Supreme Court13 Jan 1994Dismissed
Des Raj Om Parkash Vs Shankar Dass and Others
Supreme Court Of India · (1994) 2 SCC 572 Supp
COURT ARCHIVE
Supreme Court Of India judgments, 1994
1,149 judgments · page 56 of 58
Supreme Court13 Jan 1994Disposed Of
Ramesh Chander Vs Smt. Savitri
Supreme Court Of India · (1994) 01 SC CK 0077
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13(1)
Supreme Court13 Jan 1994Allowed
Suleman and Others Vs State of Rajasthan
Supreme Court Of India · (1994) 18 ACR 359 : (1994) 2 JT 161
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Supreme Court13 Jan 1994Dismissed
Inder Parshad Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 4 JT 440 : (1994) 2 SCALE 553 : (1994) 5 SCC 239
Land Acquisition Act, 1894 — Section 11, 16, 30, 4(1)
Supreme Court13 Jan 1994Disposed Of
Union of India Vs Harnam Singh
Supreme Court Of India · AIR 1994 SC 1760 : (1994) 68 FLR 497 : (1994) 1 JT 87 : (1994) 1 SCALE 86 : (1994) 2 SCC 405 : (1994) 1 SCR 118 : (1994) 2 SLJ 406 : (1994) 1 UPLBEC 517
Supreme Court12 Jan 1994Dismissed
State of U.P. Vs Sadhu Saran Shukla
Supreme Court Of India · (1995) 2 SCC 385
Penal Code, 1860 (IPC) — Section 396
Supreme Court12 Jan 1994Allowed
State Bank of India, Bhopal Vs S.S. Koshal
Supreme Court Of India · (1991) 2 SCALE 69 : (1995) 2 SCC 365 Supp
Supreme Court12 Jan 1994Disposed Of
Secretary to Govt. of India and Others Vs Shivram Mahadu Gaikwad
Supreme Court Of India · (1995) 3 SCC 231 Suppl
Supreme Court12 Jan 1994allowed
State Bank of Hyderabad and Others Vs Rangachary
Supreme Court Of India · (1994) 1 SCALE 633 : (1994) 2 SCC 479 Supp
State Bank of Hyderabad (Officers) Service Regulations, 1979 — Regulation 67, 68(2), 68(3)
Supreme Court12 Jan 1994allowed
Gursharan Singh Vs Union of India and others
Supreme Court Of India · AIR 1994 SC 1059
Supreme Court12 Jan 1994allowed
Gopal Chandra Ghosh Vs Renu Bala Majumdar (Smt) and Another
Supreme Court Of India · (1994) 2 CALLT 31 : (1994) 1 JT 80 : (1994) 107 PLR 327 : (1994) 1 SCALE 63 : (1994) 2 SCC 258 : (1994) 1 SCR 108
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(3), 17(4)
Supreme Court12 Jan 1994
Manipal Academy of Higher Education Vs State of Karnataka and Others
Supreme Court Of India · (1994) 1 JT 90 : (1994) 1 SCALE 25 : (1994) 2 SCC 283 : (1994) 1 UPLBEC 468
Supreme Court12 Jan 1994
Managing Director, E.C.I.L., Hyderabad Vs B. Karunakar (II)
Supreme Court Of India · (1994) 1 LLJ 162(2) : (1994) 2 SCC 391 Supp
Constitution of India, 1950 — Article 12, 14, 141, 142, 21Government of India Act, 1915 — Section 9BGovernment of India Act, 1935 — Section 240
Supreme Court11 Jan 1994Allowed
A.K. Dass Vs v. National Federation of Coop. Sugar Factories Ltd.
Supreme Court Of India · (1994) SCC Supl. 2 520
Supreme Court11 Jan 1994Dismissed
Sanwalia alias Shyam Lal Vs Tej Singh and Others
Supreme Court Of India · (1995) 3 SCC 385 Supp
Supreme Court11 Jan 1994Dismissed
Ghoorey Lal Vs Sheo Murti Gupta and Another
Supreme Court Of India · (1995) 1 SCC 198 Supp
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
Supreme Court11 Jan 1994Dismissed
Janki Devi (Smt) and Another Vs G.C. Jain
Supreme Court Of India · (1994) 5 SCC 135
Supreme Court11 Jan 1994Allowed
Common Cause, A Regd. Society Vs Union of India (UOI) and Others
Supreme Court Of India · (1994) 5 SCC 337(2)
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
Supreme Court11 Jan 1994Dismissed
Rajendra Prasad and Another Vs Khirodhar Mahto and Others
Supreme Court Of India · (1994) 3 SCC 314 Suppl
Supreme Court11 Jan 1994Dismissed
Jethmull Bhojraj Vs State of Bihar
Supreme Court Of India · (1995) 4 SCC 722 Supp