Supreme Court03 Feb 1972Dismissed
Firoj Farukee Vs The State of West Bengal
Supreme Court Of India · AIR 1972 SC 2141 : (1973) 3 SCC 903 : (1973) SCC(Cri) 571 : (1972) 4 UJ 687
COURT ARCHIVE
Supreme Court Of India judgments, 1972
607 judgments · page 27 of 31
Supreme Court03 Feb 1972Dismissed
Narain Das and Others Vs The Improvement Trust, Amritsar and Another
Supreme Court Of India · AIR 1972 SC 865 : (1973) 2 SCC 265 : (1972) 4 UJ 696
Constitution of India, 1950 — Article 14Punjab Town Improvement Act, 1922 — Section 56
Supreme Court03 Feb 1972Dismissed
Ram Krishna Paul Vs The Government of West Bengal and Others
Supreme Court Of India · AIR 1972 SC 863 : (1972) CriLJ 649 : (1972) 1 SCC 570 : (1972) SCC(Cri) 334 : (1972) 3 SCR 401
West Bengal (Prevention of Violent Activities) Act, 1970 — Section 3
Supreme Court03 Feb 1972Dismissed
Ananta Mukhi alias Ananta Hari Vs The State of West Bengal
Supreme Court Of India · AIR 1972 SC 1256 : (1972) CriLJ 885 : (1972) 1 SCC 580 : (1972) SCC(Cri) 344 : (1972) 3 SCR 379
Criminal Procedure Code, 1898 (CrPC) — Section 110, 3, 3(1), 3(2), 3(2)(15)West Bengal (Prevention of Violent Activities) Act, 1970 — Section 3(2)
Supreme Court02 Feb 1972Allowed
Anal Chandra Banarjee Vs The State of West Bengal
Supreme Court Of India · AIR 1972 SC 1495 : (1972) CriLJ 902 : (1972) 1 SCC 636 : (1972) SCC(Cri) 365 : (1972) 3 SCR 348
Explosive Substances Act, 1908 — Section 6Penal Code, 1860 (IPC) — Section 148, 307, 379
Supreme Court02 Feb 1972Dismissed
N.E. Horo Vs Smt. Jahanara Jaipal Singh
Supreme Court Of India · AIR 1972 SC 1840 : (1972) 1 SCC 771 : (1972) 3 SCR 361
Constitution of India, 1950 — Article 342, 342(1)
Supreme Court02 Feb 1972Dismissed
Shri Kedar Nath Bahl Vs The State of Punjab and Others
Supreme Court Of India · AIR 1972 SC 873 : (1973) 27 FLR 20 : (1974) 3 SCC 21 : (1972) 4 UJ 681
Constitution of India, 1950 — Article 311, 311(2)
Supreme Court02 Feb 1972Dismissed
Bikash Chandra Badury Vs The State of West Bengal
Supreme Court Of India · AIR 1974 SC 590 : (1974) CriLJ 477 : (1973) 3 SCC 874 : (1973) SCC(Cri) 556 : (1972) 4 UJ 679
West Bengal (Prevention of Violent Activities) Act, 1970 — Section 3(1)
Supreme Court01 Feb 1972Allowed
Himalaya House Co. Ltd., Bombay Vs The Chief Controlling Revenue Authority
Supreme Court Of India · AIR 1972 SC 899 : (1972) 1 SCC 726 : (1972) 3 SCR 332
Constitution of India, 1950 — Article 133Stamp Act, 1899 — Article 23, 33, 27, 64
Supreme Court01 Feb 1972Allowed
State of U. P. Vs Sayed Abdul Jalil
Supreme Court Of India · AIR 1972 SC 1290 : (1973) 2 SCC 26 : (1972) 3 SCR 342
Evidence Act, 1872 — Section 92
Supreme Court01 Feb 1972Dismissed
Haru Das Gupta Vs The State of West Bengal
Supreme Court Of India · AIR 1972 SC 1293 : (1972) CriLJ 872 : (1972) 1 SCC 639 : (1972) SCC(Cri) 368 : (1972) 3 SCR 329
West Bengal (Prevention of Violent Activities) Act, 1970 — Section 3, 3(1), 3(3)
Supreme Court31 Jan 1972Allowed
Ishar Das Vs The State of Punjab
Supreme Court Of India · AIR 1972 SC 1295 : (1972) CriLJ 874 : (1972) 74 PLR 475 : (1973) 2 SCC 65 : (1973) SCC(Cri) 708 : (1972) 3 SCR 312
Prevention of Corruption Act, 1947 — Section 5(2)Prevention of Food Adulteration Act, 1954 — Section 16, 7
Supreme Court31 Jan 1972Dismissed
L. Chamanlal (Dead) through Lrs. Vs Smt. Ram Katori and Another
Supreme Court Of India · AIR 1972 SC 2296 : (1973) 3 SCC 384 : (1972) 4 UJ 669
Supreme Court31 Jan 1972Allowed
Bhagat Ram Vs State of Rajasthan State of Rajasthan Vs Ram Swaroop
Supreme Court Of India · AIR 1972 SC 1502 : (1972) CriLJ 909 : (1972) 2 SCC 466 : (1972) SCC(Cri) 751 : (1973) 3 SCR 303 : (1972) WLN 120
Prevention of Corruption Act, 1988 — Section 5(1)
Supreme Court31 Jan 1972dismissed
Asa Singh and Others Vs State of Punjab
Supreme Court Of India · AIR 1973 SC 512 : (1973) CriLJ 623 : (1972) 3 SCC 746 : (1972) SCC(Cri) 814 : (1972) 4 UJ 675
Penal Code, 1860 (IPC) — Section 148, 149, 302, 324
Supreme Court31 Jan 1972Dismissed
Swarth Mahto and Another Vs Dharmdeo Narain Singh
Supreme Court Of India · AIR 1972 SC 1300 : (1972) CriLJ 879 : (1972) 5 PLJR 457 : (1972) 2 SCC 273 : (1972) SCC(Cri) 676 : (1972) 4 UJ 672
Penal Code, 1860 (IPC) — Section 420
Supreme Court31 Jan 1972dismissed
Vidya Ram Misra Vs Managing Committee, Shri Jai Narain College
Supreme Court Of India · AIR 1972 SC 1450 : (1973) 26 FLR 182 : (1972) LabIC 829 : (1972) 1 LLJ 442 : (1972) 1 SCC 623 : (1972) 3 SCR 320
Constitution of India, 1950 — Article 226, 311
Supreme Court31 Jan 1972Disposed Of
Rajendra Sareen Vs State of Haryana and Others
Supreme Court Of India · AIR 1972 SC 2118 : (1973) 3 SCC 417 : (1972) 4 UJ 664
Supreme Court28 Jan 1972Disposed Of
Jaipur Udyog Ltd. Vs The Cement Work Karmachari Sangh, Sahu Nagar
Supreme Court Of India · AIR 1972 SC 1352 : (1972) LabIC 676 : (1972) 1 LLJ 437 : (1972) 1 SCC 691 : (1972) 3 SCR 296 : (1972) WLN 115
Industrial Disputes Act, 1947 — Section 10(1)
Supreme Court28 Jan 1972Allowed
Devidas Vithaldas and Co. Vs Commissioner of Income Tax , Bombay
Supreme Court Of India · (1972) 84 ITR 277 : (1972) 3 SCC 457 : (1972) 3 SCR 215
Income Tax Act, 1922 — Section 10(2)