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COURT ARCHIVE

Supreme Court Of India judgments, 1978

396 judgments · page 14 of 20

Supreme Court19 Apr 1978Dismissed

Nand Kishore Prasad Vs State of Bihar and Others

Supreme Court Of India · AIR 1978 SC 1277 : (1978) 26 BLJR 280 : (1978) 2 LLJ 84 : (1978) 3 SCC 366 : (1978) 3 SCR 708 : (1978) 1 SLJ 591 : (1978) 10 UJ 395

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 409, 466, 468, 474
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Supreme Court18 Apr 1978Disposed Of

Ram Parkash Sharma Vs State of Haryana

Supreme Court Of India · (1977) ACR 380 : AIR 1978 SC 1282 : (1978) CriLJ 1120 : (1978) 2 SCC 491 : (1978) SCC(Cri) 309 : (1978) 3 SCR 691 : (1978) ShimLC 405

Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457
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Supreme Court11 Apr 1978Dismissed

Baru Vs Dalip Singh and Others

Supreme Court Of India · AIR 1978 SC 1391 : (1979) 1 SCC 29 : (1978) 10 UJ 347

Northern Area Canal and Drainage Act, 1873 — Section 30A(1), 30B(3)
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Supreme Court07 Apr 1978

Bangalore Water Supply and Sewerage Board Vs A. Rajappa and Others

Supreme Court Of India · AIR 1978 SC 969 : AIR 1978 SC 548 : (1978) 36 FLR 266 : (1978) 2 LLJ 73 : (1978) 1 LLJ 349 : (1978) 2 SCC 213 : (1978) 3 SCR 207

Constitution Of India, 1950 — Article 4, 6, 12, 19(1)(g), 38, 39, 43, 46, 298, 309, 310, 311Industrial Disputes Act, 1947 — Section 2, 2(a), 2(f), 2(g), 2(j), 2(k), 2(m), 2(n), 2(n)(vi), 2(rr), 2(s), 10, 22
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Supreme Court07 Apr 1978Allowed

Nandini Satpathy Vs P.L. Dani and Another

Supreme Court Of India · AIR 1978 SC 1025 : (1978) CriLJ 968 : (1978) 2 SCC 424 : (1978) SCC(Cri) 236 : (1978) 3 SCR 608

Constitution of India, 1950 — Article 20(3), 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 160, 160(1), 161, 161(1), 161(2)Evidence Act, 1872 — Section 26
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Supreme Court06 Apr 1978Dismissed

Sone Lal and Others Vs The State of U.P.

Supreme Court Of India · (1977) ACR 273 : AIR 1978 SC 1142 : (1978) CriLJ 1122 : (1978) 4 SCC 302 : (1978) SCC(Cri) 587 : (1978) 10 UJ 439

Criminal Procedure Code, 1973 (CrPC) — Section 313, 379, 395Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
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Supreme Court04 Apr 1978Dismissed

Bajaya Vs Gopikabai and Another

Supreme Court Of India · AIR 1978 SC 793 : (1978) MhLj 411 : (1978) MPLJ 426 : (1978) 2 SCC 542 : (1978) 3 SCR 561 : (1978) 10 UJ 463

Hindu Succession Act, 1956 — Section 15(2), 8Madhya Pradesh Land Revenue Code, 1954 — Section 151
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