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Supreme Court Of India judgments, 1973

433 judgments · page 13 of 22

Supreme Court01 May 1973Allowed

Akalu Ahir and Others Vs Ramdeo Ram

Supreme Court Of India · AIR 1973 SC 2145 : (1974) 22 BLJR 783 : (1973) CriLJ 1404 : (1974) 7 PLJR 209 : (1973) 2 SCC 583 : (1973) SCC(Cri) 903 : (1974) 1 SCR 130

Criminal Procedure Code, 1898 (CrPC) — Section 272, 404, 407, 417, 417(5), 435, 439Penal Code, 1860 (IPC) — Section 109, 307
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Supreme Court01 May 1973Dismissed

Mansoor Khan and Others Vs State of U.P. and Others

Supreme Court Of India · AIR 1973 SC 2548 : (1973) 2 SCC 227 : (1973) 5 UJ 719

Land Acquisition Act, 1894 — Section 17(1), 55, 5AUttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 31, 31(3), 49, 6Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 5A
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Supreme Court01 May 1973Allowed

The State of Rajasthan Vs Tarachand Jain

Supreme Court Of India · AIR 1973 SC 2131 : (1973) CriLJ 1396 : (1974) 3 SCC 72 : (1973) SCC(Cri) 774 : (1974) 1 SCR 146 : (1973) WLN 496

Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 148, 161, 323, 324, 325
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Supreme Court01 May 1973Dismissed

V.N. Kamdar and Another Vs Municipal Corporation of Delhi

Supreme Court Of India · AIR 1973 SC 2246 : (1973) 2 SCC 207 : (1973) SCC(Cri) 783 : (1974) 1 SCR 157 : (1973) 5 UJ 699

Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235, 236, 237Prevention of Food Adulteration Act, 1954 — Section 19(3), 20, 20A
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Supreme Court27 Apr 1973Dismissed

Tata Iron and Steel Co. Ltd. Vs Their Workmen

Supreme Court Of India · AIR 1973 SC 1401 : (1974) 22 BLJR 167 : (1973) 26 FLR 454 : (1973) LabIC 1117 : (1973) 2 LLJ 153 : (1974) 3 SCC 154 : (1973) 5 UJ 730

Industrial Disputes Act, 1947 — Section 10
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Supreme Court26 Apr 1973Dismissed

Ranbir and Others Vs State of Punjab

Supreme Court Of India · AIR 1973 SC 1409 : (1973) 2 SCC 444 : (1973) SCC(Cri) 858 : (1974) 1 SCR 102

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 148, 149, 307, 325, 364
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Supreme Court26 Apr 1973Dismissed

Holar Vs State of Haryana

Supreme Court Of India · AIR 1973 SC 1413 : (1973) 2 SCC 430 : (1973) SCC(Cri) 826

Penal Code, 1860 (IPC) — Section 109, 417, 419, 420, 467
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Supreme Court26 Apr 1973Dismissed

Amar Singh Vs State on Haryana

Supreme Court Of India · AIR 1973 SC 2221 : (1973) CriLJ 1409 : (1974) 3 SCC 81 : (1973) SCC(Cri) 789 : (1973) 5 UJ 680

Penal Code, 1860 (IPC) — Section 149, 302, 34
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