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COURT ARCHIVE

Supreme Court Of India judgments, 1971

668 judgments · page 20 of 34

Supreme Court05 May 1971Dismissed

D.A.V. College, Vs State of Punjab and Others

Supreme Court Of India · AIR 1971 SC 1737 : (1971) 2 SCC 269 : (1971) SCR 688 Supp

Constitution of India, 1950 — Article 14, 19(1), 26, 29(1), 30(1)Guru Nanak Dev University Act, 1969 — Section 19(1), 4, 4(2), 4(3), 5
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Supreme Court04 May 1971Allowed

R.C. Mehta Vs The State of Punjab

Supreme Court Of India · AIR 1971 SC 1420 : (1971) CriLJ 1119 : (1971) 3 SCC 284 : (1971) SCC(Cri) 574 : (1971) 3 UJ 669

Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)
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Supreme Court30 Apr 1971dismissed

Makan Jivan and Others Vs The State of Gujarat

Supreme Court Of India · AIR 1971 SC 1797 : (1971) CriLJ 1310 : (1971) 3 SCC 297 : (1971) SCC(Cri) 587 : (1971) 3 UJ 634

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 323, 34
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Supreme Court30 Apr 1971Allowed

Sheo Darshan Vs State of U.P.

Supreme Court Of India · AIR 1971 SC 1794 : (1971) CriLJ 1306 : (1972) 3 SCC 74 : (1972) SCC(Cri) 394 : (1971) 3 UJ 630

Penal Code, 1860 (IPC) — Section 302, 307
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Supreme Court30 Apr 1971dismissed

Narayanswami Vs The State of Maharashtra

Supreme Court Of India · AIR 1971 SC 1789 : (1973) MhLj 883 : (1968) MhLj 172 : (1973) 18 MPLJ 959 : (1971) 2 SCC 182 : (1971) SCC(Cri) 507 : (1971) SCR 588 Supp

Criminal Procedure Code, 1898 (CrPC) — Section 476, 479, 479A, 479A(1), 479A(5)Penal Code, 1860 (IPC) — Section 200, 395
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Supreme Court29 Apr 1971dismissed

Arun Ranjan Mukherjee Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1971 SC 1814 : (1971) LabIC 1117 : (1972) 3 SCC 146 : (1971) SCR 574 Supp : (1971) 3 UJ 655

Police Service (Cadre) Rules, 1954 — Rule 7Police Service (Regulation of Seniority) Rules, 1954 — Rule 3, 3(3)Special Recruitment Regulation, 1957 — Regulation 4, 5(4), 5(5), 7(3), 7(4)
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