COURT ARCHIVE

Supreme Court Of India judgments, 1972

607 judgments · page 20 of 31

Supreme Court12 Apr 1972Allowed

S. Narayanaswami Vs G. Pannerselvam and Others

Supreme Court Of India · AIR 1972 SC 2284 : (1973) 2 AnWR 1 : (1972) 3 SCC 717 : (1973) 1 SCR 172 : (1972) 4 UJ 885

Constitution of India, 1950 — Article 171, 171(3), 173Representation of the People Act, 1951 — Section 5, 6

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Supreme Court12 Apr 1972Dismissed

Bhola Shanker Vs The Distt. Land Acquisition Officer, Aligarh and Others

Supreme Court Of India · AIR 1972 SC 2477 : (1973) 2 SCC 59

Land Acquisition Act, 1894 — Section 4, 9, 9(1), 9(3)

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Supreme Court12 Apr 1972Dismissed

Jayaram Mudaliar Vs Ayyaswami and Others

Supreme Court Of India · AIR 1973 SC 569 : (1972) 2 SCC 200 : (1973) 1 SCR 139

Land Improvement Loans Act, 1883 — Section 7, 7(1)Limitation Act, 1963 — Section 5Madras High Court Rules, 1967 — Order 4 Rule 28

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Supreme Court12 Apr 1972Dismissed

Ram Sarup Vs The Land Acquisition Officer, Aligarh and Others

Supreme Court Of India · AIR 1972 SC 2290 : (1973) 2 SCC 56 : (1972) 4 UJ 909

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 3, 4, 5

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Supreme Court12 Apr 1972Allowed

Y.A. Mamarde and Nine Ors. and Ghanshyam and Others Vs Authority under the Minimum Wages Act (Small Causes Court) Nagpur and Another

Supreme Court Of India · AIR 1972 SC 1721 : (1972) 2 LLJ 136 : (1972) MhLj 768 : (1972) 2 SCC 108 : (1973) 1 SCR 161

Madhya Pradesh Minimum Wages Rules, 1951 — Rule 25, 25(1)Minimum Wages Act, 1948 — Section 3, 4, 5

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Supreme Court12 Apr 1972Dismissed

Jagannath Vs State of West Bengal

Supreme Court Of India · AIR 1972 SC 1564 : (1972) CriLJ 1051 : (1972) 3 SCC 820 : (1973) SCC(Cri) 5 : (1972) 4 UJ 893

West Bengal (Prevention of Violent Activities) Act, 1970 — Section 3(2)

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Supreme Court12 Apr 1972

Iqbal Singh Vs G.S. Badal and Others

Supreme Court Of India · AIR 1973 SC 581 : (1973) 2 SCC 56(1) : (1972) 4 UJ 912

Conduct of Elections Rules, 1961 — Rule 93

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Supreme Court11 Apr 1972Dismissed

Nandalal Roy Vs State of West Bengal

Supreme Court Of India · AIR 1972 SC 1566 : (1972) CriLJ 1053 : (1972) 2 SCC 524

West Bengal (Prevention of Violent Activities) Act, 1970 — Section 3(2)

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Supreme Court11 Apr 1972Allowed

Employers in Relation to The Management of Indian Cable Co. Vs Their Workmen

Supreme Court Of India · AIR 1972 SC 2195 : (1972) 24 FLR 342 : (1972) LabIC 997 : (1972) 2 LLJ 121 : (1974) 3 SCC 11 : (1973) 1 SCR 105

Payment of Bonus Act, 1965 — Section 10, 11, 12, 2(13), 4

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Supreme Court11 Apr 1972Allowed

State Bank of India Vs The Presiding Officer, Central Government Labour Court, Dhanbad and Another

Supreme Court Of India · AIR 1972 SC 2189 : (1972) LabIC 991 : (1972) 2 LLJ 157 : (1972) 3 SCC 595 : (1973) 1 SCR 126

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 33

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Supreme Court11 Apr 1972Dismissed

Ratilal Bhanji Mithani Vs The State of Maharashtra and Others

Supreme Court Of India · AIR 1972 SC 1567 : (1972) CriLJ 1055 : (1972) 3 SCC 793 : (1973) 1 SCR 118 : (1972) 4 UJ 880

Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 120B

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Supreme Court07 Apr 1972Dismissed

Bhawani Shankar Sharma Vs Union of India (UOI)

Supreme Court Of India · AIR 1972 SC 2595 : (1972) 2 LLJ 184 : (1974) 3 SCC 9 : (1972) 4 UJ 878

Civilians in Defence Services (Classification, Control and Appeal) Rules, 1952 — Rule 16, 17

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Supreme Court07 Apr 1972Dismissed

Bhagat Ram Patanga Vs The State of Punjab

Supreme Court Of India · AIR 1972 SC 1571 : (1972) 2 SCC 170 : (1973) 1 SCR 92

Punjab Municipal Act, 1911 — Section 16(1)

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Supreme Court05 Apr 1972Allowed

Baijnath Singh Vs The State of Bihar

Supreme Court Of India · (1972) ACJ 448 : AIR 1972 SC 1485 : (1972) CriLJ 919 : (1972) 2 SCC 264 : (1972) SCC(Cri) 667 : (1973) 5 UJ 1

Penal Code, 1860 (IPC) — Section 279, 304A

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Supreme Court05 Apr 1972Dismissed

Labour Inspector, Central Vs The Chittapore Stone Quarrying Co. (P) Ltd. and Others

Supreme Court Of India · AIR 1972 SC 1177 : (1972) 24 FLR 281 : (1972) 2 LLJ 116 : (1972) 3 SCC 605 : (1973) 1 SCR 83 : (1972) 4 UJ 873

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Supreme Court05 Apr 1972Allowed

Maharashtra State Road Transport Corporation Vs State Transport Authority and Another

Supreme Court Of India · AIR 1972 SC 2110 : (1973) 4 SCC 222 : (1972) 4 UJ 876

Motor Vehicles Act, 1939 — Section 47(3), 48, 57

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Supreme Court04 Apr 1972Allowed

American Export Isbrandtsen Lines Inc. and Another Vs Joe Lopez and Another

Supreme Court Of India · AIR 1972 SC 1405 : (1972) KLJ 502 : (1972) KLT 709 : (1973) 2 SCC 30 : (1972) 4 UJ 767

Carriage of Goods by Sea Act, 1925 — Article 3

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Supreme Court03 Apr 1972Allowed

The Pioneer Ltd. Vs S. Tajdar Hussain (Dead) and Others

Supreme Court Of India · AIR 1974 SC 1809 : (1974) 29 FLR 343 : (1974) 3 SCC 232 : (1972) 4 UJ 871

Industrial Disputes Act, 1947 — Section 25Uttar Pradesh Industrial Disputes Act, 1947 — Section 6

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Supreme Court03 Apr 1972Dismissed

Ramagya Prasad Gupta and Others Vs Shri Murli Prasad and Others Brahamdeo Prasad Gupta and Others Vs Shri Murli Prasad and Others

Supreme Court Of India · AIR 1972 SC 1181 : (1973) 2 SCC 9 : (1973) 1 SCR 63

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4

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Supreme Court30 Mar 1972Disposed Of

Zila Parishad, Bhandara Vs Agricultural Produce Market Committee and Others

Supreme Court Of India · AIR 1973 SC 848 : (1973) 3 SCC 748 : (1972) 4 UJ 771

Constitution of India, 1950 — Article 226

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