Supreme Court09 Jan 1991Allowed
Raghunathi and another Vs Raju Ramappa Shetty
Supreme Court Of India · AIR 1991 SC 1040 : (1991) MhLj 1292 : (1991) 1 MhLj 1292 : (1991) 2 SCC 267 Supp
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Supreme Court Of India judgments, 1991
611 judgments · page 31 of 31
Supreme Court09 Jan 1991Dismissed
Grih Kalyan Kendra Workers'' Union Vs Union of India and others
Supreme Court Of India · AIR 1991 SC 1173 : (1991) 62 FLR 337 : (1991) 1 JT 60 : (1991) 1 LLJ 349 : (1991) 1 SCALE 1 : (1991) 1 SCC 619 : (1991) 1 SCR 15 : (1991) 1 UJ 468
Constitution of India, 1950 — Article 12, 14, 16, 32, 39
Supreme Court09 Jan 1991Dismissed
Chief Security Officer and Others Vs Singasan Rabi Das
Supreme Court Of India · AIR 1991 SC 1043 : (1991) 1 BLJR 751 : (1991) 62 FLR 501 : (1991) 5 JT 117 : (1991) 1 LLJ 308 : (1991) 1 SCALE 47(1) : (1991) 1 SCC 729 : (1991) 1 UJ 366 : (1991) 1 UPLBEC 201
Railway Protection Force Rules, 1959 — Rule 44, 45, 46, 47
Supreme Court08 Jan 1991Allowed
Alpha Chem and Another Vs State of U.P. and Others
Supreme Court Of India · (1991) 1 SCC 518 Supp : (1993) 89 STC 304
Constitution of India, 1950 — Article 226Uttar Pradesh Sales Tax Act, 1948 — Section 4A
Supreme Court08 Jan 1991Dismissed
Erram Santosh Reddy and others Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1991 SC 1672 : (1991) CriLJ 2189 : (1991) 2 Crimes 671 : (1991) 1 SCALE 846 : (1991) 3 SCC 206 : (1991) 2 UJ 522
Arms Act, 1959 — Section 25(1)Explosive Substances Act, 1908 — Section 5, 7Terrorist and Disruptive Activities (Prevention) Act, 1985 — Section 16, 18(2), 2, 3
Supreme Court08 Jan 1991Dismissed
Kathula Somulu @ Mallanna and another Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1991 SC 1556 : (1991) CriLJ 1905 : (1991) 2 Crimes 670 : (1991) 1 SCALE 838 : (1991) 1 SCC 295 Supp
Arms Act, 1959 — Section 25(1)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3, 3(1), 4
Supreme Court08 Jan 1991Dismissed
Mohinder Singh Vs State (Delhi Admn.)
Supreme Court Of India · AIR 1991 SC 1045 : (1991) CriLJ 739 : (1991) 2 SCC 715 Supp
Penal Code, 1860 (IPC) — Section 302, 449
Supreme Court08 Jan 1991Dismissed
Sher Singh, Vs State of Haryana and others etc. etc.
Supreme Court Of India · AIR 1991 SC 2048 : (1991) 1 JT 149 : (1991) 1 SCALE 25 : (1991) 3 SCC 335 : (1991) 1 SCR 1 : (1991) 1 UJ 484
Supreme Court08 Jan 1991Dismissed
Hari Chand Ghanshyam Das and Others Vs State of U.P. and Others
Supreme Court Of India · (1991) 2 SCC 284 Supp : (1991) 80 STC 399
Supreme Court07 Jan 1991Disposed Of
Surendra Kumar Singh and others Vs The State of Bihar and others
Supreme Court Of India · AIR 1991 SC 1042 : (1991) 2 PLJR 41 : (1991) 2 SCC 628 Supp
Supreme Court07 Jan 1991Disposed Of
Shri Raju Vs Delhi Development Authority and others
Supreme Court Of India · AIR 1991 SC 1058