Supreme Court04 Apr 1996Allowed
M. Vijayalaxmi Vs G. Goverdhan Reddy
Supreme Court Of India · (1997) 11 SCC 341 : (1998) SCC(L&S) 137
COURT ARCHIVE
Supreme Court Of India judgments, 1996
2,104 judgments · page 72 of 106
Supreme Court04 Apr 1996Disposed Of
Bhim Singh, President J and K Panthers Party Vs Election Commissioner of India and Another
Supreme Court Of India · (1996) 5 AD 54 : (1996) 5 JT 569 : (1996) 3 SCALE 481 : (1996) 4 SCC 188 : (1996) 1 SCR 15 Supp
Constitution of India, 1950 — Article 14Representation of the People Act, 1951 — Section 14(2), 30
Supreme Court04 Apr 1996Dismissed
Mahe Beach Trading Co. and Others Vs Union Territory of Pondicherry and Others
Supreme Court Of India · (1996) 4 AD 504 : (1996) 4 JT 45 : (1996) 3 SCALE 306 : (1996) 3 SCC 741 : (1996) 1 SCR 1 Supp
Constitution of India, 1950 — Article 239, 239AGovernment of Union Territories Act, 1963 — Section 18, 18(2), 21Pondicherry (Administration) Act, 1962 — Section 4, 7
Supreme Court04 Apr 1996Allowed
Common Cause A Registered Society Vs Union of India and others
Supreme Court Of India · (1996) 3 AD 456 : AIR 1996 SC 3081 : (1996) 2 ALT 1 : (1996) 1 ALT(Cri) 691 : (1997) 88 CompCas 1 : (1996) 222 ITR 260 : (1996) 3 JT 706 : (1996) 3 SCALE 258 : (1996) 2 SCC 752 : (1996) 3 SCR 1208 : (1996) 85 TAXMAN 600 : (1996) 2 UJ 267
Companies Act, 1956 — Section 293A, 349, 350Constitution of India, 1950 — Article 32, 324Income Tax Act, 1961 — Section 13
Supreme Court04 Apr 1996Allowed
Bharat Builders (P) Ltd. and Others Vs Parijat Flat Owners'' Cooperative Housing Society Ltd. and Others
Supreme Court Of India · (1996) 3 AD 763 : (1996) 6 JT 374 : (1996) 8 SCC 356 : (1996) 1 SCR 24 Supp
Constitution of India, 1950 — Article 226, 227
Supreme Court03 Apr 1996Disposed Of
State of Gujarat Vs Thakkar Devchandbhai Laljibhai
Supreme Court Of India · (2003) 10 SCC 593 : (2000) 10 SCC 593
Supreme Court03 Apr 1996Dismissed
Vikramjeet Singh Vs High Court of Judicature at Allahabad and Another
Supreme Court Of India · (1996) LabIC 596 : (1996) 1 LLJ 730 : (1997) 10 SCC 385
Supreme Court03 Apr 1996Dismissed
Govind Das Vs State of Bihar and Others
Supreme Court Of India · (1997) 11 SCC 370 : (1998) SCC(L&S) 155
Supreme Court03 Apr 1996Allowed
Kanchan Devi (Smt) Vs Promod Kumar Mittal and Another
Supreme Court Of India · (1996) 3 AD 579 : AIR 1996 SC 3192 : (1996) 1 ALD(Cri) 329 : (1996) 2 Crimes 86 : (1997) 1 DMC 257 : (1996) 5 JT 655 : (1996) 3 SCALE 293 : (1996) 8 SCC 90
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 125
Supreme Court03 Apr 1996Dismissed
Ghulam Din Buch etc. etc. Vs State of Jammu and Kashmir
Supreme Court Of India · (1996) 3 AD 526 : AIR 1996 SC 1568 : (1996) 2 ALD(Cri) 137 : (1996) CriLJ 2291 : (1996) 2 Crimes 29 : (1996) 4 JT 515 : (1996) 3 SCALE 271 : (1996) 9 SCC 239 : (1996) 3 SCR 1121
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
Supreme Court03 Apr 1996Dismissed
State Bank of India Staff Association and another Vs State Bank of India and others
Supreme Court Of India · (1996) 5 AD 20 : AIR 1996 SC 1685 : (1996) 74 FLR 2037 : (1996) 4 JT 100 : (1996) 2 LLJ 288 : (1996) 3 SCALE 249 : (1996) 4 SCC 378 : (1996) 3 SCR 1104 : (1996) 2 UJ 426 : (1996) 4 UPLBEC 2885
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 3, 36State Bank of India Staff Association Rules — Rule 14, 38, 42, 5, 6
Supreme Court03 Apr 1996Allowed
Municipal Corporation of Delhi Vs M/s. Trigon Investment and Trading Private Limited and another
Supreme Court Of India · (1996) 3 AD 595 : AIR 1996 SC 1579 : (1996) 4 JT 75 : (1996) 3 SCALE 408 : (1996) 3 SCC 630 : (1996) 3 SCR 1158 : (1990) 3 SCR 547 Supp
Delhi Municipal Corporation Act, 1957 — Section 113, 114, 115, 116, 117
Supreme Court03 Apr 1996Allowed
Municipal Corporation of Delhi Vs Kamla Devi and another
Supreme Court Of India · (1996) 3 AD 606 : AIR 1996 SC 1733 : (1996) 4 JT 128 : (1997) 1 LW 45 : (1996) 3 SCALE 403 : (1998) 3 SCR 1192
Constitution of India, 1950 — Article 136
Supreme Court03 Apr 1996Allowed
State of U.P. Vs Ameer Ali
Supreme Court Of India · (1996) 20 ACR 709 : (1996) 3 AD 577 : (1996) 1 ALD(Cri) 299 : (1996) 3 AWC 1257 Supp : (1996) 2 Crimes 97 : (1996) 4 JT 123 : (1996) 3 SCALE 435 : (1996) 8 SCC 523 : (1996) 3 SCR 1205
Penal Code, 1860 (IPC) — Section 302
Supreme Court03 Apr 1996Dismissed
Smt. P. Mahalakshmi and Others Vs Commissioner of Income Tax
Supreme Court Of India · (2002) 176 CTR 103 : (2002) 255 ITR 647 : (2000) 10 SCC 634
Land Acquisition Act, 1894 — Section 23, 23(1)
Supreme Court03 Apr 1996Allowed
Commissioner of Income Tax, Bangalore Vs Smt. R. Sharadamma
Supreme Court Of India · AIR 1996 SC 3199 : (1996) 133 CTR 136 : (1996) 219 ITR 671 : (1996) 4 JT 90 : (1996) 3 SCALE 343 : (1996) 8 SCC 388 : (1996) 3 SCR 1200 : (1996) 85 TAXMAN 679
Calcutta Thika Tenancy Act, 1949 — Section 29General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 256(1), 271, 274(2)
Supreme Court03 Apr 1996Allowed
Commissioner of Wealth Tax, Lucknow Vs Raja Vishwanath Pratap Singh
Supreme Court Of India · (1996) 4 AD 30 : (1996) 133 CTR 182 : (1996) 222 ITR 189 : (1996) 4 JT 62 : (1996) 3 SCALE 313 : (1996) 8 SCC 122 : (1996) 3 SCR 1150 : (1996) 85 TAXMAN 673
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4Wealth Tax Act, 1957 — Section 17, 2, 27
Supreme Court03 Apr 1996Dismissed
Dr. (Smt) Shipra etc. etc. Vs Shanti Lal Khoiwal etc. etc. Jhammak Lal Vs Laxminarayan Pande and Others
Supreme Court Of India · (1996) 04 SC CK 0002
Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 136(2), 81, 81(1), 81(3), 83(1)
Supreme Court02 Apr 1996Allowed
Shubhangi Shivjirao Ghatge (Smt) Vs Life Insurance Corporation of India
Supreme Court Of India · (1997) 9 SCC 607
Supreme Court02 Apr 1996Dismissed
Union of India (UOI) through Deputy Salt Commissioner, Bombay Vs Puranmal Lalchand Mundra and Another
Supreme Court Of India · (1996) 5 AD 179 : AIR 1996 SC 3195 : (1996) 3 SCALE 506 : (1996) 8 SCC 738 : (1996) 3 SCR 1085