COURT ARCHIVE

Supreme Court Of India judgments, 1973

433 judgments · page 15 of 22

Supreme Court23 Apr 1973Allowed

Durai Muthuswami Vs N. Nachiappan and Others

Supreme Court Of India · AIR 1973 SC 1419 : (1974) 1 AnWR 88 : (1973) 2 SCC 45 : (1974) 1 SCR 40 : (1973) 5 UJ 683

Representation of the People Act, 1951 — Section 100, 100(1), 101, 81, 83

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Supreme Court23 Apr 1973Dismissed

The Workmen of Government Silk Weaving Factory, Mysore Vs The Presiding Officer, Industrial Tribunal, Bangalore and Others

Supreme Court Of India · AIR 1973 SC 1423 : (1973) 2 LLJ 144 : (1973) 2 SCC 134 : (1973) 5 UJ 669

Constitution of India, 1950 — Article 226

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Supreme Court23 Apr 1973Allowed

R. Chandran Vs M.V. Marappan

Supreme Court Of India · AIR 1973 SC 2362 : (1973) 2 SCC 166 : (1974) 1 SCR 46 : (1973) 5 UJ 659

Constitution of India, 1950 — Article 173, 326Madras Village Panchayats Act, 1950 — Section 20

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Supreme Court23 Apr 1973Dismissed

Ratan Lal Goenka Vs Madhab Prasad Goenka and Others

Supreme Court Of India · AIR 1974 SC 2299 : (1973) 2 SCC 642 : (1973) 5 UJ 676

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Supreme Court19 Apr 1973Allowed

Sambhu Nath Sarkar Vs The State of West Bengal and Others

Supreme Court Of India · AIR 1973 SC 1425 : (1973) 1 SCC 856 : (1973) SCC(Cri) 618 : (1974) 1 SCR 1

Constitution of India, 1950 — Article 14, 19, 22Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 110(F)Maintenance of Internal Security Act, 1971 — Section 10, 17, 17A, 17A(1), 17A(2)

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Supreme Court19 Apr 1973Dismissed

Industrial Trust Ltd. Vs Commissioner of Income Tax, Delhi (Central and Rajasthan)

Supreme Court Of India · AIR 1974 SC 1985 : (1973) 91 ITR 550 : (1974) 3 SCC 525

Income Tax Act, 1922 — Section 34, 34(1), 34(1A), 5(2), 5(6)

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Supreme Court18 Apr 1973Allowed

The Commissioner of Sales Tax, Madhya Pradesh Vs H.M. Esufali, H.M. Abdulali, Siyaganj, Main Road, Indore

Supreme Court Of India · AIR 1973 SC 2266 : (1973) 90 ITR 271 : (1973) 18 MPLJ 858 : (1973) 2 SCC 137 : (1973) 3 SCR 1005 : (1973) 32 STC 77

Madhya Pradesh General Sales Tax Act, 1958 — Section 18(4), 19, 19(1)Madhya Pradesh General Sales Tax Rules, 1959 — Rule 33, 33(1)

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Supreme Court18 Apr 1973Dismissed

Damodar Valley Corporation Vs Workmen

Supreme Court Of India · AIR 1973 SC 2292 : (1973) 27 FLR 1 : (1973) LabIC 1035 : (1973) 2 LLJ 136 : (1974) 3 SCC 57 : (1973) 3 SCR 994

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Supreme Court18 Apr 1973dismissed

P. Malaichami Vs M. Andi Ambalam and Others

Supreme Court Of India · AIR 1973 SC 2077 : (1973) 2 SCC 170 : (1973) 3 SCR 1016

Representation of the People Act, 1951 — Section 97

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Supreme Court18 Apr 1973Dismissed

Dharam Das and Others Vs State of U.P.

Supreme Court Of India · AIR 1973 SC 2195 : (1973) CriLJ 1181 : (1973) 2 SCC 216 : (1973) SCC(Cri) 765 : (1973) 5 UJ 656

Criminal Procedure Code, 1898 (CrPC) — Section 417, 417(3)Penal Code, 1860 (IPC) — Section 203, 302, 323, 34

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Supreme Court18 Apr 1973Allowed

Commissioner of Sales Tax, M.P. Vs H.M. Esufali

Supreme Court Of India · (1973) 04 SC CK 0033

Central Sales Tax Act, 1956 — Section 9(3)Madhya Pradesh General Sales Tax Act, 1958 — Section 19, 19(1), 33, 44

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Supreme Court17 Apr 1973Dismissed

Ramjas Vs State of U.P.

Supreme Court Of India · (1973) 2 SCC 8 : (1973) SCC(Cri) 720 : (1973) 5 UJ 654

Penal Code, 1860 (IPC) — Section 307, 34

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Supreme Court16 Apr 1973Dismissed

State of Uttar Pradesh and Another Vs Annapurna Biscuit Mfg. Company

Supreme Court Of India · AIR 1973 SC 1333 : (1974) 3 SCC 121 : (1973) 3 SCR 987 : (1973) 32 STC 1

Bihar Sales Tax Act, 1944 — Section 20AConstitution of India, 1950 — Article 132, 133, 136, 137, 226Hyderabad General Sales Tax Act, 1950 — Section 11(2)

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Supreme Court16 Apr 1973Allowed

Pravara Sahakari Sakhar Karkhana Ltd. Vs Commissioner of Income Tax, Poona

Supreme Court Of India · AIR 1975 SC 13 : (1974) 94 ITR 321 : (1974) 4 SCC 846

Constitution of India, 1950 — Article 136Income Tax Act, 1922 — Section 66(1), 66(2)

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Supreme Court16 Apr 1973Disposed Of

Lakshmi Kant Jha Vs Commissioner of Wealth Tax, Bihar and Orissa

Supreme Court Of India · AIR 1973 SC 2258 : (1975) 23 BLJR 242 : (1973) 90 ITR 97 : (1974) 3 SCC 126 : (1973) 3 SCR 973

Wealth Tax Act, 1957 — Section 5(1)

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Supreme Court12 Apr 1973Allowed

Trimbak Narayan Hardas Vs Babulal Motaji and Others

Supreme Court Of India · AIR 1973 SC 1363 : (1973) 2 SCC 154

Transfer of Property Act, 1882 — Section 55(6)

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Supreme Court12 Apr 1973Dismissed

Amanullah Vs State of U.P.

Supreme Court Of India · AIR 1973 SC 1370 : (1973) CriLJ 1140 : (1973) 2 SCC 81 : (1973) SCC(Cri) 747

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 418, 421Penal Code, 1860 (IPC) — Section 304, 323, 34

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Supreme Court12 Apr 1973Dismissed

The Saraspur Mills Co. Ltd. Vs Ramanlal Chimanlal and Others

Supreme Court Of India · AIR 1973 SC 2297 : (1973) 26 FLR 294 : (1973) 14 GLR 948 : (1973) LabIC 1040 : (1973) 2 LLJ 130 : (1974) 3 SCC 66 : (1973) 3 SCR 967 : (1973) 5 UJ 672

Bombay Industrial Relations Act, 1946 — Section 3(13)

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Supreme Court11 Apr 1973Allowed

Wasting House Saxby Farmer Vs Workmen

Supreme Court Of India · AIR 1973 SC 1442 : (1973) 26 FLR 333 : (1973) LabIC 1122 : (1973) 2 LLJ 126 : (1973) 2 SCC 150 : (1973) 5 UJ 573

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Supreme Court11 Apr 1973Dismissed

Sri Ramamohan Motor Service Vs Commissioner of Income Tax, Hyderabad

Supreme Court Of India · AIR 1973 SC 1445 : AIR 1973 SC 1245 : (1973) 89 ITR 274 : (1974) 3 SCC 116 : (1973) 3 SCR 959 : (1973) 5 UJ 648

Partnership Act, 1932 — Section 30

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