Supreme Court10 Jan 1995Dismissed

Chief Medical Officer Vs Khadeer Khadri

Supreme Court Of India · AIR 1995 SC 850 : (1995) 71 FLR 9 : (1995) 1 JT 453 : (1995) 1 PLJR 81 : (1995) 1 SCALE 191 : (1995) 2 SCC 82 : (1995) 1 SCR 175 : (1995) 1 UJ 610

Andhra Pradesh Public Employment (Recording and Alteration of Date of Birth) Rules, 1984 — Rule 2(5)