Supreme Court14 Feb 1995Allowed

Daulat Ram Vs State of Haryana

Supreme Court Of India · AIR 1995 SC 1998 : (1995) CriLJ 3648 : (1996) 1 PLJR 17 : (1995) 2 SCALE 75 : (1996) 11 SCC 711

Arms Act, 1959 — Section 25
Supreme Court10 Feb 1995Dismissed

Amrit Banaspati Co. Ltd. Vs Union of India and others

Supreme Court Of India · AIR 1995 SC 1340 : (1995) 2 JT 359 : (1995) 1 SCALE 809 : (1995) 3 SCC 335 : (1995) 2 SCR 25 : (1995) 1 UJ 750

Constitution of India, 1950 — Article 14, 301, 302, 303, 304Delhi Municipal Corporation Act, 1957 — Section 178