COURT ARCHIVE

Supreme Court Of India judgments, 1996

2,104 judgments · page 69 of 106

Supreme Court16 Apr 1996Dismissed

State of Orissa Vs Klockner and Company and Others

Supreme Court Of India · (1996) 3 AD 659 : AIR 1996 SC 2140 : (1996) 1 ARBLR 591 : (1996) 87 CompCas 644 : (1996) 4 JT 254 : (1997) 1 LW 129 : (1996) 3 SCALE 527 : (1996) 8 SCC 377 : (1996) 1 SCR 368 Supp

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 3

Supreme Court16 Apr 1996

Smith Kline and French (India) Ltd. and Others Vs Commissioner of Income Tax

Supreme Court Of India · (1996) 4 AD 22 : (1996) 132 CTR 500 : (1996) 219 ITR 581 : (1996) 4 JT 231 : (1996) 1 KLT 769 : (1996) 3 SCALE 562 : (1996) 8 SCC 579 : (1996) 1 SCR 385 Supp : (1996) 85 TAXMAN 683

Companies (Profits) Surtax Act, 1964 — Section 15, 2(5), 4Income Tax Act, 1961 — Section 40

Supreme Court16 Apr 1996Allowed

Samir Sobhan Sanyal Vs Tracks Trade Pvt. Ltd. and others

Supreme Court Of India · (1996) 4 AD 553 : AIR 1996 SC 2102 : (1996) 5 JT 74 : (1996) 4 SCALE 266 : (1996) 4 SCC 144 : (1996) 1 SCR 397 Supp : (1996) 2 UJ 321

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98, Order 21 Rule 99Specific Relief Act, 1963 — Section 28

Supreme Court15 Apr 1996Disposed Of

Kanshi Ram Vs Om Prakash Jawal and others

Supreme Court Of India · (1996) 4 AD 402 : AIR 1996 SC 2150 : (1996) 4 JT 733 : (1996) 1 LW 748 : (1996) 2 MLJ 80 : (1996) 113 PLR 337 : (1996) 4 SCALE 194 : (1996) 4 SCC 593 : (1996) 1 SCR 330 Supp : (1996) 2 UJ 316

Supreme Court15 Apr 1996Disposed Of

Disciplinary Authority-cum-Regional Manager and Others Vs Nikunja Bihari Patnaik

Supreme Court Of India · (1996) 4 AD 41 : (1997) 83 CLT 533 : (1996) 73 FLR 1252 : (1996) 4 JT 457 : (1996) 2 LLJ 379 : (1996) 3 SCALE 711 : (1996) 9 SCC 69 : (1996) 1 SCR 314 Supp : (1996) 4 UPLBEC 2862

Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 24, 3

Supreme Court15 Apr 1996Disposed Of

Kanta Prasad D. Patel Vs Municipal Corporation of Greater Bombay and Others

Supreme Court Of India · (1996) 4 AD 400 : (1996) 5 JT 370 : (1996) 4 SCALE 196 : (1996) 8 SCC 755 : (1996) 1 SCR 322 Supp : (1996) 3 UPLBEC 1765

Supreme Court15 Apr 1996dismissed

Betal Singh Vs State of M.P.

Supreme Court Of India · (1996) 3 AD 565 : (1996) 1 ALD(Cri) 304 : (1997) 2 CALLT 21 : (1996) 2 Crimes 93 : (1996) JLJ 620 : (1996) 4 JT 734 : (1996) 3 SCALE 502 : (1996) 4 SCC 203 : (1996) 1 SCR 307 Supp

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302

Supreme Court15 Apr 1996Allowed

Union of India and others Vs Sher Singh and another

Supreme Court Of India · (1996) 4 AD 369 : AIR 1996 SC 3343 : (1996) 5 JT 402 : (1996) 4 SCALE 322 : (1996) 4 SCC 549 : (1996) 1 SCR 336 Supp

Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8

Supreme Court15 Apr 1996Dismissed

State of Madhya Pradesh Vs Surbhan

Supreme Court Of India · (1996) 2 AD 192 : AIR 1996 SC 3345 : (1996) 2 ALD(Cri) 96 : (1996) CriLJ 3199 : (1996) 5 JT 415 : (1996) 4 SCALE 177 : (1996) 9 SCC 46 : (1996) 1 SCR 333 Supp

Penal Code, 1860 (IPC) — Section 302

Supreme Court15 Apr 1996Allowed

State of Maharashtra Vs Maruti Laxman

Supreme Court Of India · (1996) 4 AD 574 : (1996) 5 JT 73 : (1996) 4 SCALE 298 : (1996) 4 SCC 595 : (1996) 1 SCR 324 Supp

Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28

Supreme Court15 Apr 1996dismissed

Nabhiraj and Others Vs Jayavatibai alias Shantha Bai and Others

Supreme Court Of India · (1996) 4 AD 543 : (1996) 6 JT 78 : (1997) 1 MLJ 64 : (1996) 4 SCALE 321 : (1996) 4 SCC 592 : (1996) 1 SCR 338 Supp

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

Supreme Court12 Apr 1996Disposed Of

M. Sainuddin Vs Food Inspector

Supreme Court Of India · (2001) 9 SCC 235 : (1996) 8 SCC 462 : (1996) 4 SCC 351

Supreme Court12 Apr 1996Dismissed

Joyce Primrose Prestor Vs Vera Marie Vas and Others

Supreme Court Of India · (1996) 3 AD 737 : (1996) 2 CTC 315 : (1996) 4 JT 333 : (1996) 2 LW 353 : (1996) 3 SCALE 596 : (1996) 9 SCC 324 : (1996) 1 SCR 268 Supp

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 58, 63

Supreme Court12 Apr 1996Dismissed

Inspector General of Registration, U.P. and Another Vs Avdesh Kumar and Others

Supreme Court Of India · (1996) 5 AD 29 : (1996) 5 JT 365 : (1996) 4 SCALE 392 : (1996) 9 SCC 217 : (1996) 1 SCR 293 Supp : (1996) 3 UPLBEC 1744

Supreme Court12 Apr 1996Allowed

Rt. Rev. B.P. Sugandhar Bishop in Medak Vs D. Dorothy Dayasheela Ebeneser

Supreme Court Of India · (1996) 4 AD 437 : (1996) 74 FLR 1927 : (1996) 6 JT 221 : (1996) 2 LLJ 936 : (1996) 3 SCALE 701 : (1996) 4 SCC 406 : (1996) 1 SCR 247 Supp

Andhra Pradesh Education Act, 1982 — Section 79(3)Constitution of India, 1950 — Article 226

Supreme Court12 Apr 1996Allowed

State of U. P. and others Vs Harish Chandra and others

Supreme Court Of India · (1996) 4 AD 37 : AIR 1996 SC 2173 : (1996) 85 ELT 209 : (1996) 4 JT 414 : (1996) LabIC 1843 : (1996) 2 LLJ 627 : (1996) 3 SCALE 730 : (1996) 9 SCC 309 : (1996) 1 SCR 260 Supp : (1996) 3 UPLBEC 1808

Constitution of India, 1950 — Article 136, 226Subordinate Officers Clerical staff (Direct Recruitment) Rules, 1985 — Rule 26

Supreme Court12 Apr 1996Dismissed

State of Maharashtra, Etc. Etc. Vs Som Nath Thapa, Etc. Etc.

Supreme Court Of India · (1996) 3 AD 502 : AIR 1996 SC 1744 : (1996) 2 ALD(Cri) 207 : (1996) 98 BOMLR 513 : (1996) CriLJ 2448 : (1996) 2 Crimes 64 : (1996) 4 JT 615 : (1996) 3 SCALE 449 : (1996) 4 SCC 659 : (1996) 1 SCR 189 Supp

Explosive Substances Act, 1908 — Section 3, 4, 5, 6Explosives Act, 1884 — Section 9BPenal Code, 1860 (IPC) — Section 109, 120

Supreme Court12 Apr 1996Disposed Of

Union of India Vs Ratan Singh and others etc.

Supreme Court Of India · (1996) 4 AD 552 : AIR 1997 SC 147 : (1996) AIRSCW 4309 : (1996) 5 JT 423 : (1999) 3 LLJ 447 : (1996) 4 SCALE 299 : (1996) 1 SCR 296 Supp : (1996) 4 Supreme 495

Land Acquisition Act, 1894 — Section 26

Supreme Court12 Apr 1996Allowed

J.P. Ravidas and others Vs Navyuvak Harijan Uthapan Multi Unit Industrial Co-op. Society Ltd. and others

Supreme Court Of India · (1996) 4 AD 670 : AIR 1996 SC 2151 : (1996) 5 JT 445 : (1997) 5 SCALE 15 : (1996) 4 SCALE 594 : (1997) 6 SCC 378 : (1996) 9 SCC 300 : (1996) 1 SCR 301 Supp : (1996) 3 UPLBEC 1988

Constitution of India, 1950 — Article 19(1), 21, 28, 38, 39

Supreme Court12 Apr 1996Allowed

Union of India Vs P.S. Dhillon

Supreme Court Of India · (1996) 3 AD 675 : AIR 1996 SC 1738 : (1996) 84 ELT 181 : (1996) 73 FLR 1522 : (1996) 5 JT 193 : (1996) LabIC 1547 : (1996) 3 SCALE 519 : (1996) 3 SCC 672 : (1996) 1 SCR 234 Supp : (1996) 2 UJ 220 : (1996) 4 UPLBEC 2769

Constitution of India, 1950 — Article 311(2)Income Tax Appellate Tribunal Members (Recruitment and Conditions of Service) Rules, 1963 — Rule 11, 13