Supreme Court05 Jan 1994Dismissed
A.K. Veeraraghava Lyengar Vs N.V. Prasad
Supreme Court Of India · AIR 1994 SC 2357
COURT ARCHIVE
Supreme Court Of India judgments, 1994
1,149 judgments · page 58 of 58
Supreme Court05 Jan 1994Dismissed
Bhura and Others Vs Kashiram
Supreme Court Of India · AIR 1994 SC 1202 : (1994) JLJ 289 : (1994) 1 JT 11 : (1994) 2 LW 21 : (1994) 2 LW 1 : (1994) 1 SCALE 17 : (1994) 2 SCC 111 : (1994) 1 SCR 16 : (1994) 1 UJ 503
Hindu Succession Act, 1956 — Section 14
Supreme Court05 Jan 1994Allowed
Commissioner of Income Tax Vs Dharampal Ram Kumar
Supreme Court Of India · (1994) 207 ITR 543
Income Tax Act, 1961 — Section 256(2), 64
Supreme Court04 Jan 1994Dismissed
Gangadhar Kar Vs Durgacharan Panda and Others Kali Charan Das Vs State of Orissa and Others
Supreme Court Of India · (1994) 2 SCC 704 Supp
Supreme Court04 Jan 1994Disposed Of
Makar Dhwaaj Pal and Others Vs Neera Yadav (Smt) and Another
Supreme Court Of India · (1994) 68 FLR 312 : (1994) 1 JT 29 : (1994) 2 LLJ 1141 : (1994) 1 SCALE 27 : (1994) 2 SCC 741 : (1994) 1 SCR 9 : (1994) 2 UJ 33 : (1994) 1 UPLBEC 378
Uttar Pradesh Forest Service Rules, 1952 — Rule 5, 6
Supreme Court04 Jan 1994Allowed
R.R. Bhanot Vs Union of India and others
Supreme Court Of India · AIR 1994 SC 1531 : (1994) 68 FLR 298 : (1994) 1 JT 1 : (1995) 1 LLJ 1167 : (1994) 1 SCALE 14 : (1994) 2 SCC 406 : (1994) 1 SCR 1 : (1994) 1 UJ 334 : (1994) 1 UPLBEC 370
Constitution of India, 1950 — Article 226Punjab Reorganisation Act, 1966 — Section 82(2)
Supreme Court03 Jan 1994Disposed Of
Mahanadi Coalfields Ltd. Vs Orient Paper and Industries Ltd. and Others
Supreme Court Of India · (1995) 2 SCC 708 Supp
Supreme Court03 Jan 1994Disposed Of
Deputy Commissioner of Police and Others Vs Akhlaq Ahmad
Supreme Court Of India · (1995) 2 LLJ 669
Supreme Court03 Jan 1994Allowed
State of Orissa and Others Vs Brahamarbar Senapathi
Supreme Court Of India · (1994) 2 LLJ 735 : (1994) 2 SCC 491
General Financial Rules, 2005 — Rule 65