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COURT ARCHIVE

Supreme Court Of India judgments, 1988

527 judgments · page 11 of 27

Supreme Court12 Aug 1988Disposed Of

State of U.P. Vs Krishna Gopal and Another

Supreme Court Of India · (1988) 12 ACR 668 : AIR 1988 SC 2154 : (1989) CriLJ 288 : (1988) 3 Crimes 195 : (1988) 3 JT 544 : (1988) 2 SCALE 632 : (1988) 4 SCC 302 : (1988) 2 SCR 391 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court11 Aug 1988Disposed Of

Mohan Lal Sharma Vs State of Uttar Pradesh

Supreme Court Of India · (1988) 12 ACR 546 : (1988) 3 Crimes 122 : (1988) 3 JT 332 : (1988) 2 SCALE 278 : (1989) 2 SCC 600 : (1988) 2 UJ 601

Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 302, 309, 342
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Supreme Court10 Aug 1988

P. Sivaswamy Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1988 SC 1863 : (1988) 3 JT 441 : (1988) LabIC 1680 : (1988) 2 SCALE 484 : (1988) 4 SCC 466 : (1988) 2 SCR 346 Supp

Bonded Labour System Abolition Act, 1976 — Section 4
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Supreme Court10 Aug 1988allowed

Om Prakash Vs Amarjit Singh and Another

Supreme Court Of India · (1988) 3 JT 555 : (1989) 1 LW 470 : (1988) 2 SCALE 567 : (1988) 2 SCR 362 Supp : (1988) 2 UJ 618

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 105(2)
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Supreme Court09 Aug 1988Dismissed

Ajay Pradhan (Dr.) Vs State of M.P.

Supreme Court Of India · (1988) JLJ 563

Constitution of India, 1950 — Article 162, 226Indian Medical Council Act, 1956 — Section 33Madhya Pradesh Selection for Post-Graduation Courses (Clinical, para-Clinical and Non-clinical Courses) in Medical Colleges of Mad
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Supreme Court09 Aug 1988allowed

SMT. Rajbir Kaur and Another Vs S. Chokesiri and Co.

Supreme Court Of India · AIR 1988 SC 1845 : (1988) 3 JT 593 : (1988) 2 SCALE 461 : (1989) 1 SCC 19 : (1988) 2 SCR 310 Supp : (1988) 2 UJ 554

Civil Procedure Code, 1908 (CPC) — Section 115Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
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Supreme Court09 Aug 1988Dismissed

Nand Lal Agarwal Vs Ganesh Prasad Sah and Others

Supreme Court Of India · AIR 1988 SC 1821 : (1988) 36 BLJR 567 : (1988) 3 JT 402 : (1988) 2 SCALE 387 : (1988) 4 SCC 215 : (1988) 2 SCR 303 Supp : (1988) 2 UJ 504

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 8(2)
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Supreme Court09 Aug 1988Dismissed

G.S. Dhara Singh Vs E.K. Thomas and Others

Supreme Court Of India · AIR 1988 SC 1829 : (1988) 3 JT 310 : (1988) 2 SCALE 648 : (1988) 4 SCC 565 : (1988) 2 SCR 258 Supp : (1989) 1 SLJ 121 : (1988) 2 UJ 508

Constitution of India, 1950 — Article 136Trade Unions Act, 1926 — Section 15, 18
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Supreme Court09 Aug 1988Dismissed

Jaywant S. Kulkarni and others Vs Minochar Dosabhai Shroff and others

Supreme Court Of India · AIR 1988 SC 1817 : (1988) 90 BOMLR 288 : (1988) 3 JT 360 : (1988) MhLj 828 : (1988) 2 SCALE 384 : (1988) 4 SCC 108 : (1988) 2 SCR 296 Supp : (1988) 2 UJ 494

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3)Transfer of Property Act, 1882 — Section 106
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Supreme Court08 Aug 1988Dismissed

Dilbagrai Punjabi Vs Sharad Chandra

Supreme Court Of India · AIR 1988 SC 1858 : (1988) 2 CALLT 34 : (1988) 3 JT 308 : (1988) MPJR 65 : (1988) 2 SCALE 523 : (1988) 2 SCR 276 Supp : (1988) 2 UJ 512

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
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Supreme Court08 Aug 1988Dismissed

Yogendra Murari Vs State of U.P. and Others

Supreme Court Of India · (1988) 12 ACR 537 : AIR 1988 SC 1835 : (1988) 36 BLJR 592 : (1988) CriLJ 1825 : (1988) 3 Crimes 174 : (1988) 3 JT 351 : (1988) 2 SCALE 275 : (1988) 4 SCC 559 : (1988) 2 SCR 251 Supp

Constitution of India, 1950 — Article 22(5), 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 161National Security Act, 1980 — Section 3
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