Supreme Court19 Sept 1996Dismissed

S.K. Singh Vs Central Bank of India and Others

Supreme Court Of India · (1996) 9 AD 283 : (1997) 1 BC 1 : (1996) 74 FLR 2632 : (1996) 9 JT 542 : (1997) 1 LLJ 537 : (1996) 7 SCALE 587 : (1996) 6 SCC 415 : (1997) SCC(L&S) 40 : (1996) 6 SCR 542 Supp : (1997) 1 SLJ 237 : (1996) 2 UJ 831

Supreme Court18 Sept 1996Disposed Of

United Bank of India Vs Naresh Kumar and others

Supreme Court Of India · AIR 1997 SC 3 : (1996) AIRSCW 4149 : (1996) 2 BC 550 : (1994) 79 CompCas 262 : (1997) 2 MLJ 1 : (1996) 6 SCALE 764 : (1996) 6 SCC 660 : (1996) 6 SCR 478 Supp : (1996) 7 Supreme 301

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14
Supreme Court18 Sept 1996Allowed

Ghantesher Ghosh Vs Madan Mohan Ghosh and Others

Supreme Court Of India · (1996) 7 AD 217 : AIR 1997 SC 471 : (1996) AIRSCW 3858 : (1997) 1 CALLT 26 : (1996) 8 JT 410 : (1996) 6 SCALE 734 : (1996) 11 SCC 446 : (1996) 6 SCR 448 Supp : (1996) 7 Supreme 182

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 10, Order 22 Rule 12, 11, 47Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44, 52
Supreme Court18 Sept 1996Allowed

Union of India and Another Vs Madhav Gajanan Chaubal and Another

Supreme Court Of India · (1996) 8 AD 46 : AIR 1997 SC 3074 : (1997) AIRSCW 3113 : (1998) 1 ALLMR 149 : (1997) 75 FLR 417 : (1996) 9 JT 320 : (1997) 1 LLJ 977 : (1997) MPLJ 65 : (1997) 1 MPLJ 65 : (1996) 7 SCALE 494 : (1997) 2 SCC 332 : (1996) 6 SCR 503 Supp : (1997) 1 SLJ 100 : (

Constitution of India, 1950 — Article 14, 16, 335, 46