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Supreme Court Of India judgments, 1970

499 judgments · page 23 of 25

Supreme Court20 Feb 1970Dismissed

Mathuralal Vs Keshar Bai and Another

Supreme Court Of India · AIR 1971 SC 310 : (1971) MHLJ 242 : (1970) 1 SCC 454 : (1970) 3 SCR 724

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 14, Order 34 Rule 4Limitation Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 68
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Supreme Court19 Feb 1970Allowed

R.N. Chatterji Vs Havildar Kuer Singh

Supreme Court Of India · (1970) 18 BLJR 1227 : (1970) 1 SCC 496 : (1970) 1 SCC(Cri) 218 : (1970) 3 SCR 716

Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 190(1)Penal Code, 1860 (IPC) — Section 353, 379
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Supreme Court19 Feb 1970Allowed

Shivappa and Others Vs The State of Mysore

Supreme Court Of India · AIR 1971 SC 196 : (1971) CriLJ 260 : (1970) 1 SCC 487 : (1970) 1 SCC(Cri) 215 : (1970) 3 SCR 720

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 411, 412
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Supreme Court19 Feb 1970Dismissed

Chandra Bhal Vs The State of U.P.

Supreme Court Of India · (1971) 3 SCC 983 : (1972) SCC(Cri) 290

Constitution of India, 1950 — Article 130, 136, 20Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235, 236, 239Evidence Act, 1872 — Section 19, 40, 41, 42, 43
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