Supreme Court26 Oct 1976dismissed
Muthangi Ayyanna Vs Muthangi Jaggarao and Others
Supreme Court Of India · AIR 1977 SC 292 : (1977) 1 SCC 241
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7, 100, 101
COURT ARCHIVE
Supreme Court Of India judgments, 1976
517 judgments · page 7 of 26
Supreme Court25 Oct 1976Allowed
Mc Dowell and Company Ltd. Vs Commercial Tax Officer VII Circle, Hyderabad
Supreme Court Of India · AIR 1977 SC 1459 : (1977) 1 SCC 441 : (1977) 1 SCR 914 : (1977) 39 STC 151
Andhra Pradesh Distillery Rules, 1970 — Rule 3, 4, 5, 6, 67Andhra Pradesh Excise Act, 1968 — Section 21, 28, 65Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)
Supreme Court25 Oct 1976Allowed
Smt. Jaswant Kaur Vs Smt. Amrit Kaur and Others
Supreme Court Of India · AIR 1977 SC 74 : (1977) 1 SCC 369 : (1977) 1 SCR 925
Indian Succession Act, 1925 — Section 63, 70Evidence Act, 1872 — Section 4, 8, 14(1), 63
Supreme Court20 Oct 1976Disposed Of
Chandra Kumar Sah and Another Vs Girdhar Das and Others
Supreme Court Of India · (1977) AWC 89
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1976 — Section 27Uttar Pradesh
Supreme Court20 Oct 1976Disposed Of
Girdhar Das and Others Vs The District Judge, Varanasi and Others Chandra Kumar Shah and Another Vs Girdhar Das and Others
Supreme Court Of India · AIR 1977 SC 678 : (1977) 1 SCC 3
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1976 — Section 21, 27Uttar Pradesh Urb
Supreme Court20 Oct 1976dismissed
Seth Loonkaran Sethiya and Others Vs Mr. Ivan E. John and Others
Supreme Court Of India · AIR 1977 SC 336 : (1977) 1 SCC 379 : (1977) 1 SCR 853
Partnership Act, 1932 — Section 40, 69
Supreme Court20 Oct 1976Allowed
Shri Rustamji Nasarvanji Dangor Vs Shri Jeram Kunverji Ganatra and Others
Supreme Court Of India · AIR 1977 SC 82 : (1977) 18 GLR 370 : (1976) 4 SCC 500 : (1977) 1 SCR 884 : (1976) 8 UJ 881
Gujarat Municipalities Act, 1963 — Section 11(2), 11(3)(A), 38(1), 45, 49
Supreme Court20 Oct 1976Allowed
The South Gujarat Roofing Tiles Manufacturers Association and Another Vs The State of Gujarat and Another
Supreme Court Of India · AIR 1977 SC 90 : (1977) GLR 688 : (1976) 4 SCC 601 : (1977) 1 SCR 878 : (1976) 8 UJ 912
Supreme Court20 Oct 1976dismissed
Vijayawada Municipal Council Vs Andhra Pradesh State Electricity Board and Another
Supreme Court Of India · AIR 1977 SC 86 : (1976) 4 SCC 548 : (1977) 1 SCR 846 : (1976) 8 UJ 895
Andhra Pradesh (Andhra Area) Electricity Supply Undertaking (Acquisition) Act, 1954 — Section 10(2), 5(3), 6(2)
Supreme Court20 Oct 1976dismissed
Patel Jethabhai Chatur Vs State of Gujarat
Supreme Court Of India · AIR 1977 SC 294 : (1977) 18 GLR 360 : (1976) 4 SCC 522 : (1977) 1 SCR 872
Bombay Prohibition Act, 1949 — Section 66Constitution of India, 1950 — Article 136
Supreme Court20 Oct 1976dismissed
The Commissioner for Hindu Religious and Charitable Endowments, Mysore Vs Sri Ratnavarma Heggade, (Deceased) by his Lrs.
Supreme Court Of India · AIR 1977 SC 1848 : (1977) 1 SCC 525 : (1977) 1 SCR 889
Madras Hindu Religious Endowments Act, 1926 — Section 2, 84(1), 9(11), 9(12)
Supreme Court19 Oct 1976Dismissed
Madhavamani Transport (P) Ltd. Vs Vasavi Transport Co., Madukkur and Others Madhavamani Transport (P) Ltd. Vs N. Sundaresa Thevar and Another
Supreme Court Of India · AIR 1977 SC 416 : (1976) 4 SCC 515 : (1976) 8 UJ 880
Motor Vehicles Act, 1988 — Section 43A
Supreme Court19 Oct 1976Dismissed
Union of India and Others Vs State of Mysore
Supreme Court Of India · AIR 1977 SC 127 : (1977) 1 ELT 26 : (1977) 1 KarLJ 28 : (1976) 4 SCC 531 : (1977) 1 SCR 842 : (1976) 8 UJ 871
Central Excises and Salt Act, 1944 — Section 3, 3(1), 3(1A)
Supreme Court19 Oct 1976dismissed
Girdhari Lal (Dead) by Lrs. Vs Hukam Singh and Others
Supreme Court Of India · AIR 1977 SC 129 : (1977) 3 SCC 347 : (1976) 8 UJ 885
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6, 6(2)Transfer of Property Act, 1882 — Section 109
Supreme Court19 Oct 1976Dismissed
Mirdad and Others Vs Board of Revenue and Others
Supreme Court Of India · AIR 1977 SC 94 : (1977) RD 260 : (1977) 3 SCC 341 : (1976) 8 UJ 888
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 136Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 240H
Supreme Court18 Oct 1976Dismissed
STATE OF UTTAR PRADESH and Another Vs M/S. KORES (INDIA) LTD.
Supreme Court Of India · (1977) 6 CTR 7(2) : (1976) 4 SCC 477
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
Supreme Court18 Oct 1976Allowed
Abdul Hamid Vs The Vii Additional District and Sessions Judge, Kanpur and Others
Supreme Court Of India · AIR 1977 SC 1912 : (1977) 1 SCC 5
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
Supreme Court15 Oct 1976Dismissed
State of Punjab and Others Vs Labhu Ram and Others
Supreme Court Of India · AIR 1977 SC 98 : (1976) LabIC 1782 : (1977) 1 LLJ 298 : (1976) 4 SCC 339 : (1977) 1 SCR 832 : (1976) 8 UJ 905
Punjab Civil Services Rules (Volume I) — Rule 2.49, 3.1
Supreme Court15 Oct 1976Disposed Of
Lakhanlal and Others Vs The State of Orissa and Others
Supreme Court Of India · AIR 1977 SC 722 : (1976) 4 SCC 660 : (1977) 1 SCR 811
Bihar and Orissa Excise Act, 1915 — Section 22, 22(1), 22(2), 29, 7(1)
Supreme Court15 Oct 1976Allowed
Union of India (UOI) Vs Dr. R.D. Nanjiah and Others
Supreme Court Of India · AIR 1977 SC 161 : (1977) 1 LLJ 294 : (1976) 4 SCC 412 : (1977) 1 SCR 827 : (1977) 1 SLJ 17 : (1976) 8 UJ 908
States Reorganisation Act, 1956 — Section 115