Others

Supreme Court Of India · AIR 1998 SC 1044 : (1998) AIRSCW 819 : (1998) 1 ALD(Cri) 276 : (1998) CriLJ 1416 : (1997) 4 Crimes 414 : (1997) 9 JT 647 : (1998) 1 LW(Cri) 17 : (1997) 7 SCALE 402 : (1998) 2 SCC 372 : (1997) 6 SCR 203 Supp : (1997) 10 Supreme 426

Criminal Procedure Code, 1973 (CrPC) — Section 366Evidence Act, 1872 — Section 114, 133, 157Penal Code, 1860 (IPC) — Section 302, 34, 376
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