Indian Aluminium Company Limited Vs Thane Municipal Corporation
Supreme Court Of India · AIR 1992 SC 53(2) : (1991) 55 ELT 454 : (1991) 4 JT 31 : (1991) 2 SCALE 656 : (1992) 1 SCC 480 Supp : (1991) 1 SCR 208 Supp : (1992) 1 UJ 76
COURT ARCHIVE
611 judgments · page 10 of 31
Supreme Court Of India · AIR 1992 SC 53(2) : (1991) 55 ELT 454 : (1991) 4 JT 31 : (1991) 2 SCALE 656 : (1992) 1 SCC 480 Supp : (1991) 1 SCR 208 Supp : (1992) 1 UJ 76
Supreme Court Of India · AIR 1992 SC 483 : (1992) 40 BLJR 158 : (1992) CriLJ 518 : (1991) 3 Crimes 444 : (1991) 4 JT 65 : (1992) 1 PLJR 1 : (1991) 2 SCALE 654 : (1992) 1 SCC 727 Supp : (1992) 1 UJ 208
Supreme Court Of India · AIR 1992 SC 711 : (1994) 46 ECC 129 : (1991) 38 ECR 486 : (1991) 55 ELT 433 : (1992) 1 JT 85 : (1991) 2 SCALE 635 : (1992) 1 SCC 648 Supp : (1992) 1 SCC 648 : (1992) 1 SCC 443 Supp : (1991) 2 UJ 617
Supreme Court Of India · (1997) 10 JT 662 : (1997) 5 SCC 430
Supreme Court Of India · AIR 1991 SC 2234 : (1991) 2 BC 558 : (1992) 40 BLJR 1 : (1991) 4 JT 15 : (1992) 1 KLT 368 : (1992) 1 LW 591 : (1992) 2 MLJ 1 : (1992) RD 2 : (1991) 2 SCALE 625 : (1992) 1 SCC 31 : (1991) 1 SCR 187 Supp
Supreme Court Of India · AIR 1992 SC 142 : (1991) 63 FLR 790 : (1991) 6 JT 145 : (1991) 2 SCALE 619 : (1992) 1 SCC 63 : (1992) 3 SCR 11 : (1991) 2 UJ 630
Supreme Court Of India · AIR 1992 SC 1597 : (1991) 4 JT 3 : (1992) 1 LW 639 : (1991) 2 SCALE 669 : (1992) 1 SCC 100 : (1991) 1 SCR 183 Supp : (1991) 2 UJ 741
Supreme Court Of India · (1992) 102 CTR 138 : (1991) 192 ITR 296
Supreme Court Of India · AIR 1992 SC 2298 : (1991) 4 JT 56 : (1992) 1 MLJ 9 : (1991) 2 SCALE 613 : (1991) 4 SCC 506 : (1991) 1 SCR 172 Supp : (1992) 1 UJ 1
Supreme Court Of India · AIR 1992 SC 146 : (1992) 3 SCC 29 Supp
Supreme Court Of India · AIR 1993 SC 1241 : AIR 1992 SC 1241 : (1992) 40 BLJR 431 : (1991) 4 JT 1 : (1992) 1 LW 637 : (1992) 1 MLJ 12 : (1992) 1 PLJR 18 : (1992) 101 PLR 344 : (1991) 2 SCALE 661 : (1991) 4 SCC 529 : (1991) 1 SCR 179 Supp : (1992) 1 UJ 5
Supreme Court Of India · AIR 1991 SC 2248 : (1991) 4 JT 154 : (1991) LabIC 2404 : (1991) 2 SCALE 616 : (1991) 4 SCC 555 : (1991) 1 SCR 152 Supp : (1991) 2 UJ 640
Supreme Court Of India · AIR 1992 SC 76 : (1991) 4 JT 233 : (1992) 1 LLJ 331 : (1991) 2 OLR 499 : (1991) 2 SCALE 773 : (1991) 4 SCC 578 : (1991) 1 SCR 165 Supp : (1992) 1 SLJ 17 : (1991) 2 UJ 747 : (1992) 1 UPLBEC 18
Supreme Court Of India · AIR 1993 SC 248 : AIR 1991 SC 248 : (1992) LabIC 2428 : (1994) 1 LLJ 133 : (1993) 2 SCC 589 Supp
Supreme Court Of India · AIR 1993 SC 1203 : AIR 1992 SC 1203 : (1993) 48 ECR 537 : (1991) 55 ELT 452 : (1991) 4 JT 151 : (1992) 101 PLR 349 : (1991) 2 SCALE 563 : (1991) 2 SCC 310 Supp : (1991) 1 SCR 138 Supp : (1991) 2 UJ 736
Supreme Court Of India · AIR 1992 SC 713 : (1992) LabIC 395 : (1991) 2 SCALE 777 : (1993) 1 SCC 525 Supp
Supreme Court Of India · AIR 1991 SC 2153 : (1992) 2 BLJR 793 : (1992) 2 GLR 1591 : (1991) 2 SCALE 608 : (1991) 4 SCC 531 : (1991) 1 SCR 158 Supp : (1992) 1 UJ 21
Supreme Court Of India · AIR 1991 SC 2251 : (1992) 2 BLJR 747 : (1991) 4 JT 43 : (1991) 2 SCALE 611 : (1991) 4 SCC 379 : (1991) 1 SCR 119(1) Supp : (1991) 2 UJ 730
Supreme Court Of India · AIR 1992 SC 61 : (1992) 1 PLJR 78 : (1992) 2 SCC 501 Supp
Supreme Court Of India · AIR 1991 SC 2222 : (1992) 37 ECC 1 : (1991) ECR 465 : (1991) 55 ELT 444 : (1991) 4 JT 6 : (1991) 2 SCALE 602 : (1991) 4 SCC 473 : (1991) 1 SCR 124 Supp : (1992) 1 UJ 25