Supreme Court08 Apr 1985allowed
M.L. Jain and Another Vs Union of India and Others
Supreme Court Of India · AIR 1985 SC 619 : (1985) LabIC 813 : (1985) 1 SCALE 636 : (1985) 2 SCC 355 : (1985) 3 SCR 608 : (1985) 2 SLJ 79 : (1985) 17 UJ 790
COURT ARCHIVE
Supreme Court Of India judgments, 1985
372 judgments · page 14 of 19
Supreme Court08 Apr 1985Allowed
State of Rajasthan and Others Vs Swaika Properties and Another
Supreme Court Of India · AIR 1985 SC 1289 : (1985) 1 SCALE 1181 : (1985) 3 SCC 217 : (1985) 3 SCR 598 : (1985) 17 UJ 785
Constitution of India, 1950 — Article 226, 226(2)Rajasthan Urban Improvement Trust Act, 1959 — Section 52(1), 52(2)
Supreme Court04 Apr 1985Dismissed
Daman Singh and Others Vs State of Punjab and Others
Supreme Court Of India · AIR 1985 SC 973 : (1985) 87 BOMLR 290 : (1986) 60 CompCas 1 : (1985) 1 SCALE 664 : (1985) 1 SCALE 644 : (1985) 2 SCC 670 : (1985) 3 SCR 580 : (1985) 17 UJ 1080
Constitution of India, 1950 — Article 31Punjab Co-operative Societies Act, 1961 — Section 13(10), 13(11), 13(8), 13(9)
Supreme Court31 Mar 1985Dismissed
Lokpal Singh Vs State of M.P.
Supreme Court Of India · (1985) JLJ 744
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court29 Mar 1985
Y. Ramanjaneyulu Vs State of A.P. and Others
Supreme Court Of India · AIR 1985 SC 928 : (1985) 1 SCALE 655 : (1985) 2 SCC 723 : (1985) 3 SCR 569 : (1985) 1 SLJ 544 : (1985) 17 UJ 766
Constitution of India, 1950 — Article 14, 16Income Tax Act, 1961 — Section 192, 89
Supreme Court29 Mar 1985Dismissed
Associated Cement Companies Ltd. Vs Director of Inspection, Customs and Central Excise, New Delhi
Supreme Court Of India · AIR 1985 SC 867 : (1985) 46 CTR 163 : (1985) 5 ECC 252 : (1985) 20 ELT 239 : (1985) 153 ITR 322 : (1985) 1 SCALE 672 : (1985) 2 SCC 719 : (1985) 3 SCR 575 : (1985) 22 TAXMAN 3
Finance Act, 1965 — Section 80Income Tax Act, 1961 — Section 280ZC, 280ZD, 280ZD(6), 280ZE
Supreme Court29 Mar 1985Disposed Of
State of U.P. and Others Vs Surain Singh
Supreme Court Of India · AIR 1985 SC 930 : (1985) 1 SCALE 1169 : (1985) 3 SCC 126 : (1985) 17 UJ 743
Constitution of India, 1950 — Article 14, 226
Supreme Court28 Mar 1985Allowed
State of Madhya Pradesh Vs Vyankatlal and Another
Supreme Court Of India · AIR 1985 SC 901 : (1985) 1 SCALE 609 : (1985) 2 SCC 544 : (1985) 3 SCR 561 : (1987) 64 STC 6
Supreme Court28 Mar 1985Allowed
State of M.P. Vs Vyankatlal and Another
Supreme Court Of India · (1988) JLJ 74
Constitution Of India, 1950 — Article 14, 226, 265, 277, 286(1)(a)Madhya Bharat Essential Supplies (Temporary Powers) Act, 1948 — Section 11, 12Indian Contract Act, 1872 — Section 72
Supreme Court27 Mar 1985Disposed Of
Henry Westmuller Roberts Vs State of Assam
Supreme Court Of India · AIR 1985 SC 823 : (1985) CriLJ 1079 : (1985) 1 Crimes 877 : (1985) 1 SCALE 681 : (1985) 3 SCC 291 : (1985) 3 SCR 533
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
Supreme Court27 Mar 1985Dismissed
T. Venkata Reddy and Others Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1985 SC 724 : (1986) LabIC 357 : (1985) 1 SCALE 613 : (1985) 3 SCC 198 : (1985) 3 SCR 509 : (1985) 1 SLJ 561 : (1985) 17 UJ 991
Constitution of India, 1950 — Article 111, 123, 139, 16(2), 21
Supreme Court26 Mar 1985Dismissed
State (Delhi Administration) Vs Puran Mal
Supreme Court Of India · (1985) ACR 223 : AIR 1985 SC 741 : (1985) CriLJ 921 : (1985) 1 Crimes 826 : (1985) 1 SCALE 539 : (1985) 2 SCC 589 : (1985) 3 SCR 464
Prevention of Food Adulteration Act, 1954 — Section 2, 2(1)
Supreme Court26 Mar 1985Dismissed
Goswami Shyamavallabh Gopalavaillabh (Dead) by Lrs Vs Charity Commissioner, Gujarat State, Ahmedabad
Supreme Court Of India · (1985) 1 SCALE 1260 : (1985) 2 SCC 441 : (1985) 17 UJ 375
Bombay Public Trusts Act, 1950 — Section 72
Supreme Court26 Mar 1985Allowed
Philips India Ltd. Vs Labour Court, Madras and Others State Bank of India Vs Central Government Labour Court and Others
Supreme Court Of India · AIR 1985 SC 1034 : (1985) 2 CompLJ 162 : (1985) 50 FLR 477 : (1985) 2 LLJ 33 : (1985) 1 SCALE 592 : (1985) 3 SCC 103 : (1985) 3 SCR 491 : (1985) 17 UJ 542
Tamil Nadu Shops and Establishments Act, 1947 — Section 14(1), 31
Supreme Court26 Mar 1985Allowed
Collector of Customs and Central Exciseand Another Vs Oriental Timber Industries
Supreme Court Of India · AIR 1985 SC 746 : (1985) 6 ECC 132 : (1985) 20 ELT 202 : (1985) 1 SCALE 627 : (1985) 3 SCC 85 : (1985) 3 SCR 475 : (1985) 17 UJ 574
Central Excise Rules, 1944 — Rule 49, 9Central Excises and Salt Act, 1944 — Section 3
Supreme Court25 Mar 1985Dismissed
Shrishail Nageshi Pare Vs State of Maharashtra
Supreme Court Of India · (1985) ACR 252 : AIR 1985 SC 866 : (1985) 87 BOMLR 269 : (1985) CriLJ 1173 : (1985) 1 Crimes 876 : (1985) PLJR 40 : (1985) 1 SCALE 1040 : (1985) 2 SCC 341 : (1985) 3 SCR 461
Penal Code, 1860 (IPC) — Section 302
Supreme Court22 Mar 1985Allowed
G.S. Lamba and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1985 SC 1019 : (1985) 87 BOMLR 225 : (1985) 51 FLR 192 : (1985) LabIC 822 : (1985) 2 LLJ 282 : (1985) 1 SCALE 563 : (1985) 2 SCC 604 : (1985) 3 SCR 431
Constitution of India, 1950 — Article 14, 16, 32Foreign Service Branch B (Recruitment, Cadre, Seniority and Promotion) Rules, 1964 — Rule 13, 21, 21(4), 25
Supreme Court21 Mar 1985Disposed Of
Chief of Army Staff and Others Vs Major Dharam Pal Kukrety
Supreme Court Of India · AIR 1985 SC 703 : (1985) CriLJ 913 : (1986) LabIC 41 : (1985) 2 LLJ 165 : (1985) 1 SCALE 582 : (1985) 2 SCC 412 : (1985) 3 SCR 415 : (1985) 17 UJ 863
Army Act, 1950 — Section 121, 153, 160Army Rules, 1954 — Rule 14(2), 71
Supreme Court20 Mar 1985Allowed
A.A. Shirdone and Others Vs Saheb H. Tajbhokhari
Supreme Court Of India · AIR 1985 SC 836 : (1985) 87 BOMLR 249 : (1985) 1 SCALE 496 : (1985) 2 SCC 477 : (1985) 3 SCR 403 : (1985) 17 UJ 715
Bombay Tenancy Act, 1939 — Section 2A, 3A, 89(2)Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 76
Supreme Court19 Mar 1985dismissed
Shambhu Charan Shukla Vs Shri Thakur Ladli Radha Chandra Madan Gopalji Maharaj and Another
Supreme Court Of India · AIR 1985 SC 905 : (1985) 98 LW 692 : (1985) 1 SCALE 503 : (1985) 2 SCC 524 : (1985) 3 SCR 372 : (1985) ShimLC 249 : (1985) 17 UJ 802
Hindu Succession Act, 1956 — Section 14(1)