Supreme Court03 Aug 1971Allowed
Agha Abdul Jabbar Khan Vs Commissioner of Income Tax, M.P.
Supreme Court Of India · (1972) 82 ITR 872 : (1971) 82 ITR 872 : (1972) 4 SCC 336
Income Tax Act, 1922 — Section 16(3), 66(1)
COURT ARCHIVE
Supreme Court Of India judgments, 1971
668 judgments · page 17 of 34
Supreme Court03 Aug 1971Allowed
The Management of The National and Grindlays Bank Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1971 SC 2454 : (1971) 2 SCC 595 : (1972) 1 SCR 7
Supreme Court03 Aug 1971Dismissed
Narain Dutt Chimwal Vs Commissioner of Income Tax, U.P., Lucknow
Supreme Court Of India · AIR 1971 SC 2461 : (1972) 83 ITR 413 : (1972) 4 SCC 131
Income Tax Act, 1922 — Section 9
Supreme Court30 Jul 1971Dismissed
Tax-Officer-Cum-Regional Transport Officer, Raipur, and Others Vs Durg Transport Co.( Pvt) Ltd. Durg
Supreme Court Of India · (1972) 85 ITR 156 : (1974) MPLJ 92 : (1972) 4 SCC 43 : (1971) SCR 988 Supp
Madhya Pradesh Motor Vehicles (Taxation of Passengers) Act, 1969 — Section 7, 8
Supreme Court29 Jul 1971Dismissed
Appellate Assistant Commissioner of Income Tax, ''A'' Range, Bangalore Vs Late B. Appaiah Naidu (by his Legal Representative)
Supreme Court Of India · (1972) 84 ITR 259 : (1972) 4 SCC 421
Supreme Court29 Jul 1971Dismissed
Punjab Produce and Trading Co. Ltd. Vs Commissioner of Income Tax, West Bengal II, Calcutta
Supreme Court Of India · AIR 1971 SC 2471 : (1971) 82 ITR 619 : (1971) 2 SCC 540 : (1971) SCR 977 Supp
Income Tax Act, 1922 — Section 23A, 23A(9), 34(3)
Supreme Court29 Jul 1971dismissed
Commissioner of Income Tax, West Bengal Vs Brij Lal Lohia and Mahabir Prasad Khemka
Supreme Court Of India · (1972) 84 ITR 273
Partnership Act, 1932 — Section 65
Supreme Court29 Jul 1971Dismissed
Shanbaggakannu Bhattar Vs Muthu Bhattar and Another
Supreme Court Of India · AIR 1971 SC 2468 : (1972) 4 SCC 685
Supreme Court29 Jul 1971Allowed
Dalmia Jain and Co. Ltd. Vs Commissioner of Income Tax, Bihar, Orissa and Patna
Supreme Court Of India · AIR 1971 SC 2129 : (1973) 21 BLJR 1 : (1988) CriLJ 116 : (1971) 81 ITR 754 : (1971) 2 SCC 555 : (1971) SCR 963 Supp
Income Tax Act, 1922 — Section 66(1)
Supreme Court29 Jul 1971Allowed
Budhram Kashiram Vs State of Bihar
Supreme Court Of India · (1972) 4 SCC 429 : (1971) 28 STC 336
Bihar Sales Tax Act, 1947 — Section 25(2), 5
Supreme Court29 Jul 1971Allowed
Commissioner of Wealth-tax, Bihar and Orissa Vs Kripashankar Dayashanker Worah
Supreme Court Of India · AIR 1971 SC 2463 : (1971) 81 ITR 763 : (1971) 2 SCC 570 : (1971) SCR 968 Supp
Wealth Tax Act, 1957 — Section 21, 21(4)
Supreme Court29 Jul 1971dismissed
Shri M.P. Singh, Dy. Transport Commissioner M.P. Gwalior and Others etc. Vs Anand Transport Co. (P) Ltd., etc.
Supreme Court Of India · AIR 1971 SC 2127 : (1972) 85 ITR 164 : (1971) JLJ 843 : (1971) MPLJ 971 : (1971) 2 SCC 544 : (1971) SCR 984 Supp
Madhya Pradesh Motor Vehicles (Taxation of Passengers) Act, 1969 — Section 7, 8, 9
Supreme Court28 Jul 1971Dismissed
Commissioner of Income Tax, West Bengal Vs Balkrishna Malhotra
Supreme Court Of India · AIR 1971 SC 2219 : (1971) 81 ITR 759 : (1971) 2 SCC 547 : (1971) SCR 951 Supp
Supreme Court28 Jul 1971Dismissed
Khagen Sarkar Vs The State of West Bengal
Supreme Court Of India · AIR 1971 SC 2051
Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 425West Bengal (Prevention of Violent Activities) Act, 1970 — Section 10, 12(1), 3, 3(1), 3(2)
Supreme Court28 Jul 1971Dismissed
Wopansao Vs N.L. Odyuo and Others
Supreme Court Of India · AIR 1971 SC 2123 : (1971) 2 SCC 550 : (1971) SCR 956 Supp
Representation of the People Act, 1950 — Section 14, 15, 16, 17, 18, 20(3), 20(5), 20(3), 20(8), 30, 62
Supreme Court28 Jul 1971dismissed
Commissioner of Income Tax, Delhi and Rajasthan Vs Hira Lal Kapur Chand
Supreme Court Of India · (1972) 83 ITR 441 : (1972) 4 SCC 419 : (1972) 4 UJ 475
Income Tax Act, 1922 — Section 66(2)
Supreme Court28 Jul 1971Dismissed
Delhi Cloth and General Mills Co. Ltd., etc. Vs The Commissioner of Sales Tax, Indore
Supreme Court Of India · AIR 1971 SC 2216 : (1971) JLJ 833 : (1972) MPLJ 4 : (1971) 2 SCC 559 : (1971) SCR 945 Supp : (1971) 28 STC 331
Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 4, 7A
Supreme Court27 Jul 1971Dismissed
Commissioner of Wealth-Tax, Bombay Vs Consolidated Pneumatic Tools co. Ltd.
Supreme Court Of India · (1971) 81 ITR 752 : (1972) 4 SCC 428
Wealth Tax Act, 1957 — Section 2, 3, 6
Supreme Court27 Jul 1971Dismissed
Sales Tax Commissioner, U.P. Vs Ladha Singh Mal Singh
Supreme Court Of India · AIR 1971 SC 2221 : (1973) 2 CTR 510 : (1971) 2 SCC 407 : (1971) SCR 941 Supp : (1971) 28 STC 325 : (1971) 3 UJ 900
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
Supreme Court27 Jul 1971Allowed
SHRI GOPAL INDUSTRIES LTD. Vs THE STATE OF RAJASTHAN and Another
Supreme Court Of India · (1973) 2 CTR 507
Rajasthan Sales Tax Act, 1954 — Section 15, 15(1)