Supreme Court01 Aug 1990Dismissed

Life Insurance Corporation of India Vs M/s. Indian Automobiles and Co. and others

Supreme Court Of India · AIR 1991 SC 884 : (1990) 3 JT 383 : (1990) 2 LW 569 : (1991) 1 MLJ 1 : (1990) 2 SCALE 180 : (1990) 4 SCC 286 : (1990) 3 SCR 545 : (1990) 2 UJ 341

Bombay Rents, Hotel and Lodging House Rates Control Act, 1944 — Section 13Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3
Supreme Court01 Aug 1990Dismissed

Gurja Bedia and Others Vs State of Bihar

Supreme Court Of India · (1991) ACR 60 : (1991) 39 BLJR 1 : (1990) 3 Crimes 437 : (1990) 3 JT 317 : (1990) 2 PLJR 73 : (1990) 2 SCALE 151 : (1990) SCC 521 Supp : (1990) 1 SCC 521 Supp : (1990) 3 SCR 572

Penal Code, 1860 (IPC) — Section 302, 34, 394
Supreme Court27 Jul 1990dismissed

Abraham Mathai Vs Sub-Collector (Land Acq. Officer) and Others

Supreme Court Of India · (1990) 3 JT 337 : (1990) 2 KLT 349 : (1990) 2 SCALE 159 : (1990) 4 SCC 136 : (1990) 3 SCR 535 : (1990) 2 UJ 445

Kerala Land Acquisition Act, 1961 — Section 5Kerala Land Acquisition Rules, 1963 — Rule 3, 5Land Acquisition Act, 1894 — Section 5A
Supreme Court24 Jul 1990dismissed

Maharaja Chintamani Saran Nath Sah Deo Vs Jogeshwar Sikhar and others

Supreme Court Of India · AIR 1990 SC 1770 : (1990) 38 BLJR 1295 : (1990) 3 JT 244 : (1990) 2 PLJR 75 : (1990) 2 SCALE 117 : (1990) SCC 280 Supp : (1990) 1 SCC 280 Supp : (1990) 2 UJ 421

Bihar Land Reforms Act, 1950 — Section 117, 6(1)Chota Nagpur Tenancy Act, 1980 — Section 43, 44Registration Act, 1908 — Section 2(7)