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Supreme Court Of India judgments, 1989

570 judgments · page 26 of 29

Supreme Court13 Feb 1989Dismissed

Punjab National Bank Vs P.K. Mittal

Supreme Court Of India · AIR 1989 SC 1083 : (1989) 1 BLJR 22 : (1989) 2 CompLJ 184 : (1989) 58 FLR 449 : (1989) 1 JT 264 : (1989) 1 LLJ 368 : (1989) 1 SCALE 353 : (1989) 2 SCC 175 Supp : (1989) 1 SCR 612 : (1989) 2 SLJ 1 : (1989) 1 UJ 495

Punjab National Bank Officers Service Regulations, 1979 — Regulation 20(2)
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Supreme Court08 Feb 1989Allowed

Ghanshyam Das Gupta Vs Devilal and Others

Supreme Court Of India · (1989) 2 BLJR 80 : (1989) 1 JT 269 : (1990) 1 PLJR 11 : (1989) 1 SCALE 335 : (1990) 1 SCC 465 : (1989) 1 SCR 552 : (1989) 1 UJ 499

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 13, 13(1), 13(2)Cantonments (Extension of Rent Control Laws) Act, 1957 — Section 3, 3(2), 3(4)
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Supreme Court07 Feb 1989Disposed Of

SMT. Triveniben Vs State of Gujarat

Supreme Court Of India · AIR 1989 SC 1335 : (1990) CriLJ 1810 : (1989) 1 GLR 622 : (1989) 1 JT 314 : (1989) 1 SCALE 301 : (1989) 1 SCC 678 : (1989) 1 SCR 509

Constitution of India, 1950 — Article 14, 141, 142, 144, 145Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 30(2), 302, 307, 354Penal Code, 1860 (IPC) — Section 120, 73
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Supreme Court06 Feb 1989Dismissed

I.T.C. Limited. Vs George Joseph Fernandes and Another

Supreme Court Of India · AIR 1989 SC 839 : (1989) 2 ARBLR 49 : (1990) 1 CALLT 1 : (1989) 1 CompLJ 260 : (1989) 1 JT 552 : (1989) 1 SCALE 283 : (1989) 2 SCC 1 : (1989) 1 SCR 469 : (1989) 1 UJ 711

Arbitration Act, 1940 — Section 2, 31, 32, 33, 34Constitution of India, 1950 — Article 136Contract Act, 1872 — Section 20
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Supreme Court06 Feb 1989Allowed

Qamruddin Vs Rasul Baksh and Another

Supreme Court Of India · (1990) 1 AWC 308 : (1989) RD 469

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Constitution of India, 1950 — Article 226
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Supreme Court06 Feb 1989Dismissed

I.T.C. Limited Vs George Joseph Fernandes and Another

Supreme Court Of India · AIR 1989 SC 839 : (1989) 2 ARBLR 49 : (1990) 1 CALLT 1 : (1989) 1 CompLJ 260 : (1989) 1 JT 552 : (1989) 1 SCALE 283 : (1989) 2 SCC 1 : (1989) 1 SCR 469 : (1989) 1 UJ 711

Arbitration Act, 1940 — Section 20, 34Constitution of India, 1950 — Article 136Contract Act, 1872 — Section 20
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Supreme Court06 Feb 1989Dismissed

Testeels Ltd. Vs Union of India and Others

Supreme Court Of India · AIR 1989 SC 857 : (1989) 40 ELT 222 : (1989) 2 GLR 766 : (1989) 1 JT 204 : (1989) 1 SCALE 273 : (1989) 2 SCC 274 : (1989) 1 SCR 502 : (1989) 1 UJ 555

Constitution of India, 1950 — Article 226
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