Supreme Court Of India Judgments 1985 — Page 12

Supreme Court30 Apr 1985Allowed

Smt. Usha Rani Datta, Aaya/attendant and Others Vs State Industrial Court, Indore and Others

Supreme Court Of India · AIR 1985 SC 1016 : (1985) LabIC 817 : (1986) 1 LLJ 120 : (1985) 1 SCALE 1065 : (1985) 3 SCC 148 : (1985) 3 SCR 1049 : (1985) 2 SLJ 25 : (1985) 17 UJ 1089

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Supreme Court29 Apr 1985Disposed Of

The Collector (District Magistrate) Allahabad and Another Vs Raja Ram Jaiswal Raja Ram Jaiswal Vs Collector (District Magistrate) Allahabad and Another

Supreme Court Of India · AIR 1985 SC 1622 : (1985) 1 SCALE 1044 : (1985) 3 SCC 1 : (1985) 3 SCR 995

Criminal Procedure Code, 1973 (CrPC) — Section 144Land Acquisition Act, 1894 — Section 4Supreme Court Rules, 1966 — Order 20 Rule 3

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Supreme Court29 Apr 1985Dismissed

State of U.P. and Another Vs Raja Ram Jaiswal and Another

Supreme Court Of India · AIR 1985 SC 1108 : (1985) 1 SCALE 1248 : (1985) 3 SCC 131 : (1985) 3 SCR 1021

Criminal Procedure Code, 1973 (CrPC) — Section 144Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 3, 5, 5(1)Uttar Pradesh Cinematograph Rules, 1951 — Rule 3, 7(2)

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Supreme Court26 Apr 1985allowed

Govind Saran Ganga Saran Vs Commissioner of Sales Tax and Others

Supreme Court Of India · AIR 1985 SC 1041 : (1985) 155 ITR 144 : (1985) 1 SCALE 986 : (1985) SCC 205 Supp : (1985) 3 SCR 985 : (1985) 60 STC 1 : (1985) 17 UJ 945

Bengal Finance (Sales Tax) Act, 1941 — Section 5ACentral Sales Tax Act, 1956 — Section 14, 15

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Supreme Court26 Apr 1985Dismissed

Dr. Partap Singh and Another Vs Director of Enforcement, Foreign Exchange Regulation Act and Others

Supreme Court Of India · AIR 1985 SC 989 : (1985) 58 CompCas 477 : (1986) CriLJ 824 : (1985) 46 CTR 319 : (1985) 6 ECC 103 : (1985) 155 ITR 166 : (1985) 1 SCALE 1208 : (1985) 3 SCC 72 : (1985) 3 SCR 969

Criminal Procedure Code, 1973 (CrPC) — Section 165, 165(1), 165(5), 37(2)Foreign Exchange Regulation Act, 1973 — Section 37Income Tax Act, 1961 — Section 132A

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Supreme Court25 Apr 1985allowed

Smt. Chameli Wati and Another Vs Municipal Corporation of Delhi and Others

Supreme Court Of India · (1985) 2 ACC 373 : (1985) ACJ 645 : AIR 1986 SC 1191 : (1986) 4 SCC 503

Motor Vehicles Act, 1939 — Section 110CC

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Supreme Court25 Apr 1985Disposed Of

Bata Shoe Company (P) Ltd. Vs Collector of Central Excise and Others

Supreme Court Of India · AIR 1985 SC 1070 : (1985) 33 BLJR 636 : (1985) 2 CompLJ 218 : (1986) 8 ECC 1 : (1985) 5 ECR 913 : (1985) 21 ELT 9 : (1985) PLJR 72 : (1985) 1 SCALE 923 : (1985) 3 SCC 97 : (1985) 3 SCR 960 : (1985) 22 TAXMAN 6

Constitution of India, 1950 — Article 133

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Supreme Court25 Apr 1985

Bhagwant Singh Vs Commissioner of Police and Another

Supreme Court Of India · (1986) 10 ACR 26 : AIR 1985 SC 1285 : (1985) 87 BOMLR 421 : (1985) CriLJ 1521 : (1985) 1 Crimes 994 : (1985) PLJR 53 : (1985) 1 SCALE 1194 : (1985) 2 SCC 537 : (1985) 3 SCR 942 : (1985) ShimLC 260 : (1985) 17 UJ 820

Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(2), 156, 156(3), 157

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Supreme Court25 Apr 1985Partly Allowed

Narcinva V. Kamat and Another Vs Alfredo Antonio Doe Martins and Others

Supreme Court Of India · (1985) ACJ 397 : AIR 1985 SC 1281 : (1985) 87 BOMLR 357 : (1985) 58 CompCas 383 : (1985) 1 SCALE 947 : (1985) 2 SCC 574 : (1985) 3 SCR 951 : (1985) 17 UJ 1052

Motor Vehicles Act, 1988 — Section 95Partnership Act, 1932 — Section 12, 18, 26

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Supreme Court24 Apr 1985Dismissed

H.A.R.S. Ramaswamy Chettiar, a Registered Firm Vs K.S. Krishnaswamy and Others

Supreme Court Of India · (1985) 1 SCALE 1000 : (1985) SCC 68 Supp : (1986) 1 UJ 73

Madras City Tenants Protection Act, 1922 — Section 3

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Supreme Court24 Apr 1985Allowed

Pran Krishna Goswami and Others Vs State of West Bengal and Others

Supreme Court Of India · AIR 1985 SC 1605 : (1985) 51 FLR 461 : (1985) LabIC 1257 : (1986) 1 LLJ 278 : (1985) 1 SCALE 1024 : (1985) SCC 221 Supp : (1985) 3 SCR 914 : (1985) 2 SLJ 39

Subordinate Ranks of the Calcutta Police, 1936 — Section 3

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Supreme Court23 Apr 1985allowed

Mohd. Azeem Vs District Judge, Aligarh and Others

Supreme Court Of India · AIR 1985 SC 1118 : (1985) 1 SCALE 1097 : (1985) 2 SCC 550 : (1985) 3 SCR 906

Constitution of India, 1950 — Article 226

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Supreme Court23 Apr 1985Allowed

K.C. Joshi Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1985 SC 1046 : (1985) 33 BLJR 464 : (1985) 51 FLR 145 : (1987) 163 ITR 597 : (1985) 2 LLJ 416 : (1985) 1 SCALE 707 : (1985) 3 SCC 153 : (1985) 3 SCR 869 : (1985) 2 SLJ 68 : (1985) 17 UJ 950

Constitution of India, 1950 — Article 12, 14, 16, 311

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Supreme Court23 Apr 1985dismissed

Bakhshish Singh Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1985 SC 1272 : (1985) 51 FLR 609 : (1985) LabIC 1494 : (1985) 1 SCALE 1111 : (1985) SCC 116 Supp : (1985) 17 UJ 1035

Punjab Civil Secretariat (State Service Class — III) Rules, 1952 — Rule 6(1), 8(1)States Reorganisation Act, 1956 — Section 115(7), 117

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Supreme Court23 Apr 1985Allowed

K.M. Chikkaputtaswamy and Others Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1985 SC 956 : (1985) 1 SCALE 1186 : (1985) 3 SCC 387 : (1985) 3 SCR 890 : (1985) 17 UJ 961

Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 2, 3, 9, 9(1)Constitution of India, 1950 — Article 133(1), 226Motor Vehicles Act, 1939 — Section 63(3, 63(3)

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Supreme Court23 Apr 1985Dismissed

Mohd. Ahmed Khan Vs Shah Bano Begum and Others

Supreme Court Of India · (1985) ACR 327 : AIR 1985 SC 945 : (1985) 87 BOMLR 435 : (1985) CriLJ 875 : (1985) 1 Crimes 975 : (1985) 1 SCALE 767 : (1985) 2 SCC 556 : (1985) 3 SCR 844

Muslim Personal Law (Shariat) Application Act, 1937 — Section 2Criminal Procedure Code, 1973 — Section 125, 125(1), 125(3), 127, 127(3)(b)Constitution of India, 1950 — Article 44

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Supreme Court23 Apr 1985Disposed Of

V.J. Thomas and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1985 SC 1055 : (1985) 1 SCALE 1068 : (1985) SCC 7 Supp : (1985) 3 SCR 881 : (1985) 2 SLJ 62 : (1985) 17 UJ 1030

Constitution of India, 1950 — Article 309Telegraphic Engineering Service (Class II) Recruitment Rules, 1966 — Rule 4

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Supreme Court22 Apr 1985Dismissed

Bhagat Ram Vs Kishan and Others

Supreme Court Of India · AIR 1985 SC 962 : (1985) 1 SCALE 1164 : (1985) 3 SCC 128 : (1985) 17 UJ 1005

Delhi Land Reforms Act, 1954 — Section 22, 23

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Supreme Court19 Apr 1985Disposed Of

Chandra Pal Singh and Others Vs State of U.P. and Others Sham Sunder Sharma and Others Vs State of U.P. and Others

Supreme Court Of India · (1985) 1 SCALE 1317 : (1985) SCC 92 Supp

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Supreme Court19 Apr 1985Partly Allowed

Chandu Lal Vs Management of Pan American World Airways Inc.

Supreme Court Of India · AIR 1985 SC 1128 : (1985) 33 BLJR 461 : (1985) 51 FLR 142 : (1985) LabIC 1225 : (1985) 2 LLJ 181 : (1985) 1 SCALE 764 : (1985) 2 SCC 727

Industrial Disputes Act, 1947 — Section 11A, 2

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Supreme Court Of India judgments, 1985