Supreme Court10 Aug 1983Disposed Of
K.D. Gupta Vs Union of India and Another
Supreme Court Of India · AIR 1983 SC 1122 : (1983) LabIC 1310 : (1983) 2 SCALE 80 : (1984) 1 SCC 153 : (1983) 2 SLJ 132
COURT ARCHIVE
Supreme Court Of India judgments, 1983
376 judgments · page 10 of 19
Supreme Court09 Aug 1983Dismissed
Narendra Singh Vs Chhotey Singh and Another
Supreme Court Of India · (1983) 7 ACR 466 : AIR 1983 SC 990 : (1983) 2 SCALE 84 : (1983) 4 SCC 131
Advocates Act, 1961 — Section 37, 37(2), 38, 7
Supreme Court09 Aug 1983Dismissed
Jiwan Mal Kochar Vs Union of India and Others
Supreme Court Of India · AIR 1983 SC 1107 : (1983) 2 SCALE 76 : (1984) 1 SCC 200
Constitution of India, 1950 — Article 32
Supreme Court09 Aug 1983Dismissed
Jiwan Mal Kochar Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1983 SC 1102 : (1983) 2 SCALE 182 : (1983) 4 SCC 148
Constitution of India, 1950 — Article 226
Supreme Court08 Aug 1983Disposed Of
B. Venkata Reddy and Others Vs State of Andhra Pradesh and Others
Supreme Court Of India · AIR 1983 SC 1108 : (1983) 2 SCALE 241 : (1984) 1 SCC 645 : (1983) 3 SCR 545 : (1983) 2 SLJ 258
Ad hoc (Amendment) Rules, 1974 — Rule 6, 8Ad Hoc Rules, 1973 — Rule 13, 13(1), 13(2), 3, 3(1)Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 33
Supreme Court08 Aug 1983Disposed Of
Dr. Vinay Rampal Vs State of Jammu and Kashmir and Others
Supreme Court Of India · AIR 1983 SC 1199 : (1983) 2 SCALE 336 : (1984) 1 SCC 160
Supreme Court04 Aug 1983Dismissed
Prem Nath Raina and Others Vs State of Jammu and Kashmir and Others
Supreme Court Of India · AIR 1983 SC 920 : (1983) 2 SCALE 58 : (1983) 4 SCC 616 : (1983) 3 SCR 536
Constitution of India, 1950 — Article 14, 19, 31, 31A, 32Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 2(12), 7(2)
Supreme Court03 Aug 1983Allowed
Mange Ram Vs Brij Mohan and Others
Supreme Court Of India · AIR 1983 SC 925 : (1983) 2 SCALE 63 : (1983) 4 SCC 36 : (1983) 3 SCR 525
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), Order 16 Rule 10, Order 16 Rule 12, Order 16 Rule 1ARepresentation of the People Act, 1951 — Section 87(1)
Supreme Court02 Aug 1983allowed
Munshi Lal Verma Vs Union of India (UOI)
Supreme Court Of India · AIR 1983 SC 915 : (1983) 2 SCALE 57 : (1984) 1 SCC 199
Supreme Court02 Aug 1983Allowed
Sengara Singh and Others Vs State of Punjab and Others
Supreme Court Of India · AIR 1984 SC 1499 : (1983) LabIC 1670 : (1984) 1 LLJ 161 : (1983) 2 SCALE 713 : (1983) 4 SCC 225
Constitution of India, 1950 — Article 136, 14, 226
Supreme Court02 Aug 1983Dismissed
Mrs. Aruna Basu Mullick Vs Mrs. Dorothea Mitra
Supreme Court Of India · AIR 1983 SC 916 : (1983) 2 SCALE 52 : (1983) 3 SCC 522 : (1983) 3 SCR 516
Civil Procedure Code, 1908 (CPC) — Section 47Special Marriage Act, 1954 — Section 37, 37(2)
Supreme Court01 Aug 1983
Rudul Sah Vs State of Bihar and Another
Supreme Court Of India · AIR 1983 SC 1086 : (1983) CriLJ 1644 : (1983) 2 SCALE 103 : (1983) 4 SCC 141 : (1983) 3 SCR 508
Constitution of India, 1950 — Article 21, 32
Supreme Court29 Jul 1983Dismissed
S. Kannan and Others Vs Secretary, Karnataka State Road Transport Authority
Supreme Court Of India · AIR 1983 SC 1065 : (1983) 2 SCALE 212 : (1984) 1 SCC 375 : (1983) 3 SCR 740
Constitution of India, 1950 — Article 134, 32Motor Vehicles Act, 1939 — Section 44, 62, 63(7)
Supreme Court28 Jul 1983allowed
Assistant Collector of Customs (Prevention) Bombay Vs Babu Miya Sheikh Imam and Others
Supreme Court Of India · AIR 1983 SC 974 : (1983) CriLJ 1494 : (1985) 5 ECC 189 : (1983) 13 ELT 1666 : (1983) 2 SCALE 33 : (1983) 3 SCC 447 : (1983) 3 SCR 500
Customs Act, 1962 — Section 135(1)Imports and Exports (Control) Act, 1947 — Section 3Penal Code, 1860 (IPC) — Section 120B
Supreme Court28 Jul 1983Disposed Of
Swadeshi Polytex Ltd. Vs Income Tax Officer, Ghaziabad
Supreme Court Of India · AIR 1983 SC 977 : (1983) 3 CompLJ 48 : (1983) 144 ITR 171 : (1983) 2 SCALE 406 : (1984) 1 SCC 190
Companies Act, 1956 — Section 397Income Tax Act, 1961 — Section 142(2A), 144
Supreme Court25 Jul 1983Allowed
Bhagwan Dass Arora Vs First Additional District Judge, Rampur and Others
Supreme Court Of India · AIR 1983 SC 954 : (1983) 2 SCALE 40 : (1983) 4 SCC 1 : (1983) 3 SCR 493
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 145Constitution of India, 1950 — Article 136Stamp Act, 1899 — Article 57
Supreme Court22 Jul 1983allowed
N.R. Srinivasa Iyer Vs New India Assurance Co. Ltd., Madras and Others
Supreme Court Of India · (1983) ACJ 719 : AIR 1983 SC 899 : (1983) 54 CompCas 711 : (1983) 2 CompLJ 309 : (1983) 2 SCALE 44 : (1983) 3 SCC 458 : (1983) 3 SCR 479
Contract Act, 1872 — Section 148, 150, 151
Supreme Court21 Jul 1983Dismissed
Jharia Vs State of Rajasthan and Another
Supreme Court Of India · AIR 1983 SC 1090 : (1983) 2 SCALE 78 : (1983) 4 SCC 7 : (1983) 3 SCR 475
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136, 32Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court21 Jul 1983Dismissed
Commissioner of Income Tax, Bombay City-III Vs Shantilal P. Ltd.
Supreme Court Of India · AIR 1983 SC 952 : (1983) 2 CompLJ 305 : (1983) 35 CTR 395 : (1983) 144 ITR 57 : (1983) 2 SCALE 37 : (1983) 3 SCC 561 : (1983) 3 SCR 470
Income Tax Act, 1961 — Section 43(5)
Supreme Court21 Jul 1983
Miss Marie Andre Leclerc Vs State (Delhi Administration) and Others
Supreme Court Of India · AIR 1983 SC 1092 : (1983) CriLJ 1445 : (1983) 2 Crimes 590 : (1983) 2 SCALE 166 : (1984) 2 SCC 443