Supreme Court Of India Judgments 1995 — Page 51

Supreme Court Of India · (1995) 70 FLR 970 : (1995) 2 JT 407 : (1995) 1 LLJ 1069 : (1995) 1 SCALE 848 : (1995) 3 SCC 134 : (1995) 1 UJ 485 : (1996) 2 UPLBEC 977

Cooperative Federal Authority (Business) Regulations, 1976 — Regulation 68

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Supreme Court21 Feb 1995dismissed

Digambar Adhar Patil Vs Devram Girdhar Patil (died) and another

Supreme Court Of India · AIR 1995 SC 1728 : (1995) 2 SCALE 802 : (1995) 2 SCC 428 Supp : (1995) 2 SCR 133 : (1995) 2 UJ 358

Constitution of India, 1950 — Article 227

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Supreme Court21 Feb 1995Disposed Of

H.M.T. House Building Co-operative Society Vs Syed Khader and others

Supreme Court Of India · AIR 1995 SC 2244 : (1995) 2 JT 543 : (1996) 6 KarLJ 322 : (1995) 2 PLJR 25 : (1995) 2 SCALE 58 : (1995) 2 SCC 677 : (1995) 2 SCR 200

Companies Act, 1956 — Section 617Land Acquisition (Amendment) Act, 1984 — Section 4, 6

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Supreme Court21 Feb 1995Allowed

State of Maharashtra Vs Maharau Srawan Hatkar

Supreme Court Of India · (1995) 2 JT 583 : (1995) 2 SCALE 100 : (1995) 3 SCC 316 : (1995) 2 SCR 224

Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 13A, 23, 23(1), 23(1A), 23(2)

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Supreme Court21 Feb 1995Disposed Of

International Airports Authority of India and Others Vs Grand Slam International and Others

Supreme Court Of India · (1995) 58 DLT 530 : (1995) 50 ECC 4 : (1995) ECR 209 : (1995) 77 ELT 753 : (1995) 2 JT 452 : (1995) 1 SCALE 859 : (1995) 3 SCC 151 : (1995) 2 SCR 149

Aircraft Rules, 1920 — Rule 56, 57, 58, 59Customs Act, 1962 — Section 150, 152, 156, 157, 2(11)International Airports Authority (Storage and Processing of Goods) Regulations, 1980 — Regulation 2, 4, 5, 8

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Supreme Court21 Feb 1995Disposed Of

Buta Singh (Dead) by Lrs. Vs Union of India (UOI)

Supreme Court Of India · (1995) 5 SCALE 82 : (1995) 5 SCC 610 : (1995) 2 SCR 699 Supp

Land Acquisition Act, 1894 — Section 4(1),54

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Supreme Court21 Feb 1995Disposed Of

Bank Officers and Officials House Building Cooperative Society Ltd. Vs Sanjeevappa and Others Bank Officers and Officials House Building Cooperative Society Ltd. Vs N. Jayarama and Others

Supreme Court Of India · (1995) 2 SCALE 73 : (1995) 3 SCC 143

Land Acquisition Act, 1894 — Section 4(1), 6(1)

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Supreme Court21 Feb 1995Allowed

Newanness alias Mewajannessa Vs Shaikh Mohamad and others

Supreme Court Of India · AIR 1996 SC 702 : AIR 1995 SC 702 : (1995) 2 JT 652 : (1995) 2 SCALE 243 : (1995) 2 SCC 529 Supp : (1995) 2 SCR 138

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Supreme Court21 Feb 1995Allowed

Director General Council Of Scientific and Industrial and Industrial Research Vs DR. K. Narayanaswami and others

Supreme Court Of India · AIR 1995 SC 2318 : (1995) 3 JT 180 : (1995) LabIC 2472 : (1996) 2 LLJ 716 : (1995) 1 SCALE 839 : (1995) 3 SCC 124 : (1995) 2 SCR 142 : (1995) 3 SLJ 127

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Supreme Court21 Feb 1995dismissed

H.M.T. House Building Co-operative Society Vs M. Venkataswamappa and others

Supreme Court Of India · AIR 1995 SC 2253 : (1995) 2 SCALE 69 : (1995) 3 SCC 128

Land Acquisition Act, 1894 — Section 3, 39, 4, 40, 6

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Supreme Court20 Feb 1995Allowed

S.C. Bose and Another Vs Comptroller and Auditor General of India and Others

Supreme Court Of India · (1995) 1 BC 529 : (1995) 2 JT 626 : (1995) 1 SCALE 721 : (1995) 2 SCC 648 : (1995) 1 SCR 847

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Supreme Court20 Feb 1995allowed

Delhi Development Authority Vs Grihsthapana Co-operative Group Housing Society Ltd.

Supreme Court Of India · AIR 1995 SC 1176 : (1995) 58 DLT 381 : (1995) 2 JT 530 : (1995) 1 SCALE 807 : (1995) 1 SCC 751 Supp : (1995) 1 SCC 751 : (1995) 2 SCR 115

Delhi Development Authority (Disposal of Developed Nazul Land) Amendment Rules, 1987 — Rule 24(2)

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Supreme Court20 Feb 1995Allowed

K. Ravindranath Pai and another Vs State of Karnataka and another

Supreme Court Of India · AIR 1995 SC 1978 : (1995) 70 FLR 1079 : (1995) 2 JT 520 : (1995) 1 SCALE 800 : (1995) 2 SCC 246 Supp : (1995) 2 SCR 121 : (1995) 3 SLJ 212

Constitution of India, 1950 — Article 14, 16(1), 309Karnataka Public Works Department Service (Recruitment) Rules, 1960 — Rule 1

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Supreme Court17 Feb 1995Disposed Of

Food Corporation of India Staff Union Vs Food Corporation of India and others

Supreme Court Of India · AIR 1995 SC 1344 : (1995) 71 FLR 278 : (1995) 9 JT 261 : (1995) LabIC 1606 : (1995) 2 LLJ 272 : (1995) 1 SCALE 789 : (1995) 1 SCC 678 Supp : (1995) 2 SCR 96 : (1995) 3 SLJ 140

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Supreme Court17 Feb 1995Disposed Of

State of Bihar Vs Tata Iron and Steel Co. Ltd.

Supreme Court Of India · AIR 1995 SC 1170 : (1995) 3 JT 479 : (1995) 1 SCALE 792 : (1995) 2 SCC 4 Supp : (1995) 2 SCR 102

Essential Commodities Act, 1955 — Section 3, 7

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Supreme Court17 Feb 1995Allowed

Chand V. Raheja and Another Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1996 SC 733 : AIR 1995 SC 733 : (1996) 1 ALD(Cri) 768 : (1996) CriLJ 1134 : (1996) 3 GLR 333 : (1995) 7 SCALE 142 : (1996) 7 SCC 194 : (1995) 6 SCR 21 Supp

Income Tax Act, 1961 — Section 269UG(1)

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Supreme Court16 Feb 1995Allowed

CFFP Employees'' Association (ATTUC) and Another Vs Chairman and Managing Director and Others

Supreme Court Of India · (1995) 19 ACR 172 : (1995) 1 Crimes 566 : (1995) 1 CTC 309 : (1995) 3 JT 166 : (1995) 2 LW(Cri) 495 : (1995) 1 SCALE 423 : (1995) 2 SCC 449 : (1995) 1 SCR 712 : (1995) 1 UJ 456

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Supreme Court Of India judgments, 1995