COURT ARCHIVE

Supreme Court Of India judgments, 1995

1,241 judgments · page 62 of 63

Supreme Court09 Jan 1995Disposed Of

Siri Pal Vs Haryana State Electricity Board and Another

Supreme Court Of India · (1995) 71 FLR 10 : (1995) 1 JT 451 : (1995) 1 SCALE 198 : (1995) 1 SCC 361 Supp : (1995) 1 SCR 122 : (1995) 1 UJ 543

Electricity (Supply) Act, 1948 — Section 79

Read judgment

Supreme Court09 Jan 1995Disposed Of

Natwar Textile Processor Pvt. Ltd. and another Vs Union of India and others

Supreme Court Of India · AIR 1995 SC 2256 : (1996) 55 ECC 35 : (1995) 57 ECR 10 : (1995) 76 ELT 501 : (1995) 2 JT 31 : (1995) 1 SCALE 95 : (1995) 1 SCC 753 : (1995) 1 SCR 109

Read judgment

Supreme Court06 Jan 1995Disposed Of

R.D. Hattangadi Vs M/s. Pest Control (India) Pvt. Ltd. and Others

Supreme Court Of India · (1995) 1 ACC 281 : (1995) ACJ 366 : AIR 1995 SC 755 : (1995) 1 JT 304 : (1995) 110 PLR 298 : (1995) 1 SCALE 79 : (1995) 1 SCC 551 : (1995) 1 SCR 75 : (1995) 1 UJ 407

Motor Vehicles Act, 1939 — Section 110A

Read judgment

Supreme Court06 Jan 1995Allowed

Annasaheb Bapusaheb Patil and others Vs Balwant alias Balasaheb Babusaheb Patil (dead) by LRs. and heirs etc.

Supreme Court Of India · AIR 1995 SC 895 : (1995) 1 JT 370 : (1995) 1 SCALE 100 : (1995) 2 SCC 543 : (1995) 1 SCR 88 : (1995) 1 UJ 488

Limitation Act, 1963 — Article 65

Read judgment

Supreme Court06 Jan 1995Dismissed

M/s. Nova Steel (India) Ltd. Vs M.C.D. and others

Supreme Court Of India · AIR 1995 SC 1057 : (1995) 58 DLT 376 : (1995) 1 SCALE 524 : (1995) 3 SCC 334 : (1995) 1 SCR 107

Constitution of India, 1950 — Article 136, 226

Read judgment

Supreme Court06 Jan 1995Disposed Of

Murlidhar and Another Vs State of U.P. and Others

Supreme Court Of India · (1995) 2 ALT 34 : (1995) 3 JT 563 : (1995) 2 MLJ 21 : (1995) 2 SCALE 672 : (1995) 2 SCC 549 Supp : (1995) 2 SCR 260

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482

Read judgment

Supreme Court06 Jan 1995Allowed

Md. Sharif Vs State of Orissa

Supreme Court Of India · (1997) 92 ELT 25 : (1995) 4 SCC 712 Supp

Read judgment

Supreme Court06 Jan 1995Disposed Of

State of Orissa and Another Vs Dr. Pyari Mohan Misra

Supreme Court Of India · AIR 1995 SC 974 : (1995) 70 FLR 821 : (1995) 2 JT 54 : (1995) 1 SCALE 401 : (1995) 3 SCC 123 : (1995) 1 SCR 104 : (1995) 1 UJ 535

Read judgment

Supreme Court05 Jan 1995Allowed

Harish Tandon Vs Addl. District Magistrate, Allahabad, U.P. and others

Supreme Court Of India · AIR 1995 SC 676 : (1995) 1 JT 290 : (1995) 1 SCALE 65 : (1995) 1 SCC 537 : (1995) 1 SCR 56

U.P. Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 3, 3(a)(1), 3(g), 12, 12(1), 12(1)(b), 12(2), 12(3), 12(4), 20, 20(2), 20(2)(a), 20(2)(b), 20(2)(e), 25General Clauses Act, 1897 — Section 24

Read judgment

Supreme Court05 Jan 1995Dismissed

M/s. United Glass, Bangalore Vs Collector of Centeral Excise

Supreme Court Of India · AIR 1995 SC 673 : (1996) 53 ECC 100 : (1995) 75 ELT 209 : (1995) 1 JT 346 : (1995) 1 SCALE 61 : (1995) 1 SCC 385 : (1995) 1 SCR 47

Central Excise (Valuation) Rules, 1975 — Rule 6, 7

Read judgment

Supreme Court04 Jan 1995Dismissed

Giani Devender Singh Sant Sepoy Sikh Vs Union of India and another

Supreme Court Of India · AIR 1995 SC 1847 : (1995) 1 Crimes 298 : (1995) JLJ 186 : (1995) 1 JT 263 : (1995) 1 SCALE 25 : (1995) 1 SCC 391 : (1995) 1 SCR 27 : (1995) 1 UJ 425

Read judgment

Supreme Court04 Jan 1995Allowed

Aliparamba Mohammed and Others Vs Taluk Land Board and Others

Supreme Court Of India · (1998) 9 JT 499 : (1997) 11 SCC 256

Kerala Land Reforms Act, 1963 — Section 85(8)

Read judgment

Supreme Court04 Jan 1995Disposed Of

Mukhtiar Singh and another Vs State of Punjab Sohan Lal Vs Satnam Singh and others

Supreme Court Of India · (1995) 19 ACR 148 : AIR 1995 SC 686 : (1995) 1 Crimes 293 : (1995) 1 JT 531 : (1995) 1 SCALE 56 : (1995) 1 SCC 760 : (1995) 1 SCR 38 : (1995) 1 UJ 338

Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 337

Read judgment

Supreme Court03 Jan 1995Dismissed

M.K. Narayani Amma and another Vs Chelera Kuniyil Devaki Amma and others

Supreme Court Of India · AIR 1995 SC 1155 : (1995) 1 SCALE 677 : (1995) 2 SCC 643 Supp : (1995) 1 UJ 497

Read judgment

Supreme Court03 Jan 1995allowed

State of Rajasthan Vs Sevanivatra Karamchari Hitkari Samiti

Supreme Court Of India · (1995) 70 FLR 434 : (1995) 1 JT 315 : (1995) LabIC 1628 : (1995) 1 SCALE 40 : (1995) 2 SCC 117 : (1995) 1 SCR 8 : (1995) 1 UJ 329

Constitution of India, 1950 — Article 14, 16Rajasthan Service Rules, 1951 — Rule 261, 268

Read judgment

Supreme Court03 Jan 1995Dismissed

The Sales Tax Commissioner Vs B.G. Patal etc. etc.

Supreme Court Of India · AIR 1995 SC 865 : (1996) 1 GLR 121 : (1995) 6 JT 271 : (1995) 1 SCALE 348 : (1995) 1 SCC 429 Supp : (1995) 1 SCR 22

Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 11A, 11A(2)

Read judgment

Supreme Court03 Jan 1995Dismissed

Sales Tax Commissioner and Others Vs B.G. Patel and Others

Supreme Court Of India · AIR 1995 SC 865 : (1996) 1 GLR 121 : (1995) 6 JT 271 : (1995) 1 SCALE 348 : (1995) 1 SCC 429 Supp : (1995) 1 SCR 22

Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 11A(2)

Read judgment

Supreme Court03 Jan 1995allowed

Madhya Pradesh Electricity Board, Rampur Vs M/s. Central India Electric Supply Company Ltd. and others

Supreme Court Of India · AIR 1995 SC 1456 : (1995) JLJ 222 : (1995) 1 JT 312 : (1995) 1 SCALE 54 : (1995) 1 SCC 364 : (1995) 1 UJ 310

Electricity Act, 1910 — Section 5, 6

Read judgment

Supreme Court02 Jan 1995Dismissed

Birla Cement Works Vs G.M., Western Railways, and another

Supreme Court Of India · (1995) 2 ACC 467 : (1995) ACJ 459 : AIR 1995 SC 1111 : (1995) 2 JT 59 : (1995) 1 SCALE 386 : (1995) 2 SCC 493 : (1995) 1 SCR 5 : (1995) 1 UJ 452

Limitation Act, 1963 — Section 17(1)(C)

Read judgment

Supreme Court02 Jan 1995Disposed Of

C.K. Ali Vs Taluk Land Board and Others

Supreme Court Of India · (1995) 8 JT 493

Kerala land reforms act, 1963— Section 85(8)

Read judgment