Jugal Kishore Vs State of Maharashtra and Others
Supreme Court Of India · AIR 1989 SC 159 : (1988) 90 BOMLR 591 : (1988) 4 JT 109 : (1989) MhLj 1008 : (1988) 2 SCALE 1076 : (1989) 1 SCC 589 Supp : (1988) 3 SCR 270 Supp
COURT ARCHIVE
527 judgments · page 6 of 27
Supreme Court Of India · AIR 1989 SC 159 : (1988) 90 BOMLR 591 : (1988) 4 JT 109 : (1989) MhLj 1008 : (1988) 2 SCALE 1076 : (1989) 1 SCC 589 Supp : (1988) 3 SCR 270 Supp
Supreme Court Of India · AIR 1989 SC 155 : (1988) 4 JT 106 : (1988) 2 SCALE 1273 : (1988) 4 SCC 644 : (1988) 3 SCR 276 Supp
Supreme Court Of India · AIR 1989 SC 93 : (1988) 2 SCALE 1590 : (1989) 1 SCC 9 : (1988) 3 SCR 200 Supp
Supreme Court Of India · AIR 1989 SC 190 : (1988) 90 BOMLR 459 : (1989) 66 CompCas 577 : (1988) 3 CompLJ 179 : (1988) 3 JT 749 : (1988) 2 SCALE 748 : (1988) 4 SCC 592 : (1988) 3 SCR 212 Supp
Supreme Court Of India · AIR 1989 SC 458 : (1988) 4 JT 65 : (1988) 2 SCALE 790 : (1988) 4 SCC 709 : (1988) 3 SCR 241 Supp
Supreme Court Of India · AIR 1989 SC 147 : (1989) JLJ 103 : (1988) 3 JT 778 : (1988) MPJR 75 : (1988) RD 391 : (1988) 2 SCALE 1539 : (1989) 1 SCC 85 : (1988) 3 SCR 196 Supp
Supreme Court Of India · AIR 1988 SC 2255 : (1988) 3 JT 724 : (1989) LabIC 1228 : (1988) 1 MPJR 68 : (1988) 2 SCALE 823 : (1989) 1 SCC 175 : (1988) 3 SCR 146 Supp
Supreme Court Of India · AIR 1989 SC 100 : (1988) 4 JT 640 : (1988) 2 SCALE 844 : (1989) 1 SCC 696 Supp : (1988) 3 SCR 155 Supp
Supreme Court Of India · AIR 1989 SC 467 : (1988) 4 JT 168 : (1988) 2 SCALE 1195 : (1989) 1 SCC 64 : (1988) 2 UJ 546
Supreme Court Of India · (1989) 20 ECR 313 : (1989) 1 JT 1 : (1990) SCC 67 Supp : (1990) 1 SCC 67 Supp
Supreme Court Of India · AIR 1988 SC 2235 : (1989) CriLJ 297 : (1988) 3 Crimes 500 : (1988) 3 JT 729 : (1988) 2 SCALE 797 : (1989) 1 SCC 235 : (1988) 3 SCR 141 Supp : (1989) 1 UJ 195
Supreme Court Of India · (1988) 19 ECR 569 : (1989) PLJR 5
Supreme Court Of India · AIR 1989 SC 48 : (1988) 3 JT 698 : (1988) 2 SCALE 746 : (1988) 2 UJ 613
Supreme Court Of India · AIR 1988 SC 2288 : (1988) 3 JT 699 : (1988) 2 SCALE 747 : (1988) 4 SCC 532 : (1988) 2 UJ 592
Supreme Court Of India · AIR 1989 SC 44 : (1988) 3 JT 694 : (1988) 2 SCALE 742 : (1988) 4 SCC 526 : (1988) 2 UJ 539
Supreme Court Of India · AIR 1989 SC 86 : (1988) 90 BOMLR 475 : (1988) 4 JT 81 : (1988) 2 SCALE 821 : (1988) 4 SCC 416 : (1988) 3 SCR 32 Supp
Supreme Court Of India · AIR 1989 SC 134 : (1988) 4 JT 6 : (1988) 2 SCALE 1542 : (1989) 1 SCC 136 : (1988) 3 SCR 36 Supp
Supreme Court Of India · AIR 1989 SC 81 : (1988) 90 BOMLR 512 : (1988) 3 JT 780 : (1988) 2 SCALE 813 : (1988) 4 SCC 408 : (1988) 3 SCR 84 Supp
Supreme Court Of India · AIR 1989 SC 87 : (1988) 90 BOMLR 518 : (1988) 3 JT 786 : (1988) 2 SCALE 820 : (1988) 4 SCC 745 : (1988) 3 SCR 29 Supp : (1988) 2 UJ 767
Supreme Court Of India · (1988) 4 JT 204 : (1988) 2 SCALE 944 : (1989) 1 SCC 153 Supp : (1988) 3 SCR 72 Supp : (1989) 72 STC 354