Supreme Court01 Sept 1995Disposed Of

Housing Board, Haryana Vs Housing Board Colony Welfare Association and others

Supreme Court Of India · AIR 1996 SC 92 : AIR 1995 SC 92 : (1996) 87 CompCas 898 : (1995) 6 JT 293 : (1995) 5 SCALE 89 : (1995) 5 SCC 672 : (1995) 3 SCR 219 Supp

Consumer Protection Act, 1986 — Section 15, 2Haryana Consumer Protection Rules, 1988 — Rule 4(10)Housing Board Haryana (Allotment, Management and Sale of Tenements) Regulations, 1972 — Section 11(4)
Supreme Court01 Sept 1995Dismissed

K. Kandaswamy Vs Union of India

Supreme Court Of India · AIR 1996 SC 277 : AIR 1995 SC 277 : (1995) 71 FLR 989 : (1995) 7 JT 80 : (1995) LabIC 2709 : (1996) 1 LLJ 979 : (1995) 5 SCALE 439 : (1995) 6 SCC 162 : (1995) 3 SCR 258 Supp

Constitution of India, 1950 — Article 311Fundamental Rules — Rule 16(3), 56
Supreme Court01 Sept 1995AllowedDisposed Of

U.P. Sales Tax Services Association Vs Taxation Bar Association, Agra and others

Supreme Court Of India · AIR 1996 SC 98 : AIR 1996 SC 90 : AIR 1995 SC 98 : (1995) 71 FLR 836 : (1996) 1 LW 32 : (1995) 2 LW(Cri) 713 : (1996) 1 MLJ 70 : (1995) 5 SCALE 102 : (1995) 5 SCC 716 : (1995) 3 SCR 228 Supp : (1996) 100 STC 108 : (1996) 1 UPLBEC 607

Constitution of India, 1950 — Article 139A(1), 215, 226, 323AContempt of Courts Act, 1971 — Section 15Federal Trade Commission Act — Section 5
Supreme Court31 Aug 1995Dismissed

Sanjay Kumar and another Vs State of U.P. and others

Supreme Court Of India · AIR 1996 SC 178 : AIR 1995 SC 178 : (1995) 6 JT 364 : (1995) 5 SCALE 128 : (1995) 6 SCC 99 : (1995) 3 SCR 186 Supp : (1995) 2 UJ 713

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11, 12, 13, 5(6)(8)
Supreme Court30 Aug 1995Allowed

State of Himachal Pradesh Vs Nikku Ram and others

Supreme Court Of India · AIR 1996 SC 67 : AIR 1995 SC 67 : (1995) CriLJ 4184 : (1996) 1 DMC 131 : (1995) 5 SCALE 94 : (1995) 6 SCC 219 : (1995) 3 SCR 177 Supp

Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 107, 304B, 306, 324, 498A