COURT ARCHIVE

Supreme Court Of India judgments, 1985

372 judgments · page 17 of 19

Supreme Court14 Feb 1985Dismissed

K. Kamalajammanniavaru (Dead) by Lrs. Vs Special Land Acquisition Officer

Supreme Court Of India · AIR 1985 SC 576 : (1985) 98 LW 697 : (1985) MhLj 364 : (1985) MPLJ 218 : (1985) 1 SCALE 283 : (1985) 1 SCC 582 : (1985) 2 SCR 914 : (1985) 17 UJ 681

Land Acquisition (Amendment) Act, 1984 — Section 15, 30(2)Land Acquisition Act, 1894 — Section 18, 4(1)

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Supreme Court13 Feb 1985Dismissed

Meheruddin Sheikh alias Meheruddin and Others Vs State of West Bengal

Supreme Court Of India · (1985) 2 Crimes 125 : (1985) 1 SCALE 328 : (1985) 2 SCC 448

Penal Code, 1860 (IPC) — Section 149, 304, 326

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Supreme Court12 Feb 1985allowed

D.R. Kohli and Others Vs Atul Products Ltd.

Supreme Court Of India · AIR 1985 SC 537 : (1985) 2 CompLJ 311 : (1985) 6 ECC 113 : (1985) 20 ELT 212 : (1985) 1 SCALE 266 : (1985) 2 SCC 77 : (1985) 2 SCR 832

Central Excise Rules, 1944 — Rule 10, 10A, 47, 52, 52ACentral Excises and Salt Act, 1944 — Section 3Constitution of India, 1950 — Article 226

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Supreme Court12 Feb 1985Dismissed

Balkrishan Gupta and Others Vs Swadeshi Polytex Ltd. and Another

Supreme Court Of India · AIR 1985 SC 520 : (1985) 2 CompLJ 1 : (1985) 1 SCALE 236 : (1985) 2 SCC 167 : (1985) 2 SCR 854

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 51, 64Contract Act, 1872 — Section 172, 176, 178A

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Supreme Court12 Feb 1985Allowed

Ibrahim Bachu Bafan Vs State of Gujarat and Ors Mithu Bawa Padhiyar Vs State of Gujarat and Ors

Supreme Court Of India · AIR 1985 SC 697 : (1985) 87 BOMLR 264 : (1985) CriLJ 533 : (1985) 1 Crimes 602 : (1985) 2 GLR 820 : (1985) 1 SCALE 257 : (1985) 2 SCC 24 : (1985) 2 SCR 891

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 11(2), 3, 9Constitution of India, 1950 — Article 226

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Supreme Court12 Feb 1985Dismissed

Ram Avtar Rai and Others Vs State of Uttar Pradesh

Supreme Court Of India · (1985) ACR 269 : AIR 1985 SC 880 : (1985) CriLJ 902 : (1985) 2 Crimes 93 : (1985) 1 SCALE 1198 : (1985) 2 SCC 61

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 147, 149, 302, 323

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Supreme Court11 Feb 1985Disposed Of

Harish Makhija Vs State of U.P. and Others

Supreme Court Of India · (1987) 3 SCC 432

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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Supreme Court11 Feb 1985Allowed

Calcutta Dock Labour Board and Another Vs Smt. Sandhya Mitra and Others

Supreme Court Of India · AIR 1985 SC 996 : (1985) 50 FLR 322 : (1985) LabIC 714 : (1993) 3 LLJ 412 : (1985) 1 SCALE 213 : (1985) 2 SCC 1 : (1985) 2 SCR 826 : (1985) 1 SLJ 189 : (1985) 17 UJ 571

Civil Procedure Code, 1908 (CPC) — Section 6, 60, 8Payment of Gratuity Act, 1972 — Section 1(3), 13, 14, 4, 5

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Supreme Court08 Feb 1985Dismissed

Peria Nachi Muthu Gounder and Others Vs Raju Thevar (Dead) and Others

Supreme Court Of India · AIR 1985 SC 821 : (1985) 98 LW 663 : (1985) 1 SCALE 402 : (1985) 2 SCC 290 : (1985) 2 SCR 809 : (1985) 17 UJ 674

Limitation Act, 1908 — Article 134

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Supreme Court08 Feb 1985Disposed Of

U.P. State Electricity Board Lucknow Vs City Board, Mussoorie and Others

Supreme Court Of India · AIR 1985 SC 883 : (1985) 1 SCALE 196 : (1985) 2 SCC 16 : (1985) 2 SCR 815 : (1985) 17 UJ 633

Constitution of India, 1950 — Article 136, 14, 226Electricity (Supply) Act, 1948 — Section 3, 46(1), 58, 79

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Supreme Court07 Feb 1985Dismissed

Enuga Lakshmamma Vs Vennapuse Chinna Malla Reddy (Dead) by Lrs.

Supreme Court Of India · AIR 1985 SC 658 : (1985) 1 SCALE 330 : (1985) 2 SCC 100 : (1985) 17 UJ 585

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Supreme Court06 Feb 1985Dismissed

Hyderabad Municipal Corporation Vs M. Krishnaswami Mudaliar and Mudaliar and Another

Supreme Court Of India · AIR 1985 SC 607 : (1986) 1 ARBLR 268 : (1985) 1 SCALE 212 : (1985) 2 SCC 9 : (1985) 17 UJ 602

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Supreme Court06 Feb 1985Dismissed

R. Srihari Naidu Vs Government of A.P. and Others

Supreme Court Of India · AIR 1985 SC 864 : (1985) 1 SCALE 405 : (1985) 2 SCC 337 : (1985) 2 SCR 804 : (1985) 17 UJ 709

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Supreme Court06 Feb 1985Dismissed

State of Mysore and Another Vs R.S. Kasi

Supreme Court Of India · AIR 1985 SC 651 : (1985) 50 FLR 437 : (1985) LabIC 815 : (1985) 1 LLJ 525 : (1985) 1 SCALE 210 : (1985) 2 SCC 110 : (1985) 1 SLJ 275 : (1985) 17 UJ 652

Constitution of India, 1950 — Article 14

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Supreme Court05 Feb 1985Dismissed

Mohammad Ghouse Sahib and Others Vs Muhammad Kuthubudin Sahib and Others

Supreme Court Of India · AIR 1985 SC 375 : (1986) 99 LW 94 : (1986) 99 LW 4 : (1985) 1 SCALE 187 : (1985) 1 SCC 628 : (1985) 17 UJ 742

Civil Procedure Code, 1908 (CPC) — Section 92

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Supreme Court05 Feb 1985Allowed

Union of India Vs Somasundram Mills (P) Ltd. and Another

Supreme Court Of India · AIR 1985 SC 407 : (1985) 152 ITR 420 : (1986) 99 LW 89 : (1985) 1 SCALE 188 : (1985) 2 SCC 40

Civil Procedure Code, 1908 (CPC) — Section 73(2), 73(3)Income Tax Act, 1961 — Section 46(2)

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Supreme Court01 Feb 1985Dismissed

Indumati Markandray Trivedi Vs Jhala Umedsinhji Merubhabhai

Supreme Court Of India · AIR 1985 SC 369 : (1985) 2 GLR 803 : (1985) 1 SCALE 216 : (1985) 1 SCC 567 : (1985) 17 UJ 679

Bombay Rents, Hotel and Lodging House Rates Control (Amendment) Act, 1957 — Section 20Limitation Act, 1963 — Article 113, 23, 30

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Supreme Court01 Feb 1985Dismissed

Smt. Sadiqua Begum and Others Vs Board of Revenue, Madhya Pradesh and Another

Supreme Court Of India · AIR 1985 SC 474 : (1985) JLJ 296 : (1985) 1 SCALE 326 : (1985) 2 SCC 11 : (1985) 2 SCR 800 : (1985) 17 UJ 583

Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 6Madhya Pradesh Land Revenue Code, 1959 — Section 50

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Supreme Court01 Feb 1985Allowed

Mst. Kamla and Others Vs Bhanwarlal Vaid and Others

Supreme Court Of India · AIR 1985 SC 473 : (1985) 1 SCALE 355 : (1985) 1 SCC 563 : (1985) 17 UJ 306

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Supreme Court01 Feb 1985Allowed

Abdulla Bin Ali and Others Vs Galappa and Others

Supreme Court Of India · AIR 1985 SC 577 : (1985) 1 SCALE 1205 : (1985) 2 SCC 54 : (1985) 17 UJ 318

Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 32, 99

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