Supreme Court13 Nov 1986Dismissed

Shiv Charan Vs State of Haryana

Supreme Court Of India · (1987) 11 ACR 140 : AIR 1987 SC 1 : (1987) CriLJ 695 : (1986) JT 813 : (1986) 2 SCALE 762 : (1986) SCC 508 Supp : (1986) 1 SCC 508 Supp

Penal Code, 1860 (IPC) — Section 395, 396, 412
Supreme Court07 Nov 1986Allowed

Rakesh Saxena Vs State

Supreme Court Of India · AIR 1987 SC 740 : (1987) 1 Crimes 100 : (1986) JT 903 : (1986) SCC 505 Supp : (1986) 1 SCC 505 Supp : (1987) 1 SCR 173

Supreme Court05 Nov 1986Dismissed

Dr. (Smt.) Keshav Devi Vs Girdhari Lal Pahwa and Others

Supreme Court Of India · AIR 1987 SC 22 : (1986) JT 778 : (1986) 2 SCALE 720 : (1987) 1 SCC 92 : (1987) 1 SCR 126 : (1987) 1 UJ 23

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1), 17(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 9(3)