Supreme Court Of India Judgments 1991 — Page 6

Supreme Court14 Nov 1991Disposed Of

Mangal Prasad (dead) by LRs. and another Vs Krishna Kumar Maheshwari and others

Supreme Court Of India · AIR 1992 SC 1857 : (1992) 3 SCC 31 Supp

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, 47

Supreme Court14 Nov 1991Allowed

Ujjain Vikas Pradhikaran Vs Raj Kumar Johri and others

Supreme Court Of India · AIR 1992 SC 1538 : (1992) JLJ 118 : (1991) 4 JT 424 : (1991) 2 SCALE 1097 : (1992) 1 SCC 328 : (1991) 2 SCR 247 Supp : (1992) 1 UJ 100

Constitution of India, 1950 — Article 226

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Supreme Court14 Nov 1991Dismissed

Sukhdev Singh Vs State of Punjab

Supreme Court Of India · AIR 1992 SC 755 : (1992) CriLJ 700 : (1992) 2 SCC 470 Supp

Penal Code, 1860 (IPC) — Section 300, 302, 304, 34

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Supreme Court14 Nov 1991Partly Allowed

Kantilal and Others Vs Shantilal and Others Town Improvement Trust Vs Kantilal and Others

Supreme Court Of India · AIR 1992 SC 477(2) : AIR 1992 SC 477 : (1991) 4 JT 337 : (1991) 2 SCALE 1037 : (1992) 1 SCC 481 : (1991) 2 SCR 257 Supp

Madhya Pradesh Land Revenue Code, 1959 — Section 50Madhya Pradesh Town Improvement Trust Act, 1960 — Section 68, 72

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Supreme Court14 Nov 1991Allowed

State of Orissa Vs K. Rajeshwar Rao

Supreme Court Of India · AIR 1992 SC 240 : (1992) 73 CLT 1 : (1992) CriLJ 300 : (1991) 3 Crimes 868 : (1991) 4 JT 309 : (1992) 1 OLR 68 : (1991) 2 SCALE 988 : (1992) 1 SCC 365 : (1991) 2 SCR 251 Supp : (1992) 1 UJ 108

Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20, 7

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Supreme Court13 Nov 1991Allowed

Kumar Sudhendu Narain Deb Vs Mrs. Renuka Biswas and others

Supreme Court Of India · AIR 1992 SC 385 : (1991) 4 JT 320 : (1992) RD 33 : (1991) 2 SCALE 990 : (1992) 1 SCC 206 : (1991) 2 SCR 233 Supp : (1992) 1 UJ 183

Bengal Money Lenders Act, 1940 — Section 35

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Supreme Court13 Nov 1991

All India Judges'' Association Vs Union of India and others

Supreme Court Of India · AIR 1992 SC 165 : (1991) 4 JT 285 : (1992) 1 KLT 103 : (1993) 1 LLJ 723 : (1991) 2 SCALE 969 : (1992) 1 SCC 119 : (1991) 2 SCR 206 Supp : (1992) 1 SLJ 53 : (1992) 1 UJ 155

Constitution of India, 1950 — Article 233, 234, 235, 236, 312

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Supreme Court12 Nov 1991Allowed

D.C. Oswal Vs V.K. Subbiah and other

Supreme Court Of India · AIR 1992 SC 184 : (1991) 6 JT 523 : (1992) 1 MLJ 21 : (1991) 2 SCALE 1013 : (1992) 1 SCC 370 : (1991) 2 SCR 203 Supp : (1992) 1 UJ 213

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Supreme Court12 Nov 1991Dismissed

Commissioner of Income Tax, Haryana Vs M/s. Krishna Copper Steel Rolling Mills, Jagadhri etc. etc.

Supreme Court Of India · AIR 1992 SC 422 : (1991) 3 CompLJ 367 : (1991) 100 CTR 114 : (1992) 193 ITR 281 : (1991) 4 JT 350 : (1991) 2 SCALE 1014 : (1992) 1 SCC 732 Supp : (1991) 2 SCR 187 Supp : (1992) 60 TAXMAN 93

Central Sales Tax Act, 1956 — Section 15Income Tax Act, 1961 — Section 33(1)(b)(B)(i)(a), 80IUttar Pradesh Sales Tax Act, 1948 — Section 3

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Supreme Court12 Nov 1991Disposed Of

Peoples Union of Civil Liberties, Delhi State and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1992) 2 SCC 647 Supp : (1992) 2 SCC 647

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Supreme Court12 Nov 1991Disposed Of

Kihota Hollohon Vs Zachilhu and Others

Supreme Court Of India · (1991) 4 JT 281 : (1992) 1 SCALE 338 : (1991) 2 SCALE 966 : (1992) 1 SCC 309 : (1992) 1 UJ 102

Constitution of India, 1950 — Article 122(1), 136, 212(1), 226, 227

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Supreme Court11 Nov 1991Allowed

Munindra Nath Upadhyaya Vs State of U.P. and others

Supreme Court Of India · AIR 1992 SC 566 : (1993) 1 SCC 437 Supp

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Supreme Court01 Nov 1991Dismissed

Controller of Estate Duty, Madras Vs N. Shankaran Controller of Estate Duty Vs N. Krishnan etc.

Supreme Court Of India · (1991) 100 CTR 104 : (1992) 193 ITR 28 : (1991) 6 JT 512 : (1991) 2 SCALE 958 : (1992) 1 SCC 447 Supp : (1991) 2 SCR 167 Supp : (1992) 60 TAXMAN 57

Estate Duty Act, 1953 — Section 2, 2(15), 27, 27(1), 46(2)

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