COURT ARCHIVE

Supreme Court Of India judgments, 1995

1,241 judgments · page 13 of 63

Supreme Court06 Nov 1995Dismissed

Naresh J. Sukhawani Vs Union of India

Supreme Court Of India · AIR 1996 SC 522 : AIR 1995 SC 522 : (1996) 1 ALD(Cri) 115 : (1996) 1 ALT(Cri) 240 : (1995) 4 Crimes 340 : (1996) 64 ECR 346 : (1996) 83 ELT 258 : (1995) 8 JT 160 : (1995) 6 SCALE 386 : (1995) 4 SCC 663 Supp : (1995) 4 SCR 778 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161Customs Act, 1962 — Section 108Evidence Act, 1872 — Section 30

Supreme Court06 Nov 1995Disposed Of

Mohd. Qaiser Vs L.K. Sinha and Others

Supreme Court Of India · (1995) 9 JT 133 : (1995) 6 SCALE 461 : (1995) 4 SCC 283 Supp : (1995) 4 SCR 793 Supp

Supreme Court06 Nov 1995Allowed

Jeypore Suger Company Ltd. Vs Sales Tax Officer and Others

Supreme Court Of India · (1998) 8 JT 11(1) : (1998) 9 SCC 358

Supreme Court06 Nov 1995Disposed Of

Sakti through its Director, Rampachodavaram, E.G. Distt., A.P. Vs R.K. Ragala and Others

Supreme Court Of India · (1995) 8 JT 507(1) : (1995) 6 SCALE 716 : (1996) 7 SCC 166 : (1995) 4 SCR 795 Supp

Supreme Court06 Nov 1995Allowed

Market Committee, Hodal Vs Krishan Murari and Others

Supreme Court Of India · (1995) 8 JT 494 : (1995) 6 SCALE 485 : (1996) 1 SCC 311 : (1995) 4 SCR 787 Supp

Land Acquisition Act, 1894 — Section 16, 17(4), 18, 4(1), 5A

Supreme Court06 Nov 1995Dismissed

Laxmi Chand and others Vs Gram Panchayat, Kararia and others

Supreme Court Of India · AIR 1996 SC 523 : AIR 1995 SC 523 : (1995) 8 JT 195 : (1995) 6 SCALE 351 : (1996) 7 SCC 218 : (1995) 4 SCR 774 Supp

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 11, 16, 18, 4(1), 48

Supreme Court06 Nov 1995allowed

State of Haryana and others Vs Dewan Singh and others

Supreme Court Of India · AIR 1996 SC 675 : AIR 1995 SC 675 : (1995) 8 JT 348 : (1995) 6 SCALE 480 : (1996) 7 SCC 394 : (1995) 4 SCR 784 Supp

Land Acquisition Act, 1894 — Section 4, 4(1), 5

Supreme Court03 Nov 1995Allowed

Gauhati University Vs Shri Niharlal Bhattacharjee

Supreme Court Of India · (1995) 11 SC CK 0056

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 6, Order 9 Rule 13Limitation Act, 1963 — Article 123

Supreme Court03 Nov 1995Allowed

Ajit Singh Vs Union of India and others

Supreme Court Of India · AIR 1996 SC 475 : AIR 1995 SC 475 : (1995) 8 JT 182 : (1995) 6 SCALE 203 : (1995) 4 SCC 224 Supp : (1995) 4 SCR 750 Supp

Constitution of India, 1950 — Article 226, 229Rajasthan Minor Mineral Concession Rules, 1977 — Rule 10(2), 19(1), 24(2), 27(4), 56

Supreme Court03 Nov 1995Disposed Of

Jaipur Development Authority, Jaipur Vs Children''s Academy, Jaipur and Another

Supreme Court Of India · (1995) 8 JT 346 : (1995) 6 SCALE 424 : (1995) 4 SCC 284 Supp : (1995) 4 SCR 770 Supp

Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 17

Supreme Court02 Nov 1995Disposed Of

State of Manipur Vs Nambam Dwijen Singh and Others

Supreme Court Of India · (1995) 8 JT 278 : (1995) 6 SCALE 397 : (1996) 7 SCC 35 : (1995) 4 SCR 731 Supp

Supreme Court02 Nov 1995Allowed

The Special Land Acquisition Vs Siddappa Ujanappa Madar

Supreme Court Of India · (1995) 8 JT 562

Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28

Supreme Court02 Nov 1995Allowed

Inder Singh and Others Vs Union of India (UOI) and Another

Supreme Court Of India · (1995) 8 JT 555 : (1995) 6 SCALE 467 : (1995) 4 SCC 282 Supp : (1995) 4 SCR 737 Supp

Land Acquisition Act, 1894 — Section 4, 48, 6, 9

Supreme Court02 Nov 1995Allowed

Mandeep Kumar and Others Vs State of Haryana and Another

Supreme Court Of India · (1995) 8 JT 445 : (1995) 6 SCALE 366 : (1996) 1 SCC 292 : (1995) 4 SCR 729 Supp : (1996) 2 UPLBEC 803

Supreme Court02 Nov 1995Disposed Of

Cantonment Board, Jabalpur and Others Vs S.N. Awasthi and Others

Supreme Court Of India · (1995) 6 SCALE 462 : (1995) 4 SCC 595 Supp : (1995) 4 SCR 739 Supp

Supreme Court02 Nov 1995Allowed

Jammu and Kashmir Public Service Commission Vs Farhat Rasool and Others

Supreme Court Of India · (1995) 6 SCALE 182 : (1995) 4 SCC 621 Supp : (1995) 4 SCC 621 : (1996) 1 UJ 1

Supreme Court02 Nov 1995Allowed

Punjab State and Another Vs Darshan Kumar

Supreme Court Of India · (1995) 9 JT 130 : (1995) 6 SCALE 479 : (1995) 4 SCC 220 Supp : (1995) 4 SCR 727 Supp

Supreme Court02 Nov 1995Disposed Of

Union of India and another Vs G.K. Vaidyanathan and others

Supreme Court Of India · AIR 1996 SC 688 : AIR 1995 SC 688 : (1995) 7 JT 650 : (1996) LabIC 584 : (1995) 6 SCALE 199 : (1995) 4 SCC 271 Supp : (1995) 4 SCR 718 Supp : (1996) 1 UPLBEC 15

Constitution of India, 1950 — Article 311

Supreme Court02 Nov 1995Dismissed

Bapu Mahadu Mali and Others Vs Vithalrao Bhausaheb Deshmukh and Another

Supreme Court Of India · (1995) 8 JT 446 : (1995) 6 SCALE 466 : (1995) 4 SCC 632 Supp : (1995) 4 SCR 746 Supp

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 31Evidence Act, 1872 — Section 116

Supreme Court02 Nov 1995Allowed

State of Gujarat Vs Narges K. Panthaky

Supreme Court Of India · AIR 1996 SC 739 : AIR 1995 SC 739 : (1996) 3 GLR 517 : (1995) 6 SCALE 602 : (1996) 1 SCC 298 : (1995) 4 SCR 734 Supp

Gujarat Agricultural Lands Ceiling Act, 1960 — Section 8(1)Registration Act, 1908 — Section 17