Supreme Court18 Nov 1982Allowed
Vishnu Chandra Vs Chandrika Prasad Agarwal and Others
Supreme Court Of India · AIR 1983 SC 523 : (1982) 2 SCALE 1078 : (1983) 1 SCC 22 : (1982) 14 UJ 882
Partnership Act, 1932 — Section 32, 32(1), 44
COURT ARCHIVE
Supreme Court Of India judgments, 1982
227 judgments · page 3 of 12
Supreme Court17 Nov 1982Disposed Of
Board of Trustees of the Port of Bombay Vs Dilipkumar Raghavendranath Nadkarni and Others
Supreme Court Of India · AIR 1983 SC 109 : (1983) 1 LLJ 1 : (1983) MhLj 1 : (1983) MPLJ 1 : (1982) 2 SCALE 1097 : (1983) 1 SCC 124 : (1983) 1 SCR 828 : (1983) 1 SLJ 256 : (1982) 14 UJ 897
Bombay Port Trust Employees (Conduct) Regulations, 1975 — Regulation 12(8)Constitution of India, 1950 — Article 21
Supreme Court17 Nov 1982Allowed
Municipal Corporation of Delhi Vs Man Mohan Lal and Another
Supreme Court Of India · AIR 1983 SC 506 : (1983) CriLJ 855 : (1982) 2 SCALE 1190 : (1984) 1 SCC 670
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 2(1), 20, 7
Supreme Court17 Nov 1982Allowed
Prem Thakur Vs State of Punjab
Supreme Court Of India · AIR 1983 SC 61 : (1983) CriLJ 155 : (1983) 1 Crimes 141 : (1982) 2 SCALE 1057 : (1982) 3 SCC 462 : (1983) 1 SCR 822 : (1983) 15 UJ 3
Penal Code, 1860 (IPC) — Section 201, 302
Supreme Court16 Nov 1982Disposed Of
Harcharan Vs State of Haryana
Supreme Court Of India · AIR 1983 SC 43 : (1982) 2 SCALE 1075 : (1982) 3 SCC 408 : (1982) 14 UJ 832
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Land Acquisition Act, 1894 — Section 4
Supreme Court12 Nov 1982Disposed Of
Yogender Kumar Vs Delhi Administration and Another
Supreme Court Of India · (1982) 2 SCALE 1096 : (1982) 3 SCC 506 : (1983) 15 UJ 19
Supreme Court11 Nov 1982Allowed
Mrs Labhkuwar Bhagwani Shaha and Others Vs Janardhan Mahadeo Kalan and Another
Supreme Court Of India · AIR 1983 SC 535 : (1982) 2 SCALE 1342 : (1982) 3 SCC 514
Constitution of India, 1950 — Article 227
Supreme Court11 Nov 1982Disposed Of
Abdul Zabbar Vs State of Rajasthan and Others
Supreme Court Of India · AIR 1983 SC 505 : (1983) CriLJ 853 : (1982) 2 SCALE 1114 : (1984) 1 SCC 443
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
Supreme Court10 Nov 1982Dismissed
Har Avtar Singh Vs State of Punjab
Supreme Court Of India · (1982) 2 SCALE 1376(1) : (1982) 3 SCC 483 : (1982) 14 UJ 827
Land Acquisition Act, 1894 — Section 4
Supreme Court10 Nov 1982Dismissed
Chandigarh Paper Board Mills Private Limited Vs Chief Commissioner, Union Territory of Chandigarh and Others
Supreme Court Of India · (1982) 2 SCALE 1104(1) : (1982) 2 SCALE 1104 : (1982) 3 SCC 507 : (1982) 14 UJ 874
Supreme Court10 Nov 1982Dismissed
Mirza Iqbal Hussain through Askari Begum Vs State of Uttar Pradesh
Supreme Court Of India · (1983) 7 ACR 2 : AIR 1983 SC 60 : (1982) 2 SCALE 1081 : (1982) 3 SCC 516 : (1983) 15 UJ 41
Criminal Procedure Code, 1973 (CrPC) — Section 4(2), 452, 452(1)Prevention of Corruption Act, 1947 — Section 5
Supreme Court10 Nov 1982Dismissed
Mirza Iqbal Hussain through Askari Begum Vs State of U.P.
Supreme Court Of India · (1982) 11 SC CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 4(2), 452, 452(1)Prevention of Corruption Act, 1947 — Section 5(1)
Supreme Court09 Nov 1982Disposed Of
A. Raveendrababu Vs Devaki Vijayamma and Another
Supreme Court Of India · (1982) 2 SCALE 1070 : (1982) 3 SCC 477 : (1983) 15 UJ 67
Supreme Court09 Nov 1982Dismissed
B.S. Sambhu Vs T.S. Krishnaswamy
Supreme Court Of India · (1983) 7 ACR 7 : AIR 1983 SC 64 : (1983) CriLJ 158 : (1983) 1 Crimes 914 : (1982) 2 SCALE 1071 : (1983) 1 SCC 11 : (1983) 15 UJ 39
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 323, 499, 502
Supreme Court09 Nov 1982Dismissed
Mehar Chand Vs State of Rajasthan
Supreme Court Of India · (1982) 2 SCALE 1105 : (1982) 3 SCC 373
Penal Code, 1860 (IPC) — Section 302
Supreme Court09 Nov 1982Disposed Of
State of Karnataka Vs Khaja Hussain
Supreme Court Of India · (1982) 2 SCALE 1073 : (1982) 3 SCC 456 : (1983) 15 UJ 36
Criminal Procedure Code, 1973 (CrPC) — Section 227
Supreme Court09 Nov 1982Dismissed
State of Andhra Pradesh Vs P. Jagannadhan and Others
Supreme Court Of India · (1982) 2 SCALE 1365 : (1982) 3 SCC 365 : (1983) 15 UJ 38
Supreme Court09 Nov 1982Dismissed
Praveen Kumar Vs State of Punjab
Supreme Court Of India · (1983) 7 ACR 11
Penal Code, 1860 (IPC) — Section 302, 304, 34
Supreme Court08 Nov 1982
S.P. Mittal Vs Union of India (UOI) and Others
Supreme Court Of India · (1983) 1 SCC 51
Auroville (Emergency Provisions) Act, 1980 — Section 11, 2, 3, 4(2), 5(5)Charitable Endowments Act, 1890 — Section 2Constitution of India, 1950 — Article 13, 14, 15(1), 15(2), 16
Supreme Court04 Nov 1982Allowed
Heramba Brahma and Another Vs State of Assam
Supreme Court Of India · AIR 1982 SC 1595 : (1983) CriLJ 149 : (1983) 1 Crimes 150 : (1982) 2 SCALE 992 : (1982) 3 SCC 351 : (1983) 15 UJ 10
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 120B, 302, 304, 34