COURT ARCHIVE

Supreme Court Of India judgments, 1978

396 judgments · page 9 of 20

Supreme Court12 Sept 1978Allowed

Chief Justice of Andhra Pradesh and Others Vs L.V.A. Dixitulu and Others High Court of Andhra Pradesh and Others Vs V.V.S. Krishnamurthy and Others

Supreme Court Of India · AIR 1979 SC 193 : (1979) LabIC 1672 : (1979) 2 SCC 34 : (1979) 1 SCR 26

Constitution of India, 1950 — Article 226, 229, 235, 311, 371D

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Supreme Court12 Sept 1978Dismissed

Mahant Srinivas Ramanuj Das Vs Agricultural Income Tax Officer, Puri and Another

Supreme Court Of India · AIR 1978 SC 1736(1) : AIR 1978 SC 1736 : (1978) 115 ITR 153 : (1978) 4 SCC 315 : (1979) 1 SCR 656 : (1978) 10 UJ 782

Constitution of India, 1950 — Article 14Mussalman Wakf Validating Act, 1913 — Section 3Orissa Agricultural Income Tax Act, 1947 — Section 16, 8(1), 9

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Supreme Court12 Sept 1978Dismissed

Kailash and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1979 SC 1711 : (1979) CriLJ 1322 : (1979) 1 SCC 221 : (1978) SCC(Cri) 601 : (1978) 10 UJ 937

Penal Code, 1860 (IPC) — Section 302, 304, 34

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Supreme Court11 Sept 1978Allowed

Rt. Rev. Msgr. Mark Netto Vs State of Kerala and Others

Supreme Court Of India · AIR 1979 SC 83 : (1979) 1 SCC 23 : (1979) 1 SCR 609 : (1978) 10 UJ 761

Constitution of India, 1950 — Article 30Kerala Education Rules, 1959 — Rule 12

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Supreme Court11 Sept 1978Dismissed

Basti Sugar Mills Co. Ltd. Vs State of Uttar Pradesh and Another

Supreme Court Of India · AIR 1979 SC 262 : (1978) 37 FLR 265 : (1979) LabIC 129 : (1978) 2 LLJ 412 : (1979) 2 SCC 88 : (1979) 1 SCR 590

Contract Act, 1872 — Section 2Payment of Bonus Act, 1965 — Section 21, 34, 34(1)Uttar Pradesh Industrial Disputes Act, 1947 — Section 3

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Supreme Court08 Sept 1978Dismissed

Maulana Shamsuddin Vs Khushilal and Others

Supreme Court Of India · AIR 1978 SC 1740 : (1979) JLJ 212 : (1979) 1 SCC 121 : (1979) 1 SCR 582 : (1978) 10 UJ 723

Bhopal State Land Revenue Act, 1932 — Section 167, 194, 2(15), 2(21), 2(5)

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Supreme Court08 Sept 1978Allowed

Union of India (UOI) Vs City Municipal Council, Bellary

Supreme Court Of India · AIR 1978 SC 1803 : (1979) 2 SCC 1 : (1979) 1 SCR 573 : (1978) 10 UJ 732

Constitution of India, 1950 — Article 285(1), 285(2)

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Supreme Court07 Sept 1978Disposed Of

Northern India Caterers (India) Ltd. Vs Lt. Governor of Delhi

Supreme Court Of India · AIR 1978 SC 1591 : (1978) 4 SCC 36 : (1979) 1 SCR 557 : (1978) 42 STC 386

Bengal Finance (Sales Tax) Act, 1941 — Section 21(3)

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Supreme Court07 Sept 1978Dismissed

Rau Bhagwanta Hargude and Another Vs The State of Maharashtra

Supreme Court Of India · AIR 1979 SC 1224 : (1979) CriLJ 1022 : (1979) 1 SCC 211 : (1978) SCC(Cri) 600

Penal Code, 1860 (IPC) — Section 304

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Supreme Court07 Sept 1978Allowed

Hindustan Tin Works Pvt. Ltd. Vs The Employees of Hindustan Tin Works Pvt. Ltd. and Others

Supreme Court Of India · AIR 1979 SC 75 : (1978) 37 FLR 240 : (1978) 2 LLJ 474 : (1979) 2 SCC 80 : (1979) 1 SCR 563 : (1978) 10 UJ 712

Constitution of India, 1950 — Article 136Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K

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Supreme Court06 Sept 1978Allowed

Porritts and Spencer (Asia) Ltd. Vs State of Haryana

Supreme Court Of India · AIR 1979 SC 300 : (1980) CENCUS 397 : (1989) 25 ECR 443 : (1983) 13 ELT 1607 : (1979) 1 SCC 82 : (1979) 1 SCR 545 : (1978) 42 STC 433 : (1978) 10 UJ 697

Punjab General Sales Tax Act, 1948 — Section 6

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Supreme Court06 Sept 1978Allowed

D. Nataraja Mudaliar Vs The State Transport Authority, Madras

Supreme Court Of India · AIR 1979 SC 114 : (1979) 27 BLJR 1 : (1978) 4 SCC 290 : (1979) 1 SCR 551 : (1978) 10 UJ 708

Motor Vehicles Act, 1939 — Section 58, 64

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Supreme Court04 Sept 1978Partly Allowed

Sadhu Singh alias Surya Pratap Singh Vs State of U.P.

Supreme Court Of India · AIR 1978 SC 1506 : (1978) 4 SCC 428 : (1979) SCC(Cri) 49

Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court02 Sept 1978Disposed Of

Sadhu Singh (Deceased) and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1979 SC 1609 : (1979) 3 SCR 1279

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19, 4Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 102, 16, 3, 4, 49East Punjab Evacuees (Administration of Property) Act, 1

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Supreme Court02 Sept 1978Allowed

Sentinel Rolling Shutters and Engineering Company (Pvt.) Ltd. Vs The Commissioner of Sales Tax

Supreme Court Of India · AIR 1978 SC 1747 : (1978) 4 SCC 260 : (1979) 1 SCR 644 : (1978) 42 STC 409 : (1978) 10 UJ 766

Constitution of India, 1950 — Article 3

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Supreme Court01 Sept 1978Dismissed

State of Kerala Vs Vijaya Stores

Supreme Court Of India · AIR 1979 SC 355 : (1979) 116 ITR 15(1) : (1978) 4 SCC 41 : (1979) 1 SCR 538 : (1978) 42 STC 418 : (1978) 10 UJ 728

Income Tax Act, 1922 — Section 33(4)Kerala General Sales Tax Act, 1963 — Section 39(2), 39(4)

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Supreme Court31 Aug 1978Allowed

Modan Singh Vs State of Rajasthan

Supreme Court Of India · AIR 1978 SC 1511 : (1978) 4 SCC 435 : (1979) SCC(Cri) 56

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Supreme Court31 Aug 1978Dismissed

Charles Sobraj Vs Supdt. Central Jail, Tihar, New Delhi

Supreme Court Of India · AIR 1978 SC 1514 : (1978) CriLJ 1534 : (1978) 4 SCC 104 : (1978) SCC(Cri) 542 : (1979) 1 SCR 512

Constitution of India, 1950 — Article 14, 19, 19(1), 19(5), 21

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Supreme Court31 Aug 1978Allowed

Shiv Chand Vs Ujagar Singh and Another

Supreme Court Of India · AIR 1978 SC 1583 : (1978) 4 SCC 152 : (1979) 1 SCR 520 : (1978) 10 UJ 705

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151

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Supreme Court31 Aug 1978Allowed

Bhajan Singh and Others Vs The State of Punjab

Supreme Court Of India · AIR 1978 SC 1759 : (1979) CriLJ 7 : (1978) 4 SCC 77 : (1978) SCC(Cri) 515 : (1979) 1 SCR 527 : (1978) 10 UJ 737

Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 325

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