COURT ARCHIVE

Supreme Court Of India judgments, 1996

2,104 judgments · page 38 of 106

Supreme Court11 Sept 1996Disposed Of

Commissioner of Income Tax, Madurai Vs T.V. Sundaram Iyengar and Sons Ltd.

Supreme Court Of India · (1996) 7 AD 162 : (1996) 136 CTR 444 : (1996) 222 ITR 344 : (1996) 6 SCALE 757 : (1996) 6 SCC 294 : (1996) 5 SCR 785 Supp : (1996) 88 TAXMAN 429

Income Tax Act, 1961 — Section 28

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Supreme Court10 Sept 1996Disposed Of

R.D. Bhatia (Mrs) Vs Rajinder Kaur (Smt)

Supreme Court Of India · (1996) 7 AD 12 : (1996) 8 JT 4 : (1996) LabIC 2740 : (1996) 6 SCALE 448 : (1996) 6 SCALE 447 : (1996) 6 SCC 627 : (1996) 5 SCR 742 Supp

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Supreme Court10 Sept 1996Partly Allowed

Shatrughna Prasad Sinha Vs Rajbhau Surajmal Rathi and Others

Supreme Court Of India · (1996) 7 AD 25 : (1997) 1 ALD(Cri) 70 : (1997) CriLJ 212 : (1996) 4 Crimes 27 : (1997) 10 JT 469 : (1996) 6 SCALE 769 : (1996) 6 SCC 263 : (1996) 5 SCR 771 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200Penal Code, 1860 (IPC) — Section 295A, 499, 500

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Supreme Court10 Sept 1996Allowed

Dr. Dilip Kumar Deka and Another Vs State of Assam and Another

Supreme Court Of India · (1996) 7 AD 833 : (1997) 1 ALD(Cri) 59 : (1997) 1 ALT(Cri) 177 : (1996) 4 Crimes 14 : (1996) 6 SCALE 723 : (1996) 6 SCC 234 : (1996) 5 SCR 763 Supp

Constitution of India, 1950 — Article 136, 226

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Supreme Court10 Sept 1996Dismissed

Nandatai Vs State of Maharashtra and Others

Supreme Court Of India · (1996) 7 AD 596 : (1997) 1 MLJ 136 : (1996) 7 SCALE 27 : (1996) 6 SCC 407 : (1996) 5 SCR 776 Supp

Land Acquisition Act, 1894 — Section 4(1), 5A, 5A(2), 6

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Supreme Court10 Sept 1996Allowed

Dilip Kumar Tripathy and others etc. Vs State of Orissa and others

Supreme Court Of India · (1996) 7 AD 314 : AIR 1997 SC 440 : (1996) AIRSCW 3823 : (1997) 84 CLT 623 : (1997) 75 FLR 306 : (1996) 8 JT 544 : (1996) 6 SCALE 422 : (1996) 10 SCC 373 : (1997) SCC(L&S) 92 : (1996) 5 SCR 711 Supp : (1996) 3 SLJ 112 : (1996) 6 Supreme 674

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Supreme Court10 Sept 1996Allowed

M/s. Ranadey Micronutrients etc. Vs Collector of Central Excise

Supreme Court Of India · (1996) 7 AD 86 : AIR 1997 SC 69 : (1996) AIRSCW 4222 : (1996) 87 ELT 19 : (1996) 6 SCALE 702 : (1996) 10 SCC 387 : (1996) 5 SCR 755 Supp : (1997) 5 Supreme 405

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Supreme Court10 Sept 1996Disposed Of

Gursharan Singh Vs State of Punjab

Supreme Court Of India · (1996) 6 AD 697 : (1996) 2 ALD(Cri) 711 : (1996) 2 ALT(Cri) 708 : (1996) 3 Crimes 274 : (1996) 8 JT 189 : (1996) 6 SCALE 15 : (1996) 10 SCC 190 : (1996) 5 SCR 705 Supp

Penal Code, 1860 (IPC) — Section 387, 390, 392Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3

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Supreme Court10 Sept 1996Dismissed

M. Bhaskar Vs J. Venkatarama Naidu, Represented by his Power of Attorney Holder A. Narayanaswamy Naidu

Supreme Court Of India · (1996) 7 AD 864 : (1997) 1 MLJ 109 : (1996) 7 SCALE 290 : (1996) 6 SCC 228 : (1996) 5 SCR 778 Supp

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 11, 8

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Supreme Court10 Sept 1996Allowed

Naramadaben Maganlal Thakker Vs Pranjivandas Maganlal Thakker and Others

Supreme Court Of India · (1997) 3 GLR 1852 : (1996) 9 JT 273 : (1996) 7 SCALE 334 : (1997) 2 SCC 255 : (1996) 5 SCR 780 Supp

Transfer of Property Act, 1882 — Section 122, 123

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Supreme Court10 Sept 1996Dismissed

Anugrah Narain Singh and Another Vs State of U.P. and Others

Supreme Court Of India · (1996) 7 AD 477 : (1996) 8 JT 733 : (1997) MPLJ 45 : (1997) 1 MPLJ 45 : (1996) 7 SCALE 56 : (1996) 6 SCC 303 : (1996) 5 SCR 719 Supp : (1997) 1 UPLBEC 388

Constitution of India, 1950 — Article 226, 243P, 243Q, 243R, 243SDelimitation Commission Act, 1962 — Section 10

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Supreme Court10 Sept 1996Disposed Of

State of Bihar and Others Vs M. Neethi Chandra and Others State of Bihar and Others Vs Sunita and Others

Supreme Court Of India · (1996) 7 AD 512 : (1996) 9 JT 86 : (1996) 2 PLJR 210 : (1996) 7 SCALE 5 : (1996) 6 SCC 36 : (1996) 5 SCR 696 Supp

Constitution of India, 1950 — Article 14

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Supreme Court09 Sept 1996Disposed Of

Victorian Granites (P) Ltd. Vs P. Rama Rao and Others

Supreme Court Of India · (1996) 9 JT 303 : (1996) 7 SCALE 342 : (1996) 10 SCC 665 : (1996) 5 SCR 692 Supp

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 31Constitution of India, 1950 — Article 39

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Supreme Court09 Sept 1996Disposed Of

Union of India (UOI) Vs Mohan Singh and Others

Supreme Court Of India · (1996) 7 AD 543 : (1996) 8 JT 341 : (1996) 6 SCALE 783 : (1996) 10 SCC 351 : (1996) 5 SCR 686 Supp : (1996) 2 UJ 737 : (1997) 1 UPLBEC 92

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Supreme Court09 Sept 1996Disposed Of

F.B. Taraporawala and others etc. Vs Bayer India Ltd. and others

Supreme Court Of India · (1996) 7 AD 598 : AIR 1997 SC 1846 : (1997) AIRSCW 1468 : (1996) 6 SCALE 592 : (1996) 6 SCC 58 : (1996) 5 SCR 680 Supp : (1991) 2 SCR 752 : (1996) 7 Supreme 133

Constitution of India, 1950 — Article 21Maharashtra Regional and Town Planning Act, 1966 — Section 46

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Supreme Court09 Sept 1996Dismissed

Sreedam Chandra Ghosh Vs State of Assam and others

Supreme Court Of India · (1996) 8 AD 13 : AIR 1997 SC 251 : (1996) AIRSCW 4425 : (1996) 9 JT 283 : (1996) 7 SCALE 286 : (1996) 10 SCC 567 : (1997) SCC(L&S) 332 : (1996) 5 SCR 688 Supp : (1996) 7 Supreme 337 : (1997) 1 UJ 38

Constitution of India, 1950 — Article 226

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Supreme Court09 Sept 1996Allowed

Tejkumar Balakrishna Ruia Vs A.K. Menon and another

Supreme Court Of India · (1996) 7 AD 1 : AIR 1997 SC 442 : (1996) AIRSCW 3826 : (1996) 87 CompCas 539 : (1996) 8 JT 99 : (1996) 6 SCALE 414 : (1997) 9 SCC 123 : (1996) 5 SCR 623 Supp : (1996) 6 Supreme 697

Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 3(3), 4(1)

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Supreme Court09 Sept 1996Allowed

Union of India and others Vs Keshab Lal Roy and others

Supreme Court Of India · (1996) 7 AD 318 : AIR 1996 SC 3529 : (1996) 74 FLR 2390 : (1996) 7 JT 694 : (1996) LabIC 2525 : (1997) 1 LLJ 712 : (1996) 6 SCALE 404 : (1996) 10 SCC 326 : (1996) 5 SCR 611 Supp

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Supreme Court09 Sept 1996Dismissed

I.T.C. Bhadrachalam Paperboards and Another Vs Mandal Revenue Officer, A.P. and Others

Supreme Court Of India · (1996) 7 AD 398 : (1996) 8 JT 67 : (1996) 6 SCALE 551 : (1996) 6 SCC 634 : (1996) 5 SCR 643 Supp : (1998) 110 STC 590

Andhra Pradesh Non-Agricultural Land Assessment Act, 1963 — Section 11, 7Constitution of India, 1950 — Article 162Evidence Act, 1872 — Section 83

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Supreme Court09 Sept 1996Allowed

Allahabad Bank Vs Shri Prem Singh

Supreme Court Of India · (1996) 74 FLR 2339 : (1996) 7 JT 678 : (1997) 1 LLJ 46 : (1996) 6 SCALE 401 : (1996) 10 SCC 597 : (1996) 5 SCR 619 Supp : (1997) 1 UJ 144

Industrial Disputes Act, 1947 — Section 10

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