Supreme Court28 Jan 1985Allowed

Sumitra Devi Vs Bhikan Choudhary

Supreme Court Of India · (1985) ACR 143 : AIR 1985 SC 765 : (1985) CriLJ 528 : (1985) 2 Crimes 88 : (1985) 1 SCALE 184 : (1985) 1 SCC 637 : (1985) ShimLC 247

Criminal Procedure Code, 1973 (CrPC) — Section 125
Supreme Court25 Jan 1985dismissed

Parappa Vs Siddappa Basappa Somankop

Supreme Court Of India · AIR 1985 SC 550 : (1985) 1 SCALE 193 : (1985) 2 SCC 43 : (1985) 17 UJ 382

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(18), 2(6), 31
Supreme Court25 Jan 1985dismissed

Lohia Machines Ltd. and Another Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1985 SC 421 : (1985) 1 CompLJ 249 : (1985) 44 CTR 328 : (1985) 152 ITR 308 : (1985) 1 SCALE 115 : (1985) 2 SCC 197 : (1985) 2 SCR 686

All India Services Act, 1951 — Section 3Business Profits Tax Act, 1947 — Section 13Central Sales Tax Act, 1956 — Section 13(4), 8(4)
Supreme Court25 Jan 1985Dismissed

Tusher Govindji Shah Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1985 SC 511 : (1985) CriLJ 793 : (1985) 1 SCALE 177 : (1985) 1 SCC 571

Constitution Of India, 1950 — Article 14, 21, 32Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(1), 12
Supreme Court24 Jan 1985Allowed

Sudhir and Another Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1985 SC 515 : (1985) CriLJ 795 : (1985) 2 Crimes 82 : (1985) JLJ 555 : (1985) 2 SCALE 1413 : (1985) 1 SCC 559 : (1985) 17 UJ 420

Penal Code, 1860 (IPC) — Section 149, 307, 326
Supreme Court24 Jan 1985Disposed Of

S. Sundaram Pillai and Others Vs `R. Pattabiraman and Others

Supreme Court Of India · AIR 1985 SC 582 : (1985) 98 LW 49 : (1985) 1 SCALE 74 : (1985) 1 SCC 591 : (1985) 2 SCR 643

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)Orissa House Rent Control Act, 1958 — Section 7(2)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1), 10(2),
Supreme Court22 Jan 1985dismissed

Dhanjibhai Ramjibhai Vs State of Gujarat

Supreme Court Of India · AIR 1985 SC 603 : (1985) 33 BLJR 349 : (1985) 22 ELT 640 : (1985) 51 FLR 77 : (1985) 2 GLR 862 : (1985) LabIC 744 : (1985) 2 LLJ 521 : (1985) 1 SCALE 65 : (1985) 2 SCC 5 : (1985) 2 SCR 632

Recruitment Rules — Rule 5
Supreme Court22 Jan 1985dismissed

Bhartu Vs Randhir Singh and Others

Supreme Court Of India · AIR 1985 SC 413 : (1985) 1 SCALE 98 : (1985) 1 SCC 733 : (1985) 2 SCR 638 : (1985) 17 UJ 712

Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7