Supreme Court24 Jul 1990Allowed
Textile Association (India) Bombay Unit Vs Balmohan Gopal Kurup and another
Supreme Court Of India · AIR 1990 SC 2053 : (1991) 2 JT 434 : (1990) 4 SCC 700
COURT ARCHIVE
Supreme Court Of India judgments, 1990
709 judgments · page 21 of 36
Supreme Court23 Jul 1990dismissed
State Bank of India Vs Ramkrishna Pandurang Barve and anothers
Supreme Court Of India · AIR 1990 SC 1981 : (1993) 77 CompCas 47 : (1990) MhLj 1282 : (1990) SCC 801 Supp : (1990) 1 SCC 801 Supp
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
Supreme Court23 Jul 1990Allowed
Union Territory of Goa, Daman and Diu and another Vs Lakshmibai Narayan Patil etc. etc. Smt. Lakshmi Bai Patil Vs Union of India and others
Supreme Court Of India · AIR 1990 SC 1771 : (1990) 3 JT 329 : (1990) 2 SCALE 144 : (1990) 4 SCC 102 : (1990) 3 SCR 497 : (1990) 2 UJ 451
Constitution of India, 1950 — Article 14, 19, 31A, 32, 38Goa, Daman and Diu Agricultural Tenancy Act, 1964 — Section 18A, 4
Supreme Court23 Jul 1990dismissed
R.P. Malhotra Vs Chief Commissioner of Income Tax, Patiala and others
Supreme Court Of India · AIR 1990 SC 2055 : (1990) LabIC 1615 : (1990) SCC 771 Supp : (1990) 1 SCC 771 Supp
Fundamental Rules — Rule 56(J)
Supreme Court20 Jul 1990Allowed
Shashikant Laxman Kale and Another Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1990 SC 2114 : (1990) 4 SCC 366 : (1990) 52 TAXMAN 352
Constitution of India, 1950 — Article 14, 19(1), 32, 38, 39Income Tax Act, 1961 — Section 10, 2Industrial Disputes Act, 1947 — Section 25F
Supreme Court20 Jul 1990allowed
Raj Kumar Rajinder Singh Vs State of Himachal Pradesh and others
Supreme Court Of India · AIR 1990 SC 1833 : (1990) 3 JT 215 : (1990) 2 SCALE 95 : (1990) 4 SCC 320 : (1990) 3 SCR 469
Evidence Act, 1872 — Section 92Forest Act, 1927 — Section 10, 11, 12, 13, 14Government of India Act, 1935 — Section 4, 7(1)
Supreme Court20 Jul 1990dismissed
Rajender Kumar Vs Jamna Das Kotewala
Supreme Court Of India · (1990) 3 JT 197 : (1990) 4 SCC 15 : (1990) 2 UJ 582
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court20 Jul 1990Allowed
Food Corporation of India Workers'' Union Vs Food Corporation of India and others
Supreme Court Of India · AIR 1990 SC 2178 : (1990) 3 JT 323 : (1990) LabIC 1910 : (1990) 2 SCALE 65 : (1990) SCC 296 Supp : (1990) 1 SCC 296 Supp : (1990) 2 UJ 414 : (1990) 2 UPLBEC 971
Constitution of India, 1950 — Article 14, 32, 39Industrial Disputes Act, 1947 — Section 10A
Supreme Court20 Jul 1990Disposed Of
Mehtab Lal Singh Vs State of Bihar and Others Mehtab Lal Singh Vs U.K. Sinha, Collector, Patna, Bihar
Supreme Court Of India · (1990) 3 JT 240 : (1990) 2 PLJR 78 : (1990) 2 SCALE 138 : (1990) 4 SCC 134
Supreme Court19 Jul 1990allowed
Ramchandra Pandurang Sonar (Deceased by L.R''s.) and other Vs Murlidhar Ramchandra Sonar and others
Supreme Court Of India · AIR 1990 SC 1973 : (1990) 3 JT 202 : (1990) 2 SCALE 85 : (1990) 4 SCC 45 : (1990) 3 SCR 435 : (1990) 2 UJ 463
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court19 Jul 1990Dismissed
Baital Singh and another Vs State of U.P.
Supreme Court Of India · AIR 1990 SC 1982 : (1990) CriLJ 2091(1) : (1990) SCC 804 Supp : (1990) 1 SCC 804 Supp : (1991) 1 UJ 315
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 34
Supreme Court19 Jul 1990dismissed
Brij Mohan and Others Vs Sugra Begum and Others
Supreme Court Of India · (1990) 3 JT 255 : (1990) 2 SCALE 125 : (1990) 4 SCC 147 : (1990) 3 SCR 413
Transfer of Property Act, 1882 — Section 54, 55
Supreme Court18 Jul 1990Disposed Of
Hissar Imporvement Trust Vs Smt. Rukmani Devi and another
Supreme Court Of India · AIR 1990 SC 2033 : (1990) SCC 806 Supp : (1990) 1 SCC 806 Supp
Land Acquisition Act, 1894 — Section 31, 34
Supreme Court18 Jul 1990Disposed Of
State of Bank of India Vs S. Vijaya Kumar
Supreme Court Of India · AIR 1991 SC 79 : (1991) 61 FLR 605 : (1990) 3 JT 308 : (1991) 2 LLJ 122 : (1990) 2 SCALE 110 : (1990) 4 SCC 481 : (1990) 3 SCR 398 : (1990) 2 UJ 467 : (1990) 2 UPLBEC 961
Constitution of India, 1950 — Article 136, 311State Bank of India Act, 1955 — Section 43, 49, 50
Supreme Court17 Jul 1990Disposed Of
Govt. of Andhra Pradesh Vs M. Narasimha Murthy
Supreme Court Of India · AIR 1991 SC 1732 : (1990) SCC 746 Supp : (1990) 1 SCC 746 Supp
Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1961 — Rule 3(2)
Supreme Court17 Jul 1990Dismissed
Barauni Refinery Pragatisheel Shramik Parishad Vs Indian Oil Corporation Ltd. General Secretary, Barauni Telshodhak Mazdoor Union Vs Joint Chief Labour Commissioner (Central) and others
Supreme Court Of India · AIR 1990 SC 1801 : (1991) 61 FLR 203 : (1990) 3 JT 123 : (1991) 1 SCC 4 : (1990) 3 SCR 282 : (1990) 2 UJ 485
Industrial Disputes Act, 1947 — Section 12(1), 12(2), 12(3), 18(3), 2Industrial Employment (Standing Orders) Act, 1946 — Section 10(2), 3, 4, 5, 6
Supreme Court17 Jul 1990Allowed
Babusaheb Singh and others Vs Parsid Narain Singh and others
Supreme Court Of India · AIR 1991 SC 1731 : (1992) 1 PLJR 13
Supreme Court16 Jul 1990allowed
Dr. Damodar Panda, etc. Vs State of Orissa
Supreme Court Of India · AIR 1990 SC 1901 : (1991) 71 CLT 1 : (1991) 61 FLR 350 : (1990) 3 JT 196 : (1989) 1 OLR 33 : (1990) 2 SCALE 93 : (1990) 4 SCC 11 : (1990) 3 SCR 390 : (1990) 2 UJ 475
Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979 — Section 20(3)
Supreme Court16 Jul 1990allowed
Masood Akhtar Khan and Others Vs State of Madhya Pradesh and Others
Supreme Court Of India · (1991) 61 FLR 343 : (1990) 3 JT 295 : (1990) 2 LLJ 449 : (1990) 2 SCALE 142 : (1990) 4 SCC 24 : (1990) 2 UJ 403
Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 7Madhya Pradesh Public Service Commission (Limitation of Functions) Regulations 1957 — Regulation 5
Supreme Court16 Jul 1990dismissed
Hindi Pracharak Prakashan and another Vs M/s. G.K. Brothers and others
Supreme Court Of India · AIR 1990 SC 2221 : (1993) 1 SCC 419 Supp