Supreme Court13 Jan 1989Disposed Of
Dr. Sanjay Mehrotra and Another Vs GSVM Medical College, Kanpur and Others
Supreme Court Of India · AIR 1989 SC 775 : (1989) 1 JT 274 : (1989) 1 SCALE 161 : (1989) 1 SCC 559 : (1989) 1 UJ 469
COURT ARCHIVE
Supreme Court Of India judgments, 1989
570 judgments · page 29 of 29
Supreme Court13 Jan 1989allowed
Sukhram Vs State of M.P.
Supreme Court Of India · AIR 1989 SC 772 : (1989) 1 JT 435 : (1989) 1 SCALE 66 : (1989) 1 SCC 214 Supp : (1989) 1 SCR 214 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161(3)Penal Code, 1860 (IPC) — Section 302, 34, 436
Supreme Court11 Jan 1989allowed
Haribans Misra and Others Vs Railway Board and Others
Supreme Court Of India · AIR 1989 SC 696 : (1989) 1 BLJR 21 : (1989) 58 FLR 321 : (1989) 1 JT 50 : (1989) LabIC 999 : (1989) 2 LLJ 260 : (1989) 1 SCALE 422 : (1989) 1 SCALE 42 : (1989) 2 SCC 84 : (1989) 1 SCR 78 : (1989) 2 SLJ 153 : (1989) 1 UJ 361
Constitution of India, 1950 — Article 14, 16Railway Establishment Code — Rule 157Railway Establishment Manual Rules — Rule 216, 328(2)
Supreme Court11 Jan 1989Dismissed
Munir Ahmad and others Vs State of Rajasthan
Supreme Court Of India · AIR 1989 SC 705 : (1989) 1 BLJR 37 : (1989) 2 Crimes 181 : (1989) 1 JT 76 : (1989) 1 SCALE 59 : (1989) 1 SCC 377 Supp : (1989) 2 WLN 10
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 295, 374, 386, 407(3)Penal Code, 1860 (IPC) — Section 100, 304, 97
Supreme Court10 Jan 1989Disposed Of
State of Assam Vs Union of India (UOI) and Others
Supreme Court Of India · (1989) 1 SCALE 65 : (1989) 2 SCC 531 Supp : (1988) 2 SCC 242(1)
Supreme Court10 Jan 1989Dismissed
Pal Singh Vs Sunder Singh (Dead) by Lrs. and Others
Supreme Court Of India · AIR 1989 SC 758 : (1989) 1 JT 67 : (1989) 1 SCALE 36 : (1989) 1 SCC 444 : (1989) 1 SCR 67 : (1989) 1 UJ 316
Evidence Act, 1872 — Section 116
Supreme Court09 Jan 1989Disposed Of
Kishen Pattnayak and Another Vs State of Orissa Indian People''s Front Vs State of Orissa and Others
Supreme Court Of India · AIR 1989 SC 677 : (1989) 68 CLT 104 : (1989) 1 JT 46 : (1989) 1 SCALE 32 : (1989) 1 SCC 258 Supp : (1989) 1 SCR 57 : (1989) 1 UJ 489
Supreme Court04 Jan 1989
Kiran Bedi Vs Committee of Inquiry and Another Jinder Singh Vs Committee of Inquiry and Another
Supreme Court Of India · AIR 1989 SC 714 : (1989) CriLJ 903 : (1989) 1 JT 21 : (1989) 1 SCALE 10 : (1988) 2 SCALE 42 : (1989) 1 SCC 494 : (1989) 1 SCR 20 : (1989) 1 UJ 340
Commissions of Inquiry Act, 1952 — Section 4, 8BConstitution of India, 1950 — Article 136, 14, 142, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 346
Supreme Court02 Jan 1989Dismissed
Rup Diamonds and Others Vs Union of India and Others
Supreme Court Of India · AIR 1989 SC 674 : (1989) 20 ECC 15 : (1989) 40 ELT 226 : (1989) 1 JT 7 : (1989) 2 SCALE 356 : (1989) 1 SCALE 1 : (1989) 2 SCC 356 : (1989) 1 SCR 13 : (1989) 1 UJ 306
Constitution of India, 1950 — Article 32
Supreme Court02 Jan 1989Dismissed
Union of India (UOI) and Others Vs Suksha International and Nutan Gems and Another
Supreme Court Of India · AIR 1989 SC 690 : (1989) 1 CompLJ 225 : (1989) 20 ECC 21 : (1989) 25 ECR 159 : (1989) 39 ELT 503 : (1989) 1 JT 10 : (1989) 1 SCALE 4 : (1989) 1 SCC 422 Supp : (1989) 1 SCR 1 : (1989) 1 UJ 310
Constitution of India, 1950 — Article 136, 226