Supreme Court30 Oct 1995Disposed Of

Deokinandan and Others Vs Surajpal and Others

Supreme Court Of India · (1995) 8 JT 150 : (1996) RD 70 : (1995) 6 SCALE 213 : (1995) 4 SCC 671 Supp : (1995) 4 SCC 671 : (1995) 4 SCR 558 Supp

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
Supreme Court20 Oct 1995dismissed

Lilawati H. Hiranandani Vs Usha Tandon

Supreme Court Of India · AIR 1996 SC 441 : AIR 1995 SC 441 : (1995) 7 JT 386 : (1996) 1 LW 463 : (1995) 6 SCALE 115 : (1995) 4 SCC 158 Supp : (1995) 4 SCR 505 Supp

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13
Supreme Court20 Oct 1995dismissed

Sat Pal and Others Vs State of Punjab

Supreme Court Of India · AIR 1996 SC 201 : (1995) 4 Crimes 301 : (1995) 6 SCALE 86 : (1995) 4 SCC 1 Supp : (1995) 4 SCC 1

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161
Supreme Court19 Oct 1995Allowed

Allahabad Bank Vs Prem Narain Pande and Others

Supreme Court Of India · AIR 1996 SC 492 : AIR 1995 SC 492 : (1995) 2 BC 607 : (1995) 71 FLR 1143 : (1995) 7 JT 419 : (1996) 1 LLJ 271 : (1995) 6 SCALE 76 : (1995) 6 SCC 634 : (1995) 4 SCR 481 Supp : (1996) 1 UJ 58 : (1995) 3 UPLBEC 1912

Allahabad Bank (Discipline and Appeal) Regulations, 1976 — Regulation 21, 3, 4, 5(1), 5(2)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19