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Supreme Court Of India judgments, 1996

2,104 judgments · page 67 of 106

Supreme Court19 Apr 1996Disposed Of

State of Punjab Vs Baldev Singh Khosla

Supreme Court Of India · (1996) 4 AD 617 : AIR 1996 SC 2093 : (1996) 73 FLR 1568 : (1996) 5 JT 78 : (1996) LabIC 1739 : (1996) 4 SCALE 452 : (1996) 9 SCC 190 : (1996) 1 SCR 600 Supp : (1996) 2 UJ 206

Punjab State Co-operative Service (Class II) Rules, 1958 — Rule 10
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Supreme Court19 Apr 1996Allowed

Jai Ram Sharma Vs Jammu Development Authority

Supreme Court Of India · (1996) 5 AD 16 : AIR 1997 SC 151 : (1996) AIRSCW 4310 : (1996) 73 FLR 1702 : (1996) 5 JT 369 : (1997) 2 LLJ 385 : (1996) 4 SCALE 449 : (1996) 9 SCC 214 : (1996) 1 SCR 603 Supp : (1996) 5 Supreme 73 : (1996) 3 UPLBEC 1764

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Supreme Court19 Apr 1996Disposed Of

Jagtar Singh Vs State of Punjab

Supreme Court Of India · (1996) 3 AD 588 : (1996) 1 ALD(Cri) 300 : (1996) 2 ALT(Cri) 370 : (1996) 2 Crimes 105 : (1996) 3 SCALE 612 : (1996) 8 SCC 364

Arms Act, 1959 — Section 25Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
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Supreme Court18 Apr 1996Allowed

Merambhai Punjabhai Khachar and others Vs State of Gujarat

Supreme Court Of India · AIR 1996 SC 3236 : (1996) 2 ALD(Cri) 27 : (1996) CriLJ 2465 : (1996) 5 JT 472 : (1996) 3 SCALE 574 : (1996) 2 UJ 375

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 149, 302Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
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Supreme Court18 Apr 1996Allowed

M.P. Electricity Board, Jabalpur and others Vs Harsh Wood Products and another

Supreme Court Of India · AIR 1996 SC 2258 : (1996) 2 BLJR 1487 : (1996) JLJ 797 : (1996) 5 JT 434 : (1996) 4 KarLJ 802 : (1996) 2 MLJ 113 : (1996) 4 SCALE 485 : (1996) 4 SCC 522 : (1996) 1 SCR 574 Supp : (1996) 2 UJ 176

Constitution of India, 1950 — Article 14, 20(1), 21Electricity (Supply) Act, 1948 — Section 49, 79Electricity Act, 1910 — Section 24, 31
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Supreme Court18 Apr 1996Allowed

Kashi Nath Roy Vs State of Bihar

Supreme Court Of India · (1996) 4 AD 85 : AIR 1996 SC 3240 : (1996) 1 ALD(Cri) 861 : (1997) 1 BLJR 45 : (1996) CriLJ 2469 : (1996) 4 JT 605 : (1997) 1 LLJ 51 : (1996) 1 OLR 581 : (1996) 3 SCALE 771 : (1996) 4 SCC 539 : (1996) 1 SCR 558 Supp

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