Supreme Court Of India Judgments 1996 — Page 73

Supreme Court02 Apr 1996Disposed Of

Dy. General Manager, Redesignated as Dy. Director, ISB and Others Vs Sudarshan Kumari and Others

Supreme Court Of India · AIR 1996 SC 1894 : (1996) 4 JT 243 : (1997) 1 LW 127 : (1996) 3 SCALE 551 : (1996) 3 SCC 763 : (1996) 3 SCR 1094

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Supreme Court02 Apr 1996Allowed

Namburi Basava Subrahmanyam Vs Alapati Hymavathi and others

Supreme Court Of India · (1996) 4 AD 572 : AIR 1996 SC 2220 : (1996) 5 JT 330 : (1996) 4 SCALE 278 : (1996) 9 SCC 388 : (1996) 3 SCR 1100

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Supreme Court02 Apr 1996Allowed

Mills Douglas Michael and others Vs Union of India and others

Supreme Court Of India · (1996) 3 AD 613 : AIR 1996 SC 1905 : (1996) 73 FLR 1319 : (1996) 4 JT 189 : (1996) 3 SCALE 393 : (1996) 8 SCC 666 : (1996) 3 SCR 1077 : (1996) 4 UPLBEC 2872

Ex-Servicemen (Re-employment in Central and Civil Services and Posts) Rules, 1979 — Rule 6(4)

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Supreme Court02 Apr 1996Dismissed

Zila Dastavej Lekhak Association, Banda and another Vs State of U.P. and others

Supreme Court Of India · AIR 1996 SC 2107 : (1996) 4 JT 738 : (1996) 4 SCALE 34 : (1996) 8 SCC 441 : (1996) 3 SCR 1097 : (1996) 2 UJ 218

Registration Act, 1908 — Section 32, 69Uttar Pradesh Document Writers Licensing Rules, 1977 — Rule 10, 4, 5, 6(2)

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Supreme Court02 Apr 1996Allowed

Narasingh Patnaik Vs State of Orissa

Supreme Court Of India · (1996) 4 AD 49 : AIR 1996 SC 3223 : (1996) 73 FLR 1017 : (1996) 3 JT 754 : (1996) 3 SCALE 227 : (1996) 3 SCC 619 : (1996) 3 SCR 1061 : (1996) 4 UPLBEC 2899

Orissa Service Code, 1939 — Rule 71

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Supreme Court02 Apr 1996Allowed

Himachal Pradesh Horticultural Produce Marketing and Processing Corporation Ltd. Vs Suman Behari Sharma

Supreme Court Of India · (1996) 3 AD 617 : AIR 1996 SC 1353 : (1996) 5 JT 462 : (1996) 2 LLJ 665 : (1996) 3 SCALE 223 : (1996) 4 SCC 584 : (1996) 3 SCR 1069 : (1996) 2 UJ 437

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Supreme Court02 Apr 1996Dismissed

Hukam Chand and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1996 SC 3275 : (1996) 4 JT 328 : (1996) 3 SCALE 669 : (1996) 5 SCC 164 : (1996) 3 SCR 1087

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 18, 26, 28A(1), 54

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Supreme Court02 Apr 1996Disposed Of

Sushila Devi etc. Vs State of Haryana and Another

Supreme Court Of India · (1996) 04 SC CK 0001

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Supreme Court29 Mar 1996Disposed Of

Union of India and Others Vs Dharma Pal and Others

Supreme Court Of India · (1996) 4 AD 66 : AIR 1996 SC 3234 : (1996) 73 FLR 1340 : (1996) 4 JT 371 : (1996) LabIC 1610 : (1996) 2 LLJ 801 : (1996) 3 SCALE 672 : (1996) 4 SCC 195 : (1996) 3 SCR 1056

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Supreme Court29 Mar 1996dismissed

Girish Yadav and Others Vs State of Madhya Pradesh

Supreme Court Of India · (1996) 3 AD 327 : AIR 1996 SC 3098 : (1996) 1 ALD(Cri) 246 : (1996) CriLJ 2159 : (1996) 2 Crimes 1 : (1997) 1 JLJ 157 : (1996) 3 JT 615 : (1996) 3 SCALE 168 : (1996) 8 SCC 186 : (1996) 3 SCR 1021

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 159, 174, 319Penal Code, 1860 (IPC) — Section 148, 149, 302

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Supreme Court29 Mar 1996Allowed

T. Venkata Narayana and Others Vs Smt. Venkata Subbamma (dead) and Others

Supreme Court Of India · (1996) 3 AD 764 : AIR 1996 SC 1807 : (1996) 4 JT 425 : (1997) 1 LW 32 : (1996) 2 MLJ 81 : (1996) 3 SCALE 689 : (1996) 4 SCC 457 : (1996) 3 SCR 1042

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Evidence Act, 1872 — Section 65Hindu Succession Act, 1956 — Section 14(2)

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Supreme Court29 Mar 1996dismissed

D.S. Thimmappa Vs Siddaramakka

Supreme Court Of India · (1996) 4 AD 419 : AIR 1996 SC 1960 : (1996) 4 JT 324 : (1996) 2 LW 465 : (1996) 3 SCALE 704 : (1996) 8 SCC 365 : (1996) 3 SCR 1045

Limitation Act, 1963 — Article 54

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Supreme Court29 Mar 1996Allowed

Mohsin Unissa Vs Tamil Nadu Public Service Commission

Supreme Court Of India · (1996) 3 AD 621 : AIR 1997 SC 259 : (1997) AIRSCW 3 : (1996) 73 FLR 1314 : (1996) 4 JT 230 : (1996) 3 SCALE 510 : (1996) 8 SCC 270 : (1996) 3 SCR 1049 : (1996) 5 Supreme 99 : (1996) 4 UPLBEC 2917

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Supreme Court29 Mar 1996dismissed

Satya Narain Pareek Vs State of Rajasthan and another

Supreme Court Of India · (1996) 4 AD 70 : AIR 1997 SC 256 : (1996) AIRSCW 4431 : (1996) 73 FLR 1627 : (1996) 4 JT 584 : (1996) 3 SCALE 671 : (1996) 8 SCC 654 : (1996) 3 SCR 1054 : (1996) 3 Supreme 764 : (1996) 2 UJ 200

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Supreme Court29 Mar 1996Dismissed

M.P. Chandoria Vs State of M.P. and others

Supreme Court Of India · (1996) 4 AD 453 : AIR 1996 SC 2397 : (1996) 73 FLR 1699 : (1996) 5 JT 378 : (1996) 4 SCALE 163 : (1996) 11 SCC 173 : (1997) SCC(L&S) 376 : (1996) 3 SCR 1051 : (1996) 2 UJ 326

Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 12, 8(1)

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Supreme Court29 Mar 1996Allowed

Rafiq Mohd. Vs State Government of M.P. and Others

Supreme Court Of India · (1996) 5 JT 457 : (1996) 3 SCALE 300 : (1996) 8 SCC 482

Land Acquisition (Amendment) Act, 1894 — Section 23(1A), 23(2), 28

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Supreme Court27 Mar 1996Allowed

Nirav International Vs Collector of Customs, Madras

Supreme Court Of India · (1997) 90 ELT 13 : (1997) 10 SCC 722

Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 10

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Supreme Court27 Mar 1996Allowed

Regional Provident Fund Commissioner, etc. Vs Shillong City Bus Syndicate and another, etc.

Supreme Court Of India · (1996) 3 AD 321 : AIR 1996 SC 1546 : (1996) 73 FLR 1077 : (1996) 3 JT 581 : (1996) 2 LLJ 753 : (1996) 3 SCALE 125 : (1996) 8 SCC 741 : (1996) 3 SCR 942 : (1996) 2 UPLBEC 1401

Assam Re-organisation (Meghalaya) Act, 1969 — Section 7BConstitution of India, 1950 — Article 245Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1

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Supreme Court27 Mar 1996Dismissed

O.K. Udayasankaran and Others Vs Union of India and Others Ex-Servicemen LIC Employees Association and Others Vs Life Insurance Corporation of India and Others

Supreme Court Of India · (1996) 3 AD 623 : AIR 1996 SC 1901 : (1996) 73 FLR 1292 : (1996) 4 JT 420 : (1996) LabIC 1693 : (1996) 2 LLJ 774 : (1996) 3 SCALE 383 : (1996) 8 SCC 271 : (1996) 3 SCR 955 : (1996) 4 UPLBEC 2867

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Supreme Court27 Mar 1996Dismissed

State Bank of Patiala and others Vs S.K. Sharma

Supreme Court Of India · (1996) 3 AD 349 : AIR 1996 SC 1669 : (1996) 3 JT 722 : (1996) 2 LLJ 296 : (1996) 3 SCALE 202 : (1996) 3 SCC 364 : (1996) 3 SCR 972 : (1996) 2 UJ 338

Code Of Civil Procedure, 1908 — Section 99Code Of Criminal Procedure, 1973 — Section 465, 465(1)Bengal Money Lenders Act, 1940 — Section 35

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Supreme Court Of India judgments, 1996