COURT ARCHIVE

Supreme Court Of India judgments, 1997

1,607 judgments · page 4 of 81

Supreme Court10 Dec 1997Dismissed

Banwari Ram and Others Vs State of U.P. Bans Narain Singh and Others Vs State of U.P.

Supreme Court Of India · (1998) ACR 578 : AIR 1998 SC 674 : (1998) AIRSCW 326 : (1998) 1 ALD(Cri) 209 : (1998) 2 ALLMR 200 : (1998) CriLJ 869 : (1997) 4 Crimes 395 : (1997) 10 JT 92 : (1997) 7 SCALE 562 : (1998) 9 SCC 3 : (1997) 10 Supreme 309

Penal Code, 1860 (IPC) — Section 149

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Supreme Court10 Dec 1997Allowed

Collector of Customs, Bombay Vs Hardik Industrial Corporation

Supreme Court Of India · AIR 1998 SC 823 : (1998) AIRSCW 554 : (1998) 60 ECC 263 : (1998) 97 ELT 25 : (1997) 10 JT 89 : (1997) 7 SCALE 560 : (1998) 1 SCC 494 : (1997) 6 SCR 363 Supp : (1997) 10 Supreme 556

Customs Act, 1962 — Section 108, 24

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Supreme Court10 Dec 1997Dismissed

Vasant Vs The State of Maharashtra

Supreme Court Of India · AIR 1998 SC 699 : (1998) AIRSCW 368 : (1998) 1 ALD(Cri) 218 : (1998) 1 ALT(Cri) 222 : (1998) CriLJ 844 : (1997) 10 JT 746 : (1998) 1 SCALE 5 : (1998) 1 Supreme 214

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304A

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Supreme Court10 Dec 1997Dismissed

The State of Karnataka Vs Shivappa Gurusiddappa and Others Etc.

Supreme Court Of India · (1998) ACR 629 : AIR 1998 SC 1536 : (1998) AIRSCW 581 : (1998) 1 ALD(Cri) 363 : (1998) 1 ALT(Cri) 224 : (1998) CriLJ 1253 : (1998) 1 JT 41 : (1998) 1 SCALE 9 : (1998) 1 Supreme 199

Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323

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Supreme Court10 Dec 1997Disposed Of

M.C. Mehta Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1998 SC 190 : (1998) 69 DLT 1003 : (1997) 10 JT 16 : (1998) 1 PLJR 37 : (1997) 6 SCALE 14 : (1998) 1 SCC 363 : (1997) 6 SCR 368 Supp

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Supreme Court10 Dec 1997Disposed Of

Commissioner of Income Tax, Hyderabad Vs Warner Hindustan Ltd.

Supreme Court Of India · (1999) 157 CTR 528 : (1999) 239 ITR 566 : (1998) 9 SCC 533

Income Tax Act, 1961 — Section 214

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Supreme Court10 Dec 1997Partly Allowed

G. Nagendra Vs State of Karnataka and Others

Supreme Court Of India · (1999) 81 FLR 24 : (1998) 9 SCC 439 : (1998) SCC(L&S) 1204

Constitution of India, 1950 — Article 309

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Supreme Court10 Dec 1997Allowed

Construction India Vs Secretary, Works Department, Government of Orissa and Others

Supreme Court Of India · AIR 1998 SC 717 : (1998) AIRSCW 415 : (1998) 1 ARBLR 127 : (1998) 86 CLT 142 : (1998) 1 CTC 119 : (1997) 10 JT 220 : (1998) 2 MLJ 85 : (1997) 7 SCALE 693 : (1998) 2 SCC 89 : (1997) 6 SCR 371 Supp : (1997) 10 Supreme 565 : (1998) 1 UJ 360

Arbitration Act, 1940 — Section 8

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Supreme Court10 Dec 1997Allowed

United Bank of India Vs B.T.W. Industries Ltd. and Others

Supreme Court Of India · AIR 1998 SC 2354 : (1998) AIRSCW 2328 : (1998) 3 BLJR 1726 : (1998) 91 CompCas 819 : (1997) 10 JT 12 : (1998) 1 PLJR 38 : (1998) 120 PLR 812 : (1997) 7 SCALE 556 : (1998) 1 SCC 630 : (1997) 10 Supreme 356

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Supreme Court09 Dec 1997Allowed

The Commissioner, Agra and Others Vs Rohtas Singh and Others

Supreme Court Of India · (1997) 12 SC CK 0151

Allahabad High Court Rules, 1952 — Rule 6Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 14, 15, 2, 23

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Supreme Court09 Dec 1997Dismissed

MISS P. SARADA Vs COMMISSIONER OF INCOME TAX.

Supreme Court Of India · (1998) 144 CTR 209 : (1998) 96 TAXMAN 11

Income Tax Act, 1961 — Section 2, 256

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Supreme Court09 Dec 1997Dismissed

RASHIK LAL and CO. Vs COMMISSIONER OF Income Tax.

Supreme Court Of India · (1998) 86 CLT 583 : (1998) 144 CTR 161

General Clauses Act, 1897 — Section 3Income Tax Act, 1961 — Section 184, 256, 40Partnership Act, 1932 — Section 13, 4

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Supreme Court09 Dec 1997Dismissed

Mst Harkori Vs State of Rajasthan

Supreme Court Of India · AIR 1998 SC 1491 : (1998) AIRSCW 370 : (1998) CriLJ 847 : (1997) 7 SCALE 624 : (1998) 9 SCC 345 : (1997) 10 Supreme 564

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Supreme Court09 Dec 1997Dismissed

Rashiklal and Co. Vs Commissioner of Income Tax, Orissa

Supreme Court Of India · AIR 1997 SC 4389 : (1998) 229 ITR 458 : (1997) 10 JT 1 : (1997) 7 SCALE 568 : (1998) 2 SCC 49 : (1997) 6 SCR 331 Supp

Income Tax Act, 1961 — Section 184, 40Partnership Act, 1932 — Section 13, 4

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Supreme Court09 Dec 1997Disposed Of

Yatindranath Shukla and Co., Kanpur and Others Vs Collector of Central Excise, Kanpur and Others

Supreme Court Of India · AIR 1998 SC 1458 : (1998) AIRSCW 64 : (1998) 61 ECC 225 : (1998) 97 ELT 14 : (1997) 9 JT 707 : (1997) 7 SCALE 514 : (1998) 1 SCC 492 : (1997) 6 SCR 359 Supp : (1997) 10 Supreme 304

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(3)Central Excise Rules, 1944 — Rule 8(1)

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Supreme Court09 Dec 1997Dismissed

State of Bihar Vs Ramnath Prasad and Others

Supreme Court Of India · (1998) ACR 571 : AIR 1998 SC 466 : (1998) AIRSCW 47 : (1998) 1 ALD(Cri) 431 : (1998) 1 ALT(Cri) 152 : (1998) 1 BLJR 429 : (1998) CriLJ 679 : (1997) 9 JT 727 : (1998) 1 PLJR 66 : (1997) 7 SCALE 542 : (1998) 9 SCC 49 : (1997) 10 Supreme 545

Penal Code, 1860 (IPC) — Section 304, 326

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Supreme Court09 Dec 1997Dismissed

Prakash Hiraman Hingane Vs State of Maharashtra

Supreme Court Of India · (1998) ACR 619 : AIR 1998 SC 2211 : (1998) AIRSCW 2102 : (1998) 3 ALLMR 639 : (1998) 1 JT 9 : (1998) 1 SCALE 11 : (1998) 1 Supreme 156 : (1998) 1 UJ 383

Penal Code, 1860 (IPC) — Section 302, 304

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Supreme Court09 Dec 1997Dismissed

P. Sarada (Miss) Vs Commissioner of Income Tax (Central), Madras

Supreme Court Of India · AIR 1998 SC 762 : (1998) AIRSCW 472 : (1998) 229 ITR 444 : (1998) 4 JT 460 : (1997) 7 SCALE 510 : (1998) 1 SCC 367 : (1997) 6 SCR 325 Supp : (1998) 5 Supreme 262 : (1997) 10 Supreme 525

Income Tax Act, 1961 — Section 2(22)Indian Income Tax Act, 1922 &mdsh; Section 2(6A)(e)

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Supreme Court09 Dec 1997Dismissed

Orissa Sponge Iron Ltd. and Another Vs State of Orissa and Others

Supreme Court Of India · AIR 1998 SC 735 : (1998) AIRSCW 435 : (1998) 86 CLT 83 : (1997) 10 JT 123 : (1997) 7 SCALE 502 : (1998) 2 SCC 268 : (1997) 6 SCR 299 Supp : (1998) 109 STC 193 : (1998) 5 Supreme 109

Constitution of India, 1950 — Article 14, 142Orissa Sales Tax Act, 1947 — Section 7

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Supreme Court09 Dec 1997Allowed

Union of India (UOI) and Others Vs J.G. Glass Industries Ltd. and Others

Supreme Court Of India · AIR 1998 SC 839 : (1998) AIRSCW 573 : (1998) 59 ECC 1 : (1998) ECR 761 : (1998) 97 ELT 5 : (1997) 9 JT 750 : (1997) 7 SCALE 548 : (1998) 2 SCC 32 : (1997) 6 SCR 345 Supp : (1999) 114 STC 387 : (1998) 1 Supreme 60

Central Excises and Salt Act, 1944 — Section 2, 3, 4

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