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COURT ARCHIVE

Supreme Court Of India judgments, 1991

611 judgments · page 28 of 31

Supreme Court11 Feb 1991Dismissed

Chemicals and Fibres of India Ltd. Vs Union of India (UOI) Imkemex India Limited Vs Union of India (UOI)

Supreme Court Of India · (1991) 32 ECC 299 : (1991) 33 ECR 439 : (1991) 54 ELT 3 : (1991) 1 JT 405 : (1991) 1 SCALE 165 : (1991) 2 SCC 10 : (1991) 1 SCR 288 : (1991) 2 ShimLC 97 : (1991) 1 UJ 700

Central Excises and Salt Act, 1944 — Section 27Customs Act, 1962 — Section 75, 75(2)Customs and Central Excise Duties (Drawback) Rules, 1971 — Rule 3, 6, 7
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Supreme Court11 Feb 1991Dismissed

B. Viswanathiah and Company and Others Vs State of Karnataka and Others

Supreme Court Of India · (1991) 1 JT 386 : (1991) 1 SCALE 174 : (1991) 3 SCC 358 : (1991) 1 SCR 305 : (1991) 2 UJ 3

Central Silk Board Act, 1948 — Section 1, 2Constitution of India, 1950 — Article 245, 246Mysore Silkworm Seed and Cocoon (Regulation of Production, Supply and Distribution) Act, 1959 — Section 10, 10A, 3, 4, 5
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Supreme Court08 Feb 1991

Smt Violet Issaac and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1991) 2 BLJR 811 : (1991) 62 FLR 414 : (1991) 1 JT 337 : (1991) 1 KLT 579 : (1991) 2 LLJ 409 : (1991) 1 LW 621 : (1991) 99 PLR 542 : (1991) 1 SCALE 159 : (1991) 1 SCC 725 : (1991) 1 SCR 282 : (1991) 1 UJ 719 : (1991) 1 UPLBEC 338

Railway Family Pension Rules, 1964 — Rule 801
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Supreme Court07 Feb 1991allowed

Smt. Sureshta Devi Vs Om Prakash

Supreme Court Of India · AIR 1992 SC 1904(2) : AIR 1992 SC 1904 : (1991) 1 DMC 313 : (1991) 1 JT 321 : (1991) 1 KLJ 553 : (1991) 1 KLT 511 : (1991) 1 LW 623 : (1991) MhLj 324 : (1991) MPLJ 382 : (1991) 99 PLR 411 : (1991) 1 SCALE 156 : (1991) 2 SCC 25 : (1991) 1 SCR 274 : (1991)

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 23 Rule 1Hindu Marriage Act, 1955 — Section 13B, 23(1)Special Marriage Act, 1954 — Section 28
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Supreme Court05 Feb 1991Dismissed

Jai Prakash Vs State (Delhi Administration)

Supreme Court Of India · (1991) ACR 385 : (1991) 1 Crimes 474 : (1991) 1 JT 288 : (1992) 1 SCALE 739 : (1991) 1 SCALE 114 : (1991) 2 SCC 32 : (1991) 1 SCR 202 : (1991) 1 ShimLC 330

Penal Code, 1860 (IPC) — Section 100, 300, 302
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Supreme Court05 Feb 1991Dismissed

M/s. Jacsons Thevara Vs Collector of Customs and Central Excise

Supreme Court Of India · AIR 1991 SC 647 : (1991) 32 ECC 89 : (1991) ECR 225 : (1992) 61 ELT 343 : (1991) 1 JT 309 : (1991) 1 SCALE 137 : (1991) 2 SCC 62 : (1991) 2 ShimLC 85 : (1991) 1 UJ 544

Customs Act, 1962 — Section 111, 112, 130E, 28Customs Tariff Act, 1975 — Section 17(4)
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